Shissy vs V.Ramachandran Nair
2021 Latest Caselaw 4214 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MRS. JUSTICE MARY JOSEPH

    THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                           RFA.No.145 OF 2016

  AGAINST THE JUDGMENT IN OS No.110/2008 OF COURT OF SUB JUDGE,
                            ATTINGAL


APPELLANT/1ST DEFENDANT:

             SHISSY,
             AGED 48 YEARS,
             W/O. H SUBASH, RESIDING AT C.P 512/19 SIVA GARDENS
             KADAKKAVOOR DESOM, CHIRAYINKEEZHU
             TALUK,THIRUVANANTHAPURAM DIST

             BY ADV. SRI.R.ANILKUMAR

RESPONDENTS/PLAINTIFF/ADDITIONAL DEFENDANTS 2,7,3:

      1      V.RAMACHANDRAN NAIR,
             AGED 62 YEARS
             S/O. A.K VASUDEVAN NAIR, KOIKKAL HOUSE, UNITY ROAD,
             ERNAKULAM DISTRICT, PIN 695 306

      2      SUSAN SABRIYE TENBERKEN,
             D/O. KARI GUNTHER TENBERKEN,
             K.P 11/170/2011,KAVAVILAYIL HOUSE, VIVEKANDA NAGAR,
             MUKKALLOORMOOLA, OOKKODU P.O, THIRUVANANTHAPURAM
             DISTRICT PIN 695 020

      3      PAULS JOHNNAS LABERTS,
             K.P 11/170/2011,KAVAVILAYIL VEEDU, VIVEKANDA NAGAR,
             MUKKALLOORMOOLA, OOKKODU P.O, THIRUVANANTHAPURAM
             DISTRICT PIN 695 020

             R1 BY ADV. SMT.INDIRA RAVEENDRAN
                        BY ADV. SRI.P.RAVEENDRAN PILLAI
                        BY ADV. SMT.SUMA RATHEESH
             R2-3 BY ADV.
                          SRI.N.RATHEESH

     THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD           ON
04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RFA.No.145/2016                         2




                              JUDGMENT

Dated this the 4th day of February 2021

Balance court fee not paid and for the reason, appeal is rejected.

Sd/-

MARY JOSEPH

JUDGE

JJ