Kerala High Court
Rasheed M vs Rasheed M on 3 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR
WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942
RPFC.No.476 OF 2016
AGAINST THE ORDER/JUDGMENT IN MC 97/2015 DATED 31-08-2016 OF
FAMILY COURT, KANNUR
REVISION PETITIONER/RESPONDENT:
RASHEED M
S/O.ABOOBACKER, AGED 43 YEARS, NAFEESA MANZIL,
ELAYAVOOR COLONY ROAD,P.O.VARAM, KANNUR
AT PRESENT EMPLOYED AT P.B.NO.40946, SHARJAH, UAE,
REPRESENTED BY POWER OF ATTORNEY HOLDER,M.ABOOBACKER,
S/O.LATE MOIDU, AGED 70 YEARS, NAFEESA MANZIL,
ELAYAVOOR COLONY ROAD,P.O.VARAM, KANNUR-670 597.
BY ADV. SRI.K.RAJESH SUKUMARAN
RESPONDENTS/PETITIONERS:
1 RUBEENA M
W/O.RASHEED M, AGED 33 YEARS,
2 FATHIMATHUL RAWAN
S/O RASHEED, AGED 9 YEARS (MINOR),
3 MUHAMMED RASAL
S/O.RASHEED, AGED 2 YEARS (MINOR),
RESPONDENT 2 AND 3 MINORS,
REPRESENTED BY MOTHER AND GUARDIAN,
THE 1ST RESPONDENT.
ALL THE RESPONDENTS ARE RESIDING AT
MAHAVAS,P.O.THANA, KANNUR, PIN-670 005.
R1 BY ADV. SMT.K.K.CHANDRALEKHA
R1 BY ADV. SRI.K.C.SANTHOSHKUMAR
THIS REV.PETITION(FAMILY COURT) HAVING BEEN FINALLY HEARD ON
03.02.2021, ALONG WITH RPFC.553/2016, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
R.P.(FC).Nos.476 & 553 OF 2016
-2-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR
WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942
RPFC.No.553 OF 2016
AGAINST THE ORDER/JUDGMENT IN MC 97/2015 DATED 31-08-2016
OF FAMILY COURT, KANNUR
REVISION PETITIONERS/PETITIONERS:
1 RUBEENA.N
W/O. RASHEED M., AGED 34 YEARS
MAHAVAS P.O, THANA, KANNUR DISTRICT
2 FATHIMATHUL RAWAN
S/O. RASHEED, AGED 9 YEARS (MINOR), REPRESENTED
BY MOTHER RUBEENA.N, W/O.RASHEED M. AGED 34
YEARS, MAHAVAS P.O, THANA KANNUR DISTRICT.
3 MUHAMMED RASAL
S/O. RASHEED, AGED 2 YEARS, (MINOR),REPRESENTED
BY MOTHER RUBEENA.N, W/O. RASHEED M. AGED 34
YEARS, MAHAVAS P.O, THANA, KANNUR DISTRICT.
BY ADVS.
SRI.K.C.SANTHOSHKUMAR
SMT.K.K.CHANDRALEKHA
RESPONDENT/RESPONDENT:
RASHEED.M
S/O. ABOOBACKER, AGED 44 YEARS, NAFEESA MANZIL,
ELAYAVOOR COLONY ROAD, P.O, VARAM, KANNUR
DISTRICT, AT PRESENT EMPLOYED AT POST BOX
NO.40946, SHARJAH, U.A.E., REPRESENTED BY HIS
POWER OF ATTORNEY HOLDER, M.ABOOBACKER, S/O.
LATE MOIDU, AGED 71 YEARS, NAFEESA MANZIL,
ELAYAVOOR COLONY ROAD P.O, MUNDAYAD, KANNUR
DISTRICT - 670 597.
THIS REV.PETITION(FAMILY COURT) HAVING BEEN FINALLY
HEARD ON 03.02.2021, ALONG WITH RPFC.476/2016, THE COURT ON
THE SAME DAY PASSED THE FOLLOWING:
R.P.(FC).Nos.476 & 553 OF 2016
-3-
ORDER
It has been submitted that the court below
had passed another order enhancing the maintenance.
The parties propose to challenge the said order. In
view of the above submission, nothing survives to be
decided in these revision petitions. Accordingly, these
revision petitions stand dismissed.
Sd/-
B.SUDHEENDRA KUMAR
JUDGE
Nkr/03.02.2021
