Thomas Chacko vs Union Of India
2021 Latest Caselaw 4569 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                     THE HONOURABLE MR.JUSTICE S.V.BHATTI

                                        &

                THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

           MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                                ITA.No.78 OF 2018

        AGAINST THE ORDER/JUDGMENT IN ITA 283/2016 DATED 15-03-2018 OF
                        I.T.A.TRIBUNAL,COCHIN BENCH


APPELLANT/S:

                THOMAS CHACKO
                AGED 43 YEARS
                GROUP MUKKADAN, 32/1840, MAMMOOTTIL COMPLEX, PADIATTOM,
                EDAPALLY, KOCHI-682 024, REPRESENTED BY ITS AUTHORIZED
                SIGNATORY MR.THOMAS CHACKO.

                BY ADVS.
                SRI.A.KUMAR
                SRI.P.J.ANILKUMAR
                SMT.G.MINI
                SRI.P.S.SREE PRASAD

RESPONDENT/S:

                UNION OF INDIA,
                REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY OF
                FINANCE, NEW DELHI-110 001.

                R1 BY SRI.K.M.V.PANDALAI, INCOME TAX DEPARTMENT
                R1 BY SRI.CHRISTOPHER ABRAHAM, INCOME TAX DEPARTMENT

      THIS INCOME TAX APPEAL HAVING BEEN FINALLY HEARD ON 08.02.2021, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 I.T.A. No.78/2018
                                      -2-




                              JUDGMENT

Dated this the 8th day of February 2021

S.V. Bhatti, J.

Counsel for the appellant has filed memo dated 04.02.2021

seeking permission to withdraw the appeal.

Memo dated 04.02.2021 is accepted. The appeal is dismissed as

withdrawn.

Sd/-

S.V.BHATTI

JUDGE

Sd/-

BECHU KURIAN THOMAS

JUDGE

jjj I.T.A. No.78/2018

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A: TRUE COPY OF THE ASSESSMENT ORDER DATED 25.03.2014.

ANNEXURE B: TRUE COPY OF THE ORDER OF CIT(APPEALS) DATED 03.03.2016.

ANNEXURE C: TRUE COPY OF THE TRIBUNAL ORDER DATED 15.03.2018.