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Santhosh S Shenoy vs Ernakulam Thirumala Devaswom
2021 Latest Caselaw 3927 Ker

Citation : 2021 Latest Caselaw 3927 Ker
Judgement Date : 3 February, 2021

Kerala High Court
Santhosh S Shenoy vs Ernakulam Thirumala Devaswom on 3 February, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM


                            PRESENT

           THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR

                               &

              THE HONOURABLE MR. JUSTICE K.HARIPAL

WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942

                    WP(C).No.2363 OF 2021(U)


PETITIONER:

              SANTHOSH S SHENOY
              AGED 40 YEARS
              S/O. LATE G. SREEDHARA SHENOY, EWS 513,
              GANDHINAGAR, ERNAKULAM, PIN CODE-682020.

              BY ADVS.
                      SRI.B.DEEPAK
                      SRI.KARTHIK BHAVADASAN

RESPONDENTS:

     1        ERNAKULAM THIRUMALA DEVASWOM
              REPRESENTED BY P.RANGADASA PRABHU, AGED 70
              YEARS, S/O. LATE PADMANABHA PRABHU, MANAGING
              ADHIKARI NO.1, PUNJABJAPURAM, THIRUMALA
              DEVASWOM ROAD, ERNAKULAM, KOCHI, PIN CODE-
              682035.

     2        THE COCHIN DEVASWOM BOARD,
              REPRESENTED BY ITS SECRETARY, THRISSUR,
              PIN CODE-680001.

     3        SPECIAL COMMISSIONER,
              COCHIN DEVASWOM BOARD, THRISSUR, PIN CODE-
              680001.
 W.P.(C).2363/2021              2



       4      D.G.SURESH,
              AGED 57 YEARS
              S/O. NOT KNOWN, THE ELECTION COMMISSIONER,
              ADVOCATE, SAI KRIPA, 32/2284, PJRA-10,
              P.J.ANTONY ROAD, PALARIVATTOM, KOCHI, PIN CODE-
              682025.

       5      K.J.RADHAKRISHNA KAMATH,
              AGED 72 YEARS
              S/O. LATE JANARDHANA KAMATH, MANAGING ADHIKARI
              NO.2, ERNAKULAM THIRUMALA DEVASWOM,
              PUNJABJAPURAM, THIRUMALA DEVASWOM ROAD,
              ERNAKULAM, KOCHI, PIN CODE-682035.

       6      P.S.JAYAPRAKASH PRABHU,
              AGED 72 YEARS
              S/O. LATE SREENIVASA PRABHU, MANAGING COMMITTEE
              MEMBER, ERNAKULAM THIRUMALA DEVASWOM,
              PUNJABJAPURAM, THIRUMALA DEVASWOM ROAD,
              ERNAKULAM, KOCHI, PIN CODE-682035.

       7      T.G.RAJARAM SHENOY,
              AGED 47 YEARS
              S/O. LATE T.V.GOVINDA SHENOY, MANAGING
              COMMITTEE MEMBER, ERNAKULAM THIRUMALA DEVASWOM,
              PUNJABJAPURAM, THIRUMALA DEVASWOM ROAD,
              ERNAKULAM, KOCHI, PIN CODE-682035.

       8      RAMA NARAYANA PRABHU,
              AGED 51 YEARS, S/O. LATE ADV. A.RAMA PRABHU,
              MANAGING COMMITTEE MEMBER, ERNAKULAM THIRUMALA
              DEVASWOM, PUNJABJAPURAM, THIRUMALA DEVASWOM
              ROAD, ERNAKULAM, KOCHI, PIN CODE-682035.

              SRI. K.P SUDHEER, SC, COCHIN DEVASWOM BOAD
              R.LAKSHMI NARAYAN-R1, R5 TO 8

     THIS WRIT PETITION (CIVIL) HAVING COME UP             FOR
ADMISSION ON 03.02.2021, THE COURT ON THE SAME             DAY
DELIVERED THE FOLLOWING:
 W.P.(C).2363/2021                   3



                             JUDGMENT

Ravikumar, J.

When this matter is taken up for consideration, the learned

counsel appearing for the petitioners, on instructions, sought

permission to withdraw this writ petition without prejudice to the right

of the petitioners to approach this Court, at a later point of time.

Permission sought for is granted. Accordingly, this writ petition is

dismissed as withdrawn with liberty to the petitioners to approach this

Court in case justiciable cause of action occurs.

Sd/-

C.T.RAVIKUMAR

JUDGE

Sd/-

K.HARIPAL

JUDGE

spc/

 
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