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Biju E.T vs Joint Registrar Of Co-Operative ...
2021 Latest Caselaw 4100 Ker

Citation : 2021 Latest Caselaw 4100 Ker
Judgement Date : 4 February, 2021

Kerala High Court
Biju E.T vs Joint Registrar Of Co-Operative ... on 4 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

    THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942

                      WP(C).No.34952 OF 2011(T)


PETITIONER:

               BIJU E.T.
               S/O. KRISHNANKUTTY, ERATTEYIL THODY VEEDU,
               P.O. PARUTHUR, PATTAMBI,
               OTTAPALAM TAUK, PALAKKAD DISTRICT.

               BY ADV. SRI.P.JAYARAM

RESPONDENTS:

      1        JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
               CIVIL STATION, PALAKKAD-678001.

      2        THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
               (GENERAL),
               P.O. OTTAPALAM, PIN-679101.

      3        THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
               P.B. NO.185, THIRUVANANTHAPURAM-695001.

      4        THE KOTHAKURUSSI SERVICE CO-OPERATIVE BANK LIMITED
               NO. F 1049,
               REPRESENTED BY ITS SECRETARY, P.O. PANAMANNA,
               PIN-679501, OTTAPALAM TALUK, PALAKKAD DISTRICT.

      5        THE PRESIDENT,
               THE KOTHAKURUSSI SERVICE CO-OPERATIVE BANK LIMITED
               NO. F 1049,
               REPRESENTING THE BOARD OF DIRECTORS OF THE BANK,
               P.O. PANAMANNA, PIN-679501, OTTAPALAM TALUK,
               PALAKKAD DISTRICT.

      6        VASANTHI M.,
               JUNIOR CLERK, THE KOPPAM SERVICE CO-OPERATIVE BANK
               LIMITED NO. F 1205, P.O., PULASSERI,
               PALAKKAD DISTRICT-679307.

      7        VIJAYAKUMAR,
               JUNIOR CLERK, THE PATTAMBI SERVICE CO-OPERATIVE BANK
               LIMITED NO. P 585, P.O. PATTAMBI,
               PALAKKAD DISTRICT-679303.
 WP(C).No.34952 OF 2011(T)

                             2

      8     KRISHNA KUMAR K.,
            S/O FATHER'S NAME NOT KNOWN TO THE PETITONER
            JUNIOR CLERK, THE KOTHAKURUSSI SERVICE CO-
            OPERATIVE BANK LIMITED NO. F 1049, P.O.
            PANAMANNA, PIN-679501.

      9     K. SUDHA,
            JUNIOR CLERK,
            THE KOTHAKURUSSI SERVICE CO-OPERATIVE BANK
            LIMITED NO. F 104,
            P.O. PANAMANNA, PIN-679501.

      10    THE STATE OF KERALA,
            REPRESENTED BY SECRETARY,
            DEPARTMENT OF CO-OPERATION,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM-695001.

            R1 BY ADV. SRI.M.SASINDRAN


            GP SRI B HARISH KUMAR

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.34952 OF 2011(T)

                                 3




                           JUDGMENT

Dated this the 4th day of February 2021

Petitioner in this case seeks appointment to the post of

Junior Clerk in respect of the examination conducted on

13.02.2010, having stood 4th in the Rank List (Ext.P2). It is

settled law that on expiry of the Rank List, no direction can be

issued for appointment. Thus in my view, no further cause of

action survives in favour of the petitioner. This writ petition is

accordingly, dismissed. Liberty is granted to revive in case

anything survives.

Sd/-

AMIT RAWAL

JUDGE nak WP(C).No.34952 OF 2011(T)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF NOTIFICATION DATED 29/09/2009 ISSUED BY THE CO-OPERATIVE SERVICE EXAMINATION BOARD.

EXHIBIT P1(A) TRUE COPY OF ADMISSION TICKET SENT BY THE CO-OPERATIVE SERVICE EXAMINATION BOARD TO THE PETITIONER.

EXHIBIT P1(B) TRUE COPY OF CALL LETTER FOR INTERVIEW DATED 03/05/2010 SENT BY THE 4TH RESPONDENT TO THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE RANK LIST OF KOTHAKURUSSI SERVICE CO-OPERATIVE BANK LIMITED.

EXHIBIT P3 TRUE COPY OF THE RANK LIST OF PATTAMBI SERVICE CO-OPERATIVE BANK.

EXHIBIT P4 TRUE COPY OF THE RANK LIST OF KOPPAM SERVICE CO-OPERATIVE BANK LIMITED.

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 21/10/2011 SENT TO THE 4TH RESPONDENT, SECRETARY OF KOTHAKURUSSI SERVICE CO- OPERATIVE BANK LIMITED.

EXHIBIT P6 TRUE COPY OF THE REPRESENTATION DATED 22/10/2011 SENT TO 2ND RESPONDENT.

EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED 22/10/2011 SENT TO THE 3RD RESPONDENT.

EXHIBIT P8 TRUE COPY OF THE REPRESENTATION DATED 15/11/2011 SENT TO 1ST RESPONDENT.

EXHIBIT P9 TRUE COPY OF THE COMMUNICATION DATED 21/11/2011 RECEIVED FROM THE 2ND RESPONDENT.

 
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