Citation : 2021 Latest Caselaw 4055 Ker
Judgement Date : 4 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.2400 OF 2019
AGAINST THE JUDGMENT IN WP(C) 23079/2018(H) OF HIGH COURT OF
KERALA
APPELLANTS/RESPONDENTS IN THE WPC:
1 STATE OF KERALA REP. BY SECRETARY, TRANSPORT DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 TRANSPORT COMMISSIONER,
THIRUVANANTHAPURAM 695 001
3 THE REGIONAL TRANSPORT OFFICER,
REGISTERING AUTHORITY,O/O. THE REGIONAL TRANSPORT OFFICER,CIVIL STATION,PALAKKAD-678 001.
BY ADV. SRI. P. RAVINDRANATH- SPL. GOVERNMENT PLEADER
RESPONDENTS:
SALAMULLAH M.M.
S/O.MOHAMMED,LOVADALE, CHANDRANANGAR,PALAKKAD-678 007.
R1 BY ADV. SRI.L.RAJESH NARAYAN
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.2421 OF 2019
AGAINST THE JUDGMENT IN WP(C) 20717/2018(L) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1, 2, 4 &5 IN THE WPC:
1 THE SECRETARY TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE REGIONAL TRANSPORT OFFICER, MUVATTUPUZHA, ERNAKULAM DISTRICT -686 669.
3 THE DEPUTY TAHSILDAR, MUVATTUPUZHA TALUK OFFICE, MUVATTUPUZHA, ERNKULAM DISTRICT 686 672.
4 THE VILLAGE OFFICER, VELLOORKUNNAM VILLAGE OFFICE, MUVATTUPUZHA, ERNAKULAM DISTRICT 686 673.
BY ADV. SRI.P.RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & R3 & ADDL. R6 IN THE WPC:
1 T.S.BINYAMINE S/O. SEETHY, M/S. ANNOOR EDUCATIONAL TRUST, THOTTATHIKUDIYIL KAVUMKARA, MARKET P.O. MUVATTUPUZHA.
2 THE ASSISTANT REGISTERING AUTHORITY, PONDICHERRY 605 004.
3 REGISTERING AUTHORITY, PONDICHERRY , MAHI 673 310.
R1 BY ADV. SRI.PAUL K.VARGHESE THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.2430 OF 2019
AGAINST THE JUDGMENT IN WP(C) 16898/2018(J) OF HIGH COURT OF KERALA
APPELLANT/1ST RESPONDENT IN THE WPC:
THE REGIONAL TRANSPORT OFFICER MINI CIVIL STATION, ERNAKULAM-682 030.
BY ADV. SRI. P.RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & ADDL.R2 IN THE WPC:
1 THE MANAGING DIRECTOR, TAYASH TRADE AND IMPEX PVT.LTD., 33/A, IYYANAKOIL STREET, O.K.PALAYAM, MUDALIARPET, PUDUCHERRY-4.
2 THE REGIONAL TRANSPORT OFFICER (REGISTERING AUTHORITY), PONDICHERRY.
SRI.K.V.GOPINATHAN NAIR-R1
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.2432 OF 2019
AGAINST THE JUDGMENT IN WP(C) 21595/2018(Y) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1 TO 3 IN THE WPC:
1 THE STATE TRANSPORT COMMISSIONER TRANS TOWER, VAZHUTHACADU, THIRUVANANTHAPURAM
2 THE DEPUTY TRANSPORT COMMISSIONER, SOUTH ZONE, THIRUVANANTHAPURAM.
3 THE JOINT REGIONAL TRANSPORT OFFICER (TAXATION OFFICER), PUNALUR.
BY ADV.SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & 4TH RESPONDENT IN THE WPC:
1 SURESH LAL.D.B S/O. DAMODARAN, PLAVILA VEEDU, ALENCHERY, YEROOR (POST), EROOR, KOLLAM, KERALA
2 THE ASSISTANT REGISTERING AUTHORITY, PUDUCHERRY 605001.
R1 BY ADV. SRI.K.R.SUNIL
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.2446 OF 2019
AGAINST THE JUDGMENT IN WP(C) 1824/2018(C) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1 TO 4 IN THE WPC:
1 STATE OF KERALA REPRESENTED BY ITS SECRETARY, MOTOR VEHICLES DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE TRANSPORT COMMISSIONER, TRANSPORT COMMISSIONERATE, VAZHUTHACAUD, THIRUVANANTHAPURAM-695014.
