Shibu vs Shibu
2021 Latest Caselaw 4408 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

          THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR

     FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

                       RPFC.No.214 OF 2015

  AGAINST THE ORDER/JUDGMENT IN MC 278/2014 DATED 29-04-2015 OF
                    FAMILY COURT, NEDUMANGAD


REVISION PETITIONER/S/RESPONDENT:

             SHIBU
             AGED 34 YEARS
             S/O.GANGADHARAN,SHIBU BHAVAN,BHARATHANNUR.P.O,
             PANGODE,THIRUVANANTHAPURAM.

             BY ADV. SRI.A.S.SHAMMY RAJ

RESPONDENT/S/PETITIONERS:

      1      SARANNYA
             AGED 25 YEARS
             D/O USHA,VRINDHAVANAM,THUMBANAD,MYLAMOODU.P.O,
             BHARATHANNUR,PANGODE,THIRUVANANTHAPURAM-695609.

      2      SHIVANYA
             AGED 5 YEARS
             D/O.SARANNYA,VRINDHAVANAM,THUMBANAD,MYLAMOODU.P.O,
             BHARATHANNUR,PANGODE,THIRUVANANTHAPURAM-695609.

      3      SHIVANANDHA
             AGED 3 YEARS
             D/O.SARANNYA,VRINDHAVANAM,THUMBANAD,MYLAMOODU.P.O,
             BHARATHANNUR,PANGODE,THIRUVANANTHAPURAM-695609.
             (RESPONDENTS NO.2 AND 3 MINOR REPRESENTED BY THEIR
             MOTHER SARANNYA, 1ST RESPONDENT)

             R1 BY ADV. SRI.MANU V.
             R1 BY ADV. SRI.RAM MOHAN.G.
             R1 BY ADV. SRI.G.P.SHINOD

     THIS REV.PETITION(FAMILY COURT) HAVING BEEN FINALLY HEARD ON
05.02.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 R.P.(F.C.)No.214 OF 2015

                           2




                       O R D E R

Dismissed as withdrawn, in view of the

submission of the learned Counsel for the petitioner in

this regard.

SD/-

B.SUDHEENDRA KUMAR JUDGE RK/05.02.2021