Kumar vs State Of Kerala
2021 Latest Caselaw 4667 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                      WP(C).No.27336 OF 2020(N)


PETITIONER:

               KUMAR,
               AGED 37 YEARS
               ALAKKAL HOUSE, THOTTUMUGHAM P.O., ALUVA, ERNAKULAM
               DISTRICT

               BY ADVS.
               DR.K.P.SATHEESAN (SR.)
               SRI.K.SUDHINKUMAR
               SRI.S.K.ADHITHYAN
               SRI.SABU PULLAN
               SRI.GOKUL D. SUDHAKARAN
               SRI.P.MOHANDAS (ERNAKULAM)

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY THE SECRETARY, TAXES DEPARTMENT,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001

      2        THE COMMISSIONER OF EXCISE,
               EXCISE HEADQUARTERS, THIRUVANANTHAPURAM-695 001

      3        THE DEPUTY COMMISSIONER OF EXCISE,
               OFFICE OF THE DEPUTY EXCISE COMMISSIONER, KACERIPADY,
               ERNAKULAM,KOCHI-682 018

      4        THE CIRCLE INSPECTOR OF EXCISE,
               NEAR MINI CIVIL STATION, ALUVA, ERNAKULAM-683 101

               R1-4 BY SR. GP K P HARISH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.27336 OF 2020(N)
                                 2




                            JUDGMENT

Dated this the 9th day of February 2021

When the matter was taken up the learned Counsel

for the petitioner submitted that the writ petition has

become infructuous. This is recorded and the writ

petition is dismissed as not pressed.

Sd/-

SUNIL THOMAS

JUDGE

SKP/9-2 WP(C).No.27336 OF 2020(N)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE LICENSE NO.472/2020 IN RESPECT TO TODDY SHOP NO.15/2020-21 DATED 20.05.2020

EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE LICENSE NO.473/2020 IN RESPECT TO TODDY SHOP NO.28/2020-21 DATED 20.05.2020

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE LICENSE NO.153/20-21 IN RESPECT TO TODDY SHOP NO.12/2020-21 DATED NIL

EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 12.06.2020 IN WPC NO.10877/2020

EXHIBIT P5 TRUE COPY OF THE ORDER NO.EXE/2938/2020-XA2 DATED 8.8.2020 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P5A TYPED READABLE COPY OF EXT.P5

EXHIBIT P6 TRUE COPY OF THE ORDER NO.EXC/2938/2020/XA2 DATED 28.10.2020 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P7 TRUE COPY OF THE ORDER NO.E4-4767/2020 DATED 27.11.2020 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P8 TRUE COPY OF THE ORDER ISSUED BY THE 2ND RESPONDENT NO.EXC-2938/2020/XA2 DATED 2.12.2020

EXHIBIT P9 TRUE COPU OF THE NOTIFICATION NOE4-

23000/2020 DATED 29-1202020 ISSUED BYT HE 3RD RESPONDENT

RESPONDENTS'S EXHIBITS:

ANNEXURE R3(A) TRUE COPY OF JUDGMENT IN WP(C) NO.16769/2020 DATED 17.08.2020

ANNEXURE R3(B) TRUE COPY OF APPLICATION (2NOS) DATED 26.08.2020

ANNEXURE R3(C) TRUE COPY OF ORDER NO.E4-4767/20 DATED 29.10.2020