Citation : 2021 Latest Caselaw 4347 Ker
Judgement Date : 5 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942
OP(C).No.344 OF 2021
AGAINST THE ORDER IN CMA 4/2017 DATED 30-10-2018 OF SUB COURT,
CHAVAKKAD
OS 2314/2015 OF MUNSIFF'S COURT,CHAVAKKAD
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PETITIONER/APPELLANT/PLAINTIFF:
GURUVAYUR PERUMTHATTA SIVAKSHETRA PARIPALANA SAMITHY,
GURUVAYUR AMSOM, PERUMTHATTA DESOM, CHAVAKKAD TALUK,
REP.BY ITS SECRETARY, K. RAMAKRISHNAN ILLAYATH, AGED
67 YEARS, S/O.SANKARAN NAMBEESAN, KIZHAKKEDATH HOUSE,
THIRUVENKIDOM GURUVAYUR, CHAVAKKAD TALUK, THRISSUR
DISTRICT 680 506
BY ADV. SMT.TULASI PANICKER
RESPONDENT/RESPONDENTS 1-7 & L.R'S R8/DEFENDANTS 1-7 & L.R'S TO
DEFENDANT 8:
1 LEELA VARASSYAR,
D/O.MARAYAMANGALATH VARIYATH LAKSHMIKUTTY VARAYASYAR,
MARAYAMANAGALATH VARIYAM, KAKKAD DESOM, GURUVAYUR
AMSOM, CHAVAKKAD TALUK, THRISSUR DISTRICT 680 506
2 GOPINATH VARIYER
S/O.LEELA VARASSYAR, MARAYAMANAGALATH VARIYAM, KAKKAD
DESOM, GURUVAYUR AMSOM, CHAVAKKAD TALUK, THRISSUR
DISTRICT 680 506
3 GIRIJA VARASSYAR
D/O.LEELA VARASSYAR, MARAYAMANAGALATH VARIYAM, KAKKAD
DESOM, GURUVAYUR AMSOM, CHAVAKKAD TALUK, THRISSUR
DISTRICT 680 506
4 SUMA VARASSYAR
D/O.LEELA VARASSYAR, MARAYAMANAGALATH VARIYAM, KAKKAD
DESOM, GURUVAYUR AMSOM, CHAVAKKAD TALUK, THRISSUR
DISTRICT 680 506
OP(C).No.344 OF 2021
5 SHEELA VARASSYAR
D/O.LEELA VARASSYAR, MARAYAMANAGALATH VARIYAM,
KAKKAD DESOM, GURUVAYUR AMSOM, CHAVAKKAD TALUK,
THRISSUR DISTRICT 680 506
6 SUDHA VARASSYAR
D/O.LEELA VARASSYAR, MARAYAMANAGALATH VARIYAM,
KAKKAD DESOM, GURUVAYUR AMSOM, CHAVAKKAD TALUK,
THRISSUR DISTRICT 680 506
7 SASI VARIYER
S/O.LEELA VARASSYAR, MARAYAMANAGALATH VARIYAM,
KAKKAD DESOM, GURUVAYUR AMSOM, CHAVAKKAD TALUK,
THRISSUR DISTRICT 680 506
8 RAGI S. VARIYER
W/O.LATE SURESH VARIYER, MARAYAMANAGALATH VARIYAM,
KAKKAD DESOM, GURUVAYUR AMSOM, CHAVAKKAD TALUK,
THRISSUR DISTRICT 680 506
9 ANAMIKA S. VARIYER
D/O.LATE SURESH VARIYER, MARAYAMANAGALATH VARIYAM,
KAKKAD DESOM, GURUVAYUR AMSOM, CHAVAKKAD TALUK,
THRISSUR DISTRICT 680 506
10 BHOOMIKA S. VARIYER
D/O.LATE SURESH VARIYER, MARAYAMANAGALATH VARIYAM,
KAKKAD DESOM, GURUVAYUR AMSOM, CHAVAKKAD TALUK,
THRISSUR DISTRICT 680 506
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 05.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
SATHISH NINAN, J.
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O. P. (C) No.344 of 2021
==================
Dated this the 5th day of February, 2021
JUDGMENT
The application for injunction filed by the
petitioner was dismissed on 09.01.2017 by the trial court. The CMA preferred by the petitioner was
dismissed as early as on 30.10.2018. By way of this
original petition, the petitioner seeks to
challenge the said orders.
2. The original petition is highly belated.
There is absolutely no whisper or explanation, if
any, regarding the delay. The application for
injunction was concurrently dismissed by the courts
below. I do not consider it proper to entertain
this original petition at this distance of time.
Original Petition is accordingly, dismissed.
Sd/-
SATHISH NINAN JUDGE
kns/-
//True Copy// P.S. to Judge OP(C).No.344 OF 2021
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE LETTER NO.C5/81 DATED 9/4/1979
EXHIBIT P2 TRUE COPY OF THE ORDER IN I.A.9285/2015 AND I.A.4068/2016 IN O.S.2314/2015 DATED 9/1/2017 PASSED BY THE MUNSIFF'S COURT,CHAVAKKAD
EXHIBIT P3 TRUE COPY OF THE PETITION C.M.A 4/2017 IN I.A.9285/2015 IN O.S.2314/2015 OF SUB COURT, CHAVAKKAD
EXHIBIT P4 TRUE COPY OF THE ORDER IN C.M.A 4/2017 IN I.A.9285/2015 IN O.S.2314/2015 DATED 30/10/2018 PASSED BY THE SUB COURT, CHAVAKKAD.
EXHIBIT P5 TRUE COPY OF THE COMMUNICATION REPORT AND SKETCH DATED 7.11.2015 IN I.A.9286/2015 IN O.S.2314/2015 OF MUNSIFF COURT, CHAVAKKAD.
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