Kerala High Court
N.Sajitha vs State Of Kerala on 2 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942
OP(Crl.).No.360 OF 2015(Q)
AGAINST THE ORDER/JUDGMENT IN CC 770/2014 DATED 23-03-2015 OF
SPECIAL JUDICIAL FIRST CLASS MAGISTRATE COURT (MARADU CASES),
KOZHIKODE
PETITIONER:
N.SAJITHA
AGED 30 YEARS
W/O.NAJUMUDEEN, K.K.MANZIL, THACHILOTTU PARAMBIL,
NALLALAM, KOZHIKODE-673 027.
BY ADVS.
SRI.C.S.MANU
SHRI.S.K.PREMRAJ
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM-682 031.
2 THE SHO
NALLALAM POLICE STATION, KOZHIKODE
(NOTICE BEING SERVED ON THE PUBLIC PROSECUTOR),
HIGH COURT OF KERALA, ERNAKULAM-682 031.).
ADDL.R 3 NOORJAHAN
W/O. MUHAMMED, AGED 49, K.S. VILLA, CHALIYAM P.O.,
KOZHIKODE -673 301 (IMPLEADED AS ADDITIONAL 3RD
RESPONDENT VIDE ORDER DATED 3/12/2019 IN IA 2/2019 IN
OP(CRL) 360/2015.
R1 & R2 BY ADV.SRI.RAMESH CHAND, PUBLIC PROSECUTOR
ADDL.R3 BY ADV. K.M.FIROZ
ADDL.R3 BY ADV. SMT.M.SHAJNA
THIS OP (CRIMINAL) HAVING BEEN FINALLY HEARD ON 02.02.2021,
ALONG WITH OP(Crl.).361/2015(Q), OP(Crl.).362/2015(Q),
OP(Crl.).363/2015(Q), THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942
OP(Crl.).No.361 OF 2015
AGAINST THE ORDER/JUDGMENT IN CC NO.636/14 DATED 23-03-2015 OF
SPECIAL JUDICICAL FIRST CLASS MAGISTRATE COURT(MARADU
CASES),KOZHIKