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M/S. Ernad Engineering ... vs State Of Kerala
2021 Latest Caselaw 3842 Ker

Citation : 2021 Latest Caselaw 3842 Ker
Judgement Date : 2 February, 2021

Kerala High Court
M/S. Ernad Engineering ... vs State Of Kerala on 2 February, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

                                   &

              THE HONOURABLE MR. JUSTICE GOPINATH P.

     TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942

                           WA.No.768 OF 2015

 AGAINST THE JUDGMENT DATED 20.12.2014 IN WPC 32537/2010 OF HIGH
                         COURT OF KERALA


APPELLANT/PETITIONER:

             M/S. ERNAD ENGINEERING ENTERPRISES VK TRADE CENTRE
             TIRUR ROAD, DOWN HILL, MALAPPURAM, REPRESENTED BY
             MANAGING PARTNER, SRI. V.HASHIM, VARIEDAM HOUSE,
             KODUR PO,MALAPPURAM

             BY ADV. SRI.K.T.POULOSE (KORATTY)

RESPONDENTS/RESPONDENTS:

      1      STATE OF KERALA
             REPRESENTED BY SECRETARY (TAX), GOVERNMENT
             SECRETARIAR, THIRUVANANTHAPURAM 695001

      2      THE COMMERCIAL TAX OFFICDER (WC & LT)
             MALAPPURAM 676 505


             SRI. C.E. UNNIKRISHNAN-SPL. G.P.

     THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 02.02.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.A.No.768/2015

                                     2




                                JUDGMENT

Dated this the 2nd day of February 2021

Shaffique, J

Learned counsel for the appellant had filed a memo stating that

the appellant is not interested in prosecuting the matter further. The

appeal is dismissed as not pressed.

Sd/-

A.M.SHAFFIQUE

JUDGE

Sd/-

GOPINATH P.

kp                True copy                       JUDGE
                    P.A. To Judge
 

 
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