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Krishnankutty vs P.T. Ignatious
2021 Latest Caselaw 4166 Ker

Citation : 2021 Latest Caselaw 4166 Ker
Judgement Date : 4 February, 2021

Kerala High Court
Krishnankutty vs P.T. Ignatious on 4 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

   THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                        OP(C).No.1783 OF 2020

                OS 186/2019 OF   MUNSIFF COURT,THRISSUR

                             -----------


PETITIONER:

               KRISHNANKUTTY,
               AGED 77 YEARS
               S/O LATE CHATHU, KARYATTUPARAMBIL HOUSE, PALISERRY
               VILLAGE, CHOVVOOR P.O, THRISSUR - 680027.

               BY ADVS.
               SRI.C.K.ANWAR
               SRI.K.S.SUMEESH

RESPONDENTS:

      1        P.T. IGNATIOUS,
               AGED 53 YEARS
               S/O. TIMOTHY, PALOOKARAN HOUSE, CHOVVOOR DESOM,
               PALISSERY VILLAGE, THRISSUR TALUK.

      2        SINDHU IGNATIOUS
               AGED 42 YEARS
               W/O.P.T. IGNATIUS, PALOOKARAN HOUSE, CHOVVOOR
               DESOM, PALISERRY VILLAGE, THRISSUR TALUK,

      3        SECRETARY
               AVINISSERY GRAMAPANCHAYATH, AVINISSERY P.O,
               PALISSERY VILLAGE, THRISSUR TALUK - 680306.

               R2 BY ADV. SRI.K.AMAR RAGH

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 04.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                        SATHISH NINAN, J.
              ==================
                   O. P. (C) No.1783 of 2020
              ==================
             Dated this the 4th day of February, 2021

                             JUDGMENT

All that the petitioner seeks for is an

expeditious disposal of OS 186/2019 pending on the files of the Munsiff's Court, Thrissur.

2. The report called for through the Registry

indicates that the suit presently stands posted for

framing of issues to 12.03.2021. The petitioner-

plaintiff is aged 77 years.

In the circumstances, I dispose of this

original petition directing the learned Munsiff to

expedite the disposal of the suit and make every

endeavour to have the suit tried and disposed of

before the court closes for Christmas Vacation

2021.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.1783 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 COPY OF THE IDENTITY CARD OF THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE DETAILS OF THE TREATMENT SUMMARY.

EXHIBIT P3 THE TRUE COPY OF THE PLAINT IN OS.186/19 MUNSIFFS COURT, THRISSUR.

EXHIBIT P4 TRUE COPY OF THE INJUNCTION ORDER IN IA 1099/2019 IN OS 186/2019.

------------

 
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