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P.J.Antony vs Spices Board
2021 Latest Caselaw 4484 Ker

Citation : 2021 Latest Caselaw 4484 Ker
Judgement Date : 8 February, 2021

Kerala High Court
P.J.Antony vs Spices Board on 8 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     MONDAY, THE 08TH DAY OF FEBRUARY 2021 / 19TH MAGHA,1942

                       WP(C).No.2903 OF 2012(K)


PETITIONERS:

               P.J.ANTONY
               AGED 53 YEARS
               S/O.P.J.JOSEPH (LATE), ASSISTANT DIRECTOR
               (DEVELOPMENT), ZONAL OFFICE, SPICES BOARD,
               KATTAPPANA, IDUKKI, RESIDING AT 7/929(7),
               PALAPARAMBIL HOUSE, SANJAY NAGAR,
               SEKHARIPURAM POST, PALAKKAD-678 010.

               BY ADV. SRI.U.BALAGANGADHARAN

RESPONDENTS:

     1         SPICES BOARD
               REPRESENTED BY ITS SECRETARY, SUGANANDHA BHAVAN,
               N.H.BY PASS, P.B.NO.2277, PALARIVATTOM.P.O.,
               ERNAKULAM.

     2         THE CHAIRMAN
               SPICES BOARD, SUGANANDHA BHAVAN, N.H.BY PASS,
               P.B.NO.2277, PALARIVATTOM.P.O., ERNAKULAM.

     3         THE SECRETARY
               SPICES BOARD, SUGANANDHA BHAVAN, N.H.BY PASS,
               P.B.NO.2277, PALARIVATTOM.P.O., ERNAKULAM.

     Addnl.4 THE DIRECTOR (DEVELOPMENT)
             SPICES BOARD, SUGANANDHA BHAVAN, N.H. BY PASS,
             P.B.NO.2277, PALARIVATTOM P.O.
             ERNAKULAM 682025.

     Addnl.5 SHRI. S.SIDDARAMAPPA,
             THE DIRECTOR (DEVELOPMENT), SPICES BOARD,
             SUGANANDHA BHAVAN, N.H. BY PASS,
             P.B.N.2277, PALARIVATTOM P.O., ERNAKULAM 682025.

     Addnl.6 DR. K. MARY MATHEW
             (EX OFFICIO CHAIRPERSON OF WOMEN WELFARE COMMITTEE,
             SCIENTIST, SPICES BOARD, SUGANANDHA BHAVAN,
             N.H.BY PASS, P.B.NO.2277, PALARIVATTOM P.O.
             ERNAKULAM 682025.
             *(Addnl. R4, R5 and R6 are impleaded as per order
 WP(C).No.2903 OF 2012             2

             dated 14.3.2012 in I.A.No.4031 of 2012.)

     Addnl.7 MS. SMITHA BHASI,
             FIELD OFFICER, (NOW ON WORKING ARRANGEMENT)
             SPICES BOARD, SUGANANDHA BHAVAN,
             N.H. BY PASS, P.B.NO.2277,
             PALARIVATTOM P.O., ERNAKULAM
             (Addnl.R7 is impleaded as per order dated 10.4.2012
             in I.A.No.5664/2012.


             R1   BY   SMT.K.RADHAMANI AMMA, SC, SPICES BOARD
             R1   BY   ADV. SRI.V.ABRAHAM MARKOS
             R1   BY   ADV. SRI.BINU MATHEW
             R1   BY   ADV. SRI.B.J.JOHN PRAKASH
             R1   BY   ADV. SRI.MATHEWS K.UTHUPPACHAN
             R1   BY   ADV. SRI.ANTONY MUKKATH, SC, SPICES BOARD
             R1   BY   ADV. SRI.TERRY V.JAMES
             R1   BY   ADV. SRI.TOM THOMAS KAKKUZHIYIL

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.2903 OF 2012           3

                             JUDGMENT

It is submitted by the learned counsel

for the petitioner that the writ petition

has become infructuous by efflux of time and

that he is not pressing the same.

This writ petition is, therefore,

dismissed as having become infructuous.

Sd/-

DEVAN RAMACHANDRAN

JUDGE

MC/11.2.2021

 
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