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The Manager vs The State Of Kerala
2021 Latest Caselaw 4335 Ker

Citation : 2021 Latest Caselaw 4335 Ker
Judgement Date : 5 February, 2021

Kerala High Court
The Manager vs The State Of Kerala on 5 February, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

                     WP(C).No.27188 OF 2020(W)

PETITIONERS:
       1     THE MANAGER
             PRAJYOTI NIKETAN COLLEGE,PUDUKAD ,
             THRISSUR,PIN-680 301

      2      THE PRINCIPAL,
             PRAJYOTI NIKETAN COLLEGE,PUDUKAD ,
              THRISSUR,PIN-680 301

             BY ADVS.
             SRI.C.V.SHAJU
             SRI.P.P.BIJU
             SRI.K.V.SURESH KUMAR

RESPONDENTS:
       1     THE STATE OF KERALA
             REPRESENTED BY THE CHIEF SECRETARY TO GOVT, GOVT.
             SECRETARIAT, THIRUVANANTHAPURAM-695 001

      2      THE PRINCIPAL SECRETARY TO GOVERNMENT.
             HIGHER EDUCATION, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM-695 001

      3      THE SECRETARY TO GOVERNMENT
             HIGHER EDUCATION DEPARTMENT,
             GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001

      4      THE DIRECTOR OF COLLEGIATE EDUCATION,
             OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKS
             BHAVAN, TRIVANDRUM-695 001

      5      THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
             OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
             EDUCATION, GOVT. TRAINING COLLEGE COMPOUND, PALACE
             ROAD, THRISSUR-20

      6      THE UNIVERSITY OF CALICUT,
             THENHIPALAM P.O., REPRESENTED BY THE REGISTRAR,
             MALAPURAM DISTRICT-673 635

OTHER PRESENT:
              T RAJASEKHKARAN SR GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 05-
02-2021, THE COURT ON 05-02-2021 DELIVERED THE FOLLOWING:
 WP(C).No.27188 OF 2020(W)

                                   2

                            JUDGMENT

Dated this the 5th day of February 2021

It is submitted by the learned Government Pleader, on

instructions, that the government nominee has already been

nominated and that the selection can now proceed. The said

submission is recorded. The writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE Bng/06.02.2021 WP(C).No.27188 OF 2020(W)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF G.O NO.170/D2/2012/H.EDN DATED 18.01.2012 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P2 THE TRUE COPY OF THE ORDER NO.ESTT.E 1-

33277/95 DT.10.5.96 ISSUED BY THE 4TH RESPONDENT, SANCTIONING OF NON TEACHING POSTS ON NEWLY STARTED COLLEGES

EXHIBIT P3 THE TRUE COPY OF THE APPOINTMENT ORDER OF SRI.ANTOO K.D FROM 23.08.95 ISSUED BY THE 1ST PETITIONER

EXHIBIT P4 THE TRUE COPY OF G.O (MS) NO.60/2016/H.EDN DATED 29.02.2016 ISSUED BY THE HIGHER EDUCATION (D) DEPARTMENT

EXHIBIT P5 THE TRUE COPY OF THE ORDER NO.F2/36056/23009 /COLL.EDN DATED 18.06.2010 ISSUED BY THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, THIRUVANANTHAPURAM

EXHIBIT P6 THE TRUE COPY OF THE ORDER NO.F2/14424/2016/COLL.EDN DATED 07.02.2020 ISSUED BY THE 4TH RESPONDENT

EXHIBIT P7 THE TRUE COPY OF THE REQUEST NO.A9/SST/2020 SUBMITTED BY THE 2ND PETITIONER BEFORE THE 4TH RESPONDENT THROUGH THE 5TH RESPONDENT DATED 20.04.2020

EXHIBIT P8 THE TRUE COPY OF THE WILLINGNESS LETTER DATED 19.06.2020 OF MR.MATHAI .N.V JOINT SECRETARY TO GOVERNMENT AND ADMINISTRATIVE OFFICE NORKA ROOTS, NORKA CENTRE, THYCAUD, THIRUVANANTHAPURAM

 
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