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K.O.George vs Unknown
2021 Latest Caselaw 4503 Ker

Citation : 2021 Latest Caselaw 4503 Ker
Judgement Date : 8 February, 2021

Kerala High Court
K.O.George vs Unknown on 8 February, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

     MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                       OP(C).No.269 OF 2021

    O.S.NO.216/1995 & OS 219/2010 OF SUB COURT, PATHANAMTHITTA

                          ------------


PETITIONER/5TH ADDITIONAL PLAINTIFF:

             K.O.GEORGE,
             AGED 67 YEARS
             S/O K.M. OOMMEN (LATE), RESIDING AT 105/33, SKV
             NIVAS, EAST MADA STREET, VILLIVAKKAM, CHENNAI-49.

             BY ADV. SRI.B.PREMNATH (E)

RESPONDENTS/3RD ADDITIONAL PLAINTIFF/DEFENDANT NO.2,5,6 AND 7 TO
9:

      1      K.O.MATHEW,
             AGED 71 YEARS
             S/O OOMMEN, OTTAPLAVUNIKKUNNATHIL, MALAKKARA
             P.O.EDAYARANMULA, ARANMULA VILLAGE, NOW RESIDING AT
             KAITHOTTA THEKKETHIL, MALAKKARA P.O.PIN-689 532.

      2      K.M. VARGHESE,
             AGED 89 YEARS
             S/O MATHAI, NEW NO.61, RATHNA SABHAPATHI STREET, OLD
             WASHERMEN PET, CHENNAI-600 021.

      3      O.,M.JOSEPH,
             AGED 79 YEARS
             S/O MATHAI, 14-12, STREET, NANGANALLUR,
             CHENNAI-600 061, TAMIL NADU.

      4      K.M. ANNAMMA,
             AGED 72 YEARS
             D/O MATHAI, UPASANA, THADAMPATTU THAZHAM, KARAPARAMBU
             POST, KOZHIKODE-673 010.

      5      MARIAMMA SAMUEL,
             AGED 77 YEARS
             W/O K.M.SAMEUL, 5A, NETHAJI NAGAR, 5TH CROSS STRET,
             THIRUVATTYUR, CHENNAI-19, TAMIL NADU
 OP(C).No.269 OF 2021

        6        RACHEL SUNNY,
                 AGED 49 YEARS
                 W/O SUNNY, 5A, NETHAJI NAGAR, 5TH CROSS STREET,
                 THIRUVATTYUR, CHENNAI-19, TAMIL NADU.

        7        JINU SAMUEL,
                 AGED 42 YEARS
                 S/O K.M. SAMEUL, 5A, NETHAJI NAGAR, 5TH CROSS
                 STREET, THIRUVATTYUR, CHENNAI-19, TAMIL NADU.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 08.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
           ==================
                 O. P. (C) No.269 of 2021
           ==================
          Dated this the 8th day of February, 2021

                           JUDGMENT

All that the petitioner seeks for is an

expeditious disposal of OS 216/1995 and OS 219/2010 pending on the files of the Subordinate Judge's

Court, Pathanamthitta.

2. The report called for through the Registry

indicates that proceedings for impleading the legal

representative of the deceased first defendant is

yet to be completed.

Considering the entire facts, I dispose of this

original petition directing the trial court to

expedite the proceedings in the suits and to make

every endeavour to have them disposed of before the

court closes for Christmas Vacation 2021.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.269 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO 216/1995 ON THE FILE OF THE SUB COURT PATHANAMTHITTA, DATED 11.7.1995

EXHIBIT P2 TRUE COPY OF COMMON JUDGMENT IN CMA NO 34 OF 2017 AND CMA NO 35 OF 2017 OF THE DISTRICT COURT PATHANAMTHITTA DATED 25.9.2018

EXHIBIT P3 TRUE COPY OF THE CASE STATUS OF OS NO 216 OF 1995 ON THE FILE OF THE SUB COURT, PATHANAMTHITTA DOWNLOADED FROM THE OFFICIAL WEBSITE OF DISTRICT COURTS

EXHIBIT P4 TRUE COPY OF THE CERTIFICATE ISSUED FROM THE DEPARTMENT OF NEUROLOGY OF THE MADRAS MEDICAL MISSION DATED 24.3.2016

-------------

 
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