Sony John vs State Of Kerala
2021 Latest Caselaw 4568 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                       WP(C).No.3738 OF 2020(N)

PETITIONERS:

      1        SONY JOHN, KOTTARATHIL HOUSE, MARIKA P.O.
               KOOTHATTUKULAM, ERNAKULAM 686 662.

      2        SREESHYAM DIVAKARAN, VELUTHAKKAL HOUSE,
               KILIYAL, CHERAMANGALAM P.O. PALAKKAD 678 703.

      3        AMAL RAVEENDRANA, KUPPASSERIL HOUSE,
               THODUPUZHA EAST P.O. KEERIKODE 685 585.

      4        VIJITH.T.H., THUNDIPARAMBIL HOUSE,
               PONNARIMANGALAM, MULAVUKAD P.O. ERNAKULAM 682 504.

               BY ADVS.
               SRI.M.R.ANISON
               SMT.V.BHARGAVI (PANANGAD)
               SMT.P.A.RINUSA

RESPONDENTS:

      1        STATE OF KERALA, REPRESENTED BY SECRETARY TO
               GOVERNMENT, POWER (A) DEPARTMENT, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM 695 001.

      2        KERALA STATE ELECTRICITY BOARD LTD,
               REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVAN,
               PATTOM, THIRUVANANTHAPURAM , 695 004.

      3        KERALA PUBLIC SERVICE COMMISSION,
               REPRESENTED BY ITS SECRETARY,
               THIRUVANANTHAPURAM 695 004.

               BY SMT.ANEETHA A.G., SC, KERALA STATE ELECTRICITY
               BOARD LIMITED

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
08.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 3738/20
                                     2




                               JUDGMENT

The learned counsel for the petitioners

seeks permission to withdraw this writ

petition.

This request is granted; consequently,

this writ petition will stand dismissed as

having been withdrawn.

Sd/-

                                          DEVAN RAMACHANDRAN
       RR                                       JUDGE