Citation : 2021 Latest Caselaw 3939 Ker
Judgement Date : 3 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE C.S.DIAS
WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942
OP (FC).No.79 OF 2021
IN OP(HMA)No.658/2018 OF FAMILY COURT, MAVELIKKARA
PETITIONER/RESPONDENT:
ATHIRA
AGED 29 YEARS
D/O.SUSEELA, KALLELIL HOUSE,
DESATHINAKAM MURI, KRISHNAPURAM VILLAGE,
ALAPPUZHA DISTRICT.
BY ADV. SRI.D.SAJEEV (KAMBISSERIL)
RESPONDENT/PETITIONER:
VIJITHKUMAR
AGED 34 YEARS
S/O.VIDYADHARAN KUNNEL PADEETATHIL,
KANDALLOOR SOUTH MURI, KANDALLOOR VILLAGE,
ALAPPUZHA DISTRICT, PIN-690531.
THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
03.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (FC).No.79 OF 2021
2
JUDGMENT
Dated this the 3rd day of February 2021
This original petition was filed seeking a
direction to the Family Court, Mavelikkara to consider
the application filed by the petitioner as I.A.No.1 of
2021 in O.P.(HMA)No.658 of 2018 for joint trial of the
above case with O.P.No.228/2020, O.P.No.229/2020 and
M.C.No.26/2020.
2. It is appropriate that the Family Court,
Mavelikkara shall consider and pass orders on the
application before proceeding further in the matter.
3. In view of the limited relief as above, notice
to the respondent is dispensed with.
The Original Petition is disposed of accordingly.
Sd/-
A.MUHAMED MUSTAQUE JUDGE
Sd/-
C.S.DIAS JUDGE SCS OP (FC).No.79 OF 2021
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE PETITION AS O.P(HMA)NO.658/2018 PENDING BEFORE THE FAMILY COURT, MAVELIKKARA.
EXHIBIT P2 A TRUE COPY OF THE O.P.NO.228/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, MAVELIKKARA.
EXHIBIT P3 A TRUE COPY OF THE O.P.NO.229/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, MAVELIKKARA.
EXHIBIT P4 A TRUE COPY OF THE M.C.NO.26/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, MAVELIKKARA.
EXHIBIT P5 A TRUE COPY OF THE I.A.NO.1/2021 O.P.
(HMA)NO.658/2018 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, MAVELIKKARA.
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