Sakthikumar T.K. vs Sri. Aravinda Babu P.K
2021 Latest Caselaw 4329 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

           THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                &

             THE HONOURABLE MR. JUSTICE ASHOK MENON

    FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

         Con.Case(C).No.974 OF 2020 IN OP(KAT). 68/2019

  AGAINST THE JUDGMENT IN OP(KAT) NO.68/2019 OF HIGH COURT OF
                    KERALA DATED 26.07.2019


PETITIONER/PETITIONER:

             SAKTHIKUMAR T.K., AGED 47 YEARS
             S/O.KRISHNANKUTTY, T.K. SADANAM, ALUVILA, THALAYAL,
             BALARAMAPURAM P.O. THIRUVANANTHAPURAM 695 001,
             WORKING AS LEGAL ASSISTANT, LAW DEPARTMENT,
             GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.

             BY ADVS.
             SRI.K.JAJU BABU (SR.)
             SMT.M.U.VIJAYALAKSHMI
             SRI.BRIJESH MOHAN

RESPONDENT/1ST RESPONDENT:

             SRI. ARAVINDA BABU P.K.
             AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
             LAW SECRETARY TO GOVERNMENT, LAW DEPARTMENT,
             GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.



             SENIOR GOVERNMENT PLEADER SRI.ANTONY MUKKATH

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 05.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                            JUDGMENT

Dated this the 5th day of February, 2021

K. Vinod Chandran, J.

Learned Senior Government Pleader submits that

directions in Annexure C judgment dated 26.07.2019 has

been complied with.

In such circumstance, nothing survives in the

contempt case and hence the same is closed.

Sd/-

K. VINOD CHANDRAN, Judge.

Sd/-

ASHOK MENON, Judge.

sp/08/02/2021

//True Copy//

P.A. To Judge APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A TRUE COPY OF G.O.(MS) NO. 58/2017/LAW DATED 5.4.2017 ISSUED BY THE GOVERNMENT ALONG WITH ENGLISH TRANSLATION OF MALAYALAM VERSION.

ANNEXURE B TRUE COPY OF THE COUNTER AFFIDAVIT DATED 10.4.2019 FIELD BY THE GOVERNMENT (RESPONDENT) IN O.P. (KAT) NO. 68/2019 BEFORE THIS HONBLE COURT.

ANNEXURE C CERTIFIED COPY OF THE JUDGMENT DATED 26.7.2019 IN O.P. (KAT) NO. 68/2019 OF THIS HONBLE COURT.

ANNEXURE D TRUE COPY OF THE SUBMISSION DATED 2.8.2019 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT ALONG WITH ENGLISH TRANSLATION.

ANNEXURE E TRUE COPY OF THE LETTER NO. 5742/ADMN II (2)/2019/LAW DATED 25.1.2020 ISSUED BY THE JOINT SECRETARY, LAW (ADMN), DEPARTMENT ALONG WITH ENGLISH TRANSLATION.