P.Narayanan vs Union Of India
2021 Latest Caselaw 4371 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

                                  &

              THE HONOURABLE MR. JUSTICE GOPINATH P.

     FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

              RP.No.729 OF 2014 IN WP(C). 24951/2013

 AGAINST THE JUDGMENT IN WPC 24951/2013 DATED 27-03-2014 OF HIGH
                         COURT OF KERALA


REVIEW PETITIONERS/PETITIONERS:

      1      P.NARAYANAN
             S/O.THAMI,PADALIL HOUSE,EZHUVATHIRUTHY,PONNANI.P.O,
             MALAPPURAM DISTRICT,PIN-679577.

      2      T.RAMAKRISHNAN
             S/O.PARAMESWARAN,THOTTAYIL HOUSE,VIA KUTTIKKAD,
             PONNANI.P.O,MALAPPURAM DISTRICT,PIN-679577.

      3      HYDRESS P. BAPPUTTY
             S/O.BAPPUTTY,'FARHANA',PADNHARAPURAKKAL HOUSE,
             PALAPPETTY.P.O,MALAPPURAM DISTRICT,PIN-679577.

      4      DEVAKI P
             PAKKUTH HOUSE,EZHUVATHIRUTHY,THEYYANGAD.P.O,PONNANI,
             MALAPPURAM DISTRICT.

      5      POKKERAKATHU KHADIJA
             POKKERAKATHU HOUSE,NEAR POLICE STATION,PONNANI
             SOUTH,MALAPPURAM DISTRICT,PIN-679586.

      6      ACHIPRAVALAPIL SABIR
             A.V.K.MANZIL,ACHIPRAVALAPPIL HOUSE,EZHUVATHIRUTHY,
             K.K.JUNCTION,P.O.PONNANI,MALAPPURAM DISTRICT.

      7      KAKKOLLIL MANOHARAN
             KAKKOLLIL HOUSE,PALLAPRAM,PONNANI.P.O,MALAPPURAM
             DISTRICT.

      8      SUBRAMANIAN S
             AMBADI HOUSE,VYDYARMOOLA,KOLALAMBU.P.O,VIA.EDAPPAL,
             MALAPPURAM DISTRICT.

      9      PADMANABHAN
             PUTHENANGADIYIL VEEDU,EZHUVATHIRUTHY,NEAR G.H.S.,
 R.P.No.729/2014                     2

                  PONNANI,MALAPPURAM DISTRICT,PIN-679577.

       10         KUTTUNGAL MALATHY
                  'KARTHIKA',NEAR PONNANI GIRLS HIGH SCHOOL,
                  PONNANI.P.O,MALAPPURAM DISTRICT,PIN-679577.

       11         PILAKKAYIL GOPALAN
                  PILAKKAYIL HOUSE,NAYARANGADI,EZHUVATHIRUTHY,
                  THEYYANGADU.P.O,PONNANI,MALAPPURAM DISTRICT.

                  BY ADV. SRI.J.S.AJITHKUMAR

RESPONDENTS:

       1          UNION OF INDIA
                  REPRESENTED BY THE SECRETARY TO GOVERNMENT,MINISTRY
                  OF ROAD TRANSPORT,SHIPPING AND HIGHWAY,NEW DELHI-
                  110 001.

       2          STATE OF KERALA
                  REPRESENTED BY THE CHIEF SECRETARY,SECRETARIAT,
                  THIRUVANANTHAPURAM-695001.

       3          THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
                  REPRESENTED BY THE GENERAL MANAGER(T),REGIONAL
                  OFFICE,NATIONAL HIGHWAYS AUTHORITY OF INDIA,
                  CHENNAI-600001.

       4          THE DISTRICT COLLECTOR
                  COLLECTORATE,MALAPPURAM DISTRICT,PIN-676505.

       5          THE COMPETENT AUTHORITY
                  DEPUTY COLLECTOR(LAND ACQUISITION N.H.),KOTTAKKAL,
                  MALAPPURAM DISTRICT-676503.

       6          THE SPECIALTAHSILDAR LAND ACQUISITION
                  COLLECTORATE,MALAPPURAM DISTRICT-676505.

                  R1 BY ASSISTANT SOLICITOR GENERAL
                  R3 BY ADV. SRI.THOMAS ANTONY

OTHER PRESENT:

                  SMT. RAJI. T. BHASKAR-G.P.-R2, R4 TO R6

THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 05.02.2021,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 R.P.No.729/2014                        3




                                   ORDER

Dated this the 5th day of February 2021 Shaffique, J.

The learned counsel for the review petitioners submits the review

petition has become infructuous.

The review petition is, hence, dismissed as infructuous.

Sd/-

A.M.SHAFFIQUE

JUDGE

Sd/-

GOPINATH P.

JUDGE

acd