3 JOINT REGIONAL TRANSPORT OFFICER, MINI CIVIL STATION, CHANGANASSERY, KOTTAYAM DISTRICT-686101.
4 MOTOR VEHICLE INSPECTOR, SUB REGIONAL TRANSPORT OFFICE, THRIPUNITHRA-686301.
BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & ADDL. 5TH RESPONDENT IN WPC:
1 M.ANANTHAN, S/O.LATE KRISHNA PILLAI, KRISHNA KRIPA, THEKKUMBAHAGAM, THRIPUNITHARA, ERNAKULAM-682301.
2 THE ASSISTANT REGISTRAR, MOTOR VEHICLES DEPARTMENT, PUDUCHERRY-605001.
SRI.J.ABHILASH-R1
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.2480 OF 2019
AGAINST THE JUDGMENT IN WP(C) 21352/2018(T) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1 TO 5 IN THE WPC:
1 THE STATE TRANSPORT COMMISSIONER, TRANS TOWER,VAZHUTHACADU, THIRUVANANTHAPURAM-695 014. 2 THE DEPUTY TRANSPORT COMMISSIONER, CENTRAL ZONE,KAKKANADU.
3 THE REGIONAL TRANSPORT OFFICER(TAXATION OFFICER), MUVATTUPUZHA.
4 THE JOINT REGIONAL TRANSPORT OFFICER(TAXATION OFFICER), MUVATTUPUZHA.
5 THE DEPUTY TAHSILDAR, REVENUE RECOVERY,MUVATTUPUZHA.
BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & 6TH RESPONDENT IN THE WPC:
1 BENAZIR K. MOIDEEN, D/O.MBK MOIDEEN,MUNDATTU HOUSE, KAVUKARA,KAVUMKARA MARKET, MUVATTUPUZHA,PIN-686673.
2 THE ASSISTANT REGISTERING AUTHORITY, PUDUCHERRY-605001.
SRI.K.R.SUNIL-R1
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.2482 OF 2019
AGAINST THE JUDGMENT IN WP(C) 17546/2018(P) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1 & 2 IN THE WPC:
1 THE REGIONAL TRANSPORT OFFICER
KOLLAM-673 307.
2 THE TRANSPORT COMMISSIONER
TRANS TOWERS, VAZHUTHAKKAD, THIRUVANANTHAPURAM-695
BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & ADDL. R3 IN THE WPC:
1 MUHAMMED SHAJAHAN MUSALIAR S/O. SHAFI MUSALIAR, SHAFI MANZIL, KARIKODE, TKMC P.O., KOLLAM, PIN-691 004.
2 THE REGIONAL TRANSPORT OFFICER (REGISTERING AUTHORITY) OULGARET, PONDICHERRY-605 001.
SRI.K.V.GOPINATHAN NAIR, R1
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.2495 OF 2019
AGAINST THE JUDGMENT IN WP(C) 22178/2018(V) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1 TO 3 IN THE WPC:
1 THE REGIONAL TRANSPORT OFFICER
KOTTAYAM-686002.
2 THE JOINT REGIONAL TRANSPORT OFFICER,
KOTTAYAM-686002.
3 THE TRANSPORT COMMISSIONER,
TRANS TOWER, VAZHUTHAKKAD, THIRUVANANTHAPURAM- 695006.
BY ADV.SRI. P. RAVINDRANATH- GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & ADDL. R4 IN THE WPC:
1 ALIYAMMA THOMAS KUZHIYADITHARA, PUTHUPALLY P.O., KOTTAYAM-686 011.
2 THE REGIONAL TRANSPORT OFFICER (REGISTERING AUTHORITY), OULGARET, PONDICHERRY-605 001.
SRI.K.V.GOPINATHAN NAIR-R1
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.2512 OF 2019
AGAINST THE JUDGMENT IN WP(C) 11433/2018(D) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1 & 2 IN THE WPC:
1 THE TRANSPORT COMMISSIONER, OFFICE OF THE TRANSPORT COMMISSIONER, VAZHUTHACAUD, THIRUVANANTHAPURAM 695 014.
2 THE REGIONAL TRANSPORT OFFICER (TAXATION OFFICER), KOZHIKDOE 673 001.
BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & R3 IN THE WPC:
1 BRIJESH M., S/O. M. PRAKASAN, PROPRIETOR, B AND B ENTERPRISES, IX/269, PALLOOR, MAHE 673 310.
2 THE ASSISTANT REGISTERING AUTHORITY, PONDICHERRY 605 001.
SRI.P.DEEPAK, R1
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.2527 OF 2019
AGAINST THE JUDGMENT IN WP(C) 19906/2018(K) OF HIGH COURT OF KERALA
APPELLANTS/ RESPONDENTS 1 TO 3 IN THE WPC:
1 THE STATE TRANSPORT COMMISSIONER TRANS TOWER, VAZHUTHACADU, THIRUVANANTHAPURAM - 695
2 THE DEPUTY TRANSPORT COMMISSIONER CENTRAL ZONE, KAKKANADU, COCHIN - 682 030.
3 THE JOINT REGIONAL TRANSPORT OFFICER (TAXATION OFFICER) KAKKANADU, COCHIN - 682 030.
BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & 4TH RESPONDENT IN THE WPC:
1 BALARAM G. MENON PROPRIETOR, RAKESH ASSOCIATES II, 3RD CROSS, POONGODIPURAM, MANAVELI, ARIYANKUPPAM, PONDICHEERY, HAVING RESIDENCE AT SANGEETHA APARTMENTS, FLAT NO.94, PERUMANOOR POST, ERNAKULAM - 682 015.
