Citation : 2021 Latest Caselaw 4552 Ker
Judgement Date : 8 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.M.BADAR
MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942
WP(C).No.37441 OF 2018(E)
PETITIONER:
ASSET HOMES P. LTD.,
G-129, 28/34A, 3RD CROSS ROAD, PANAMPALLY NAGAR,
KOCHI - 682 036, REPRESENTED BY ITS MANAGING DIRECTOR
MR.SUNIL KUMAR.
BY ADV. SMT.K.LATHA
RESPONDENTS:
1 THE ASSISTANT COMMISSIONER (WORKS CONTRACT),
OFFICE OF THE DEPUTY COMMISSIONER, STATE GOODS AND
SERVICE TAX DEPARTMENT, ERNAKULAM - 682 018.
2 DEPUTY COMMISSIONER,
COMMERCIAL TAXES, ERNAKULAM 682 018
3 THE COMMISSIONER OF STATE TAXES,
TAX TOWER, KILLIPALAM, KARAMANA P.O,
THIRUVANANTHAPURAM 695 002.
4 THE INSPECTING ASST. COMMISSIONER/
REVENUE RECOVERY OFFICER IN CHARGE, COMMERCIAL TAXES,
KAKKANAD, ERNAKULAM 682 030.
GP-- THUSHARA JAMES .
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.02.2021, ALONG WITH WP(C).27260/2018(F) AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.37441 OF 2018(E)
2
JUDGMENT
Dated this the 8th day of February 2021
Learned counsel for the petitioner on instruction seeks to
withdraw this writ petition.
This petition is accordingly disposed of as withdrawn.
Sd/-
A.M.BADAR Nsd //true copy// JUDGE PA to Judge WP(C).No.37441 OF 2018(E)
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE ASSESSMENT ORDER FOR THE YEAR 2011-2012 DATED 25-10-2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIOENR
EXHIBIT P2 THE TRUE COPY OF THE INTERIM STAY ORDER IN WPC NO. 13930 OF 2018 DATED 13TH APRIL 2018
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!