Ramya .A.R vs Kerala State Electricity Board ...
2021 Latest Caselaw 4127 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                       WP(C).No.6441 OF 2020(E)

PETITIONER:

               RAMYA .A.R
               AGED 30 YEARS
               D/O.LATE A.V.RADHAKRISHNAN,AMBALAPPARAMBIL
               HOUSE,CHOWKA,ELINJIPARA POST,CHALAKKUDY
               TALUK,THRISSUR DISTRICT,PIN-680721.

               BY ADVS.
               SRI.K.JAYESH MOHANKUMAR
               SRI.PUSHPARAJAN KODOTH
               SMT.VANDANA MENON
               SRI.VIMAL VIJAY
               SHRI.RESHMA T.R.

RESPONDENTS:

      1        KERALA STATE ELECTRICITY BOARD LIMITED
               REPRESENTED BY ITS SECRETARY,
               VAIDUTHI BHAVAN,PATTOM,
               THIRUVANANTHAPURAM-695004.

      2        THE CHAIRMAN,
               KERALA STATE ELECTRICITY BOARD LIMITED,REPRESENTED BY
               ITS SECRETARY,
               VAIDUTHI BHAVAN,PATTOM,
               THIRUVANANTHAPURAM-695004.

               THE ADDRESS OF R2 IS CORRECTED IN THE CAUSE TITLE AS
               "THE CHAIRMAN AND MANAGING DIRECTOR, KERLA STATE
               ELECTRICITY BOARD LIMITED, VAIDHUTHI BHAVANAM,
               PATTOM, THIRUVANANTHAPURAM-695004, AS PER ORDER DATED
               11.03.2020 IN IA 2/2020 IN WP9C0 6441/2020.

      3        THE CHIEF ENGINEER(HUMAN RESOURCES MANAGEMENT),
               KERALA STATE ELECTRICITY BOARD LIMITED,ELECTRICAL
               CIRCLE,IRINJALAKUDA,THRISSUR DISTRICT,PIN-680121.

      4        DEPUTY CHIEF ENGINEER,
               KERALA STATE ELECTRICITY BOARD LIMITED,
               ELECTRICAL CIRCLE,IRINJALAKUDA,
               THRISSUR DISTRICT,PIN-680121.
 WP(C).No.6441 OF 2020(E)

                            2

      5    THE EXECUTIVE ENGINEER,
           KERALA STATE ELECTRICITY BOARD LIMITED,
           ELECTRICAL DIVISION,CHALAKKUDY,
           THRISSUR DISTRICT,PIN-680307.

      6    THE ASSISTANT ENGINEER,
           KERALA STATE ELECTRICITY BOARD LIMITED,
           ELECTRICAL SECTION,KUTTICHIRA,
           THRISSUR DISTRICT,PIN-680724.

      7    ADDL.R7.
           THE KERALA STATE ELECTRICITY BOARD LIMITED,
           REPRESENTED BY ITS SECRETARY (ADMINISTRATION),
           VAIDHUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM
           - 695004. ADDL.R7 IS IMPLEADED AS PER ORDER
           DATED 11.03.2020 IN IA 1/2020 IN WP(C)
           NO.6441/2020.

           R1-6 BY SRI.M.K.THANKAPPAN, SC, KERALA STATE
           ELECTRICITY BOARD LIMITED

     THIS WRIT PETITION    (CIVIL) HAVING    COME UP      FOR
ADMISSION ON 04.02.2021,    THE COURT ON    THE SAME      DAY
DELIVERED THE FOLLOWING:
 WP(C).No.6441 OF 2020(E)

                                   3

                             JUDGMENT

Dated this the 4th day of February 2021

The learned counsel for the petitioner seeks leave to

withdraw this writ petition with liberty to file afresh after

making necessary corrections. Permission is granted. The

writ petition is dismissed as withdrawn without prejudice to

the right of the petitioner to approach this Court again.

Sd/-

ANU SIVARAMAN

JUDGE Bng/05.02.2021