2 THE ASSISTANT REGISTERING AUTHORITY PUDUCHERRY - 605001.
SRI.K.R.SUNIL-R1 THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.378 OF 2020
AGAINST THE JUDGMENT IN WP(C) 27282/2018(I) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1 TO 4 IN THE WPC:
1 THE TRANSPORT COMMISSIONER TRANS TOWERS, VAZHUTHACADU, THIRUVANANTHAPURAM- 695014.
2 THE DEPUTY TRANSPORT COMMISSIONER, KOCHI-682021.
3 REGIONAL TRANSPORT OFFICER (TAXATION OFFICER), MUVATTUPUZHA-686661.
4 THE DEPUTY TAHSILDAR, MUVATTUPUZHA-686661.
BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENT/S:
1 MARY MATHA CONSTRUCTION COMPANY MARYMATHA SQUARE, ARAKUZHA ROAD, MUVATTUPUZHA P.O., ERNAKULAM-686661.
2 THE ASSISTANT REGISTERING AUTHORITY, PUDUCHERRY-605001.
SRI.T.RAJESH - R1
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.565 OF 2020
AGAINST THE JUDGMENT IN WP(C) 21440/2018(D) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1&2 IN THE WPC:
1 THE JOINT REGIONAL TRANSPORT OFFICER SUB REGIONAL TRANSPORT OFFICE, ANGAMALY,ERNAKULAM DISTRICT-683522.
2 THE TRANSPORT COMMISSIONER, TRANS TOWER,VAZHUTHACAUD, THIRUVANANTHAPURAM,PIN-695006.
BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/ PETITIONER & R3 IN THE WPC:
1 MITHUN DAVIS S/O.E.J.DAVIS,EDASSERY HOUSE,ANGADI KADAVU ROAD,ANGAMALY,PIN-683572,ERNAKULAM DISTRICT.
2 THE ASST.REGISTERING AUTHORITY, 100 FEET ROAD,BHARATHIDASAN NAGAR, MUDALIARPET,PUDUCHERRY-695004.
SRI.M.G.KARTHIKEYAN-R1
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.570 OF 2020
AGAINST THE JUDGMENT IN WP(C) 22978/2018(V) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1, 2 & 4 IN THE WPC:
1 THE TRANSPORT COMMISSIONER OFFICE OF THE TRANSPORT COMMISSIONER, TRANS TOWER, VAZHUTHACADU, THIRUVANANTHAPURAM - 695014.
2 THE JOINT REGIONAL TRANSPORT OFFICER ANGAMALY.
3 THE DEPUTY TAHSILDAR ALUVA TALUK - 683103.
BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & R3 IN THE WPC:
1 UPENDRA NARAYANAN KUNNETH HOUSE, KHOTHAKULANGARA, ANGAMALY P. O., ERNAKULAM - 683572, M/S INDIAN INSTITUTE OF ROAD SAFETY, NO.13, SECOND CROSS STREET, RAJA NAGAR, ORLEANPET, PUDUCHERRY - 605013.
2 THE ASSISTANT REGISTERING AUTHORITY PUDUCHERRY - 683103.
R1 BY ADV. SHRI.JAWAHAR JOSE R1 BY ADV.SRI.T.R.RAVI
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.683 OF 2020
AGAINST THE JUDGMENT IN WP(C) 13097/2018(J) OF HIGH COURT OF KERALA
APPELLANTS/ RESPONDENTS 1 TO 3 IN THE WPC:
1 STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, MINISTRY OF TRANSPORT, SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE TRANSPORT COMMISSIONER, TRANSPORT COMMISSIONERATE, 2ND FLOOR, TRANS TOWERS, VAZHUTHACAUD, THYKAUD P.O., TRIVANDRUM-695 014. 3 JOINT REGIONAL TRANSPORT COMMISSIONER CIVIL STATION, THODUPUZHA-688 584. BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & ADDL. R4 IN THE WPC:
1 M.C.SAJU, S/O. M.M.CHACKO, HAVING HIS ADDRESS AT NO.20 BUNGLOW STREET, PERIKAKKALPET,PUDUCHERRY AND FORMERLY AT NO.56, THENDRAL NAGAR NEW SARAM, PUDUCHERRY AND HIS FAMILY HOUSE IN KERALA AT MLAKKUZHIYIL HOUSE, MUTTOM P.O., THODUPUZHA-686 607,WHERE HIS WIFE AND HIS CHILDREN RESIDE MAINLY FOR THE PURPOSE OF THE EDUCATION OF THE CHILDREN 2 THE REGIONAL TRANSPORT AUTHORITY OULGARET, UNION TERRITORY OF PUDUCHERRY-605010 R1 BY ADV. SRI.S.K.PREMJITH MENON R1 BY ADV. SHRI.MANEKSHA D.
