M/S.Taj Kerala Hotels Nd Resorts ... vs Union Of India
2021 Latest Caselaw 4555 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

     MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                      WP(C).No.20322 OF 2017(M)


PETITIONER:

               M/S.TAJ KERALA HOTELS ND RESORTS LTD.
               MARINE DRIVE, ERNAKULAM, KERALA - 682 011.REPRESENTED
               BY ITS CHIEF FINANCE OFFICER &COMPANY SECRETARY &
               AUTHORISED SIGNATORY,MOHAN JAYARAMAN.

               BY ADV. SRI.JOSE JACOB

RESPONDENTS:

      1        UNION OF INDIA
               REPRESENTED BY SECRETARY, MINISTRY OF
               FINANCE,DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI
               - 110 001AND OTHERS.

      2        ASSISTANT COMMISSIONER OF INCOME TAX
               CORPORATE CIRCLE - 2(1), C.R BUILDING,IS PRESS ROAD,
               KOCHI - 682018.

      3        STATE BANK OF INDIA
               BROADWAY BRANCH, ERNAKULAM-682031.

               R1 BY SRI.P.K.R.MENON,SR.COUNSEL, GOI(TAXES)
               R1 BY ADV. SRI.P.K.R.MENONSR.COUNSEL GOITAXES
               R1 BY SRI.JOSE JOSEPH, SC, FOR INCOME TAX
               R1 BY ADV. SMT.KEERTHI SOLOMON CGC
               R1, R3 BY ADV. SRI.M.JITHESH MENON

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.20322 OF 2017(M)

                                    2

                              JUDGMENT

Dated this the 8th day of February 2021

Learned counsel for the petitioner seeks permission to withdraw

this writ petition. This petition is disposed of as withdrawn.

SD/-

A.M.BADAR Nsd //TRUE COPY// JUDGE PA TO JUDGE WP(C).No.20322 OF 2017(M)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 COPY OF INCOME TAX RETURN FILED FOR AY 2010

-11

EXHIBIT P2 COPY OF THE ASSESSMENT ORDER RELATING TO AY 2010-11

EXHIBIT P3 COPY OF ONLINE REFUND STATUS.

EXHIBIT P4 COPY OF CONFIRMATION LETTER RECEIVED FROM STATE BANK OF INDIA.

EXHIBIT P5 COPY OF LETTER FILED INTIMATING NON-RECEIPT OF REFUND AND REQUESTING REISSUE OF REFUND CHEQUE.