P.R. Joseph Stanly vs Rani
2021 Latest Caselaw 4021 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

  WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942

          Con.Case(C).No.2041 OF 2020 IN WP(C). 27215/2019

  AGAINST THE ORDER/JUDGMENT IN WP(C) 27215/2019(B) OF HIGH
                       COURT OF KERALA


PETITIONERS:

      1        P.R. JOSEPH STANLY, AGED 62 YEARS, S/O.P.P.
               RAPHEL, PALLAKAPILLY, MARKET ROAD, JESUS CROSS
               ROAD, VADUTHALA, COCHIN-23, ERNAKULAM, PIN-682 023

      2        M.X. JOSEPH, AGED 69 YEARS, S/O. XAVIER M.A,
               MANAYIL HOUSE, JESUS CROSS ROAD, VADUTHALA,
               COCHIN-23, ERNAKULAM, PIN-682 023

               BY ADVS.
               SRI.K.C.ELDHO
               SRI.MALLENATHAN.M.

RESPONDENTS:

      1        RANI, (FATHER'S NAME AND AGE NOT KNOWN TO THE
               PETITIONER), WORKING AS TAHSILDAR, KANAYANNUR
               TALUK, OFFICE OF KANAYANNUR TALUK, ERNAKULAM.

      2        UDAYAN,
               (FATHER'S NAME AND AGE NOT KNOWN TO THE
               PETITIONER), TALUK SURVEYOR, OFFICE OF THE
               KANAYANNUR TALUK, ERNAKULAM.

               R1-2 BY GOVERNMENT PLEADER

               S GOPINATHAN SR GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.02.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C).No.2041 OF 2020 IN WP(C). 27215/2019

                                 ..2..




                            JUDGMENT

Dated this the 3rd day of February 2021

The direction in the judgment dated 3.02.2020 in

W.P.(C) No. 27215 of 2019 is complied with. Accordingly, the

contempt case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR Con.Case(C).No.2041 OF 2020 IN WP(C). 27215/2019

..3..

APPENDIX PETITIONERS EXHIBITS:

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 3.2.2020 IN W.P.C. NO.27215/2019 BEFORE THE HON'BLE COURT.