R1 BY ADV. V.V.BINU R2 BY SREELAL N. WARRIER, SC, CENTRAL BOARD OF EXCISE & AMP; CUSTOMS
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.837 OF 2020
AGAINST THE ORDER/JUDGMENT IN WP(C) 11407/2018(A) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1 & 2 IN THE WPC:
1 THE TRANSPORT COMMISSIONER OFFICE OF THE TRANSPORT COMMISSIONER, TRANS TOWER, VAZHUTHACADU, THIRUVANANTHAPURAM - 695 014.
2 THE REGIONAL TRANSPORT OFFICER TAXATION OFFICER KOZHIKKODE - 605001.
BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & 3RD RESPONDENT IN THE WPC:
1 V.PARAMESHWARAN PEE YAR CEE MEDICALS, PLOT NO.70871, BHARATHIAR STREET, JAYAMOORTHY RAJA NAGAR, MUDALIARPET, PUDUCHERRY, INDIA.
2 THE ASSISTANT REGISTERING AUTHORITY PUDUCHERRY - 605001.
SRI.ADV.P.DEEPAK-R1
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.No.949 OF 2020
AGAINST THE JUDGMENT IN WP(C) 16339/2018(N) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1 TO 3 & ADDL.R5 IN THE WPC:
1 THE TRANSPORT COMMISSIONER OFFICE OF THE TRANSPORT COMMISSIONER, TRANS TOWER, VAZHUTHACADU, THIRUVANANTHAPURAM-695 014. 2 THE JOINT REGIONAL TRANSPORT OFFICER (TAXATION OFFICER), SUB REGIONAL TRANSPORT OFFICE, KAYAMKULAM-690 106. 3 THE ASSISTANT MOTOR VEHICLES INSPECTOR, SUB REGIONAL TRANSPORT OFFICE, MAVELIKKARA-690 101.
4 THE RGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE, ALAPPUZHA. BY SRI.P.RAVINDRANATH, SPL.GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & R4 IN THE WPC:
1 C.PRASANNAKUMARAN UNNITHAN PROPRIETOR, C.B. AGENCIES, MMC-11/435, NEAR PUTHALAM ANGANVADI, CHOODIKOTTA, MAHE, PUDUCHERRY-673 310.
2 THE ASSISTANT REGISTERING AUTHORITY, PUDUCHERRY (MAHE)-673 310.
R1 BY ADV. SRI.RASHEED C.NOORANAD R1 BY ADV. SMT.ANITHA M.N. (EKM) SPL. G.P- P. RAVINDRANATH
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.2400/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 04TH DAY OF FEBRUARY 2021 / 15TH MAGHA,1942
WA.NO.1355 OF 2020
AGAINST THE JUDGMENT IN WP(C) 23614/2018(B) OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS IN THE WPC:
1 THE DEPUTY TRANSPORT COMMISSIONER NORTH ZONE,KOZHIKODE-673001.
2 THE REGIONAL TRANSPORT OFFICER, KANNUR-670001.
BY ADV. SRI. P. RAVINDRANATH-SPL.GOVERNMENT PLEADER
RESPONDENT/PETITIONER IN THE WPC:
UVAIS SATHAR V.P S/O.K.L.ABDUL SATHAR,RESIDING AT 'KHURAISH',TALAP,CIVIL STATION.P.O, KANNUR-670001.
R1 BY ADV. SRI.BIJU.P.N.
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04.02.2021, ALONG WITH WA.949/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WA.2400/2019, WA.2421/2019, WA.2430/2019, WA.2432/2019,WA.2446/2019, WA.2480/2019, WA.2482/2019, WA.2495/2019, WA.2512/2019, WA.2527/2019, WA.378/2020, WA.565/2020, WA.570/2020, WA.683/2020, WA.837/2020, WA.949/2020 & WA.1355/2020 ]
JUDGMENT
Shaffique, J
These appeals arise out of a common judgment in W.P.(C) No.16339
of 2018 dated 16.07.2019. Similar matters had already been disposed
by this Court as per judgment dated 19.11.2020 in W.A.No.2242/2019
and connected cases.
2. In the light of the aforesaid judgment, the judgment of the learned
single Judge shall stand modified to the extent mentioned in
W.A.No.2242/2019 and connected cases.
Sd/-
A.M.SHAFFIQUE, JUDGE
sd/-
GOPINATH P., JUDGE AMV/05/02/2021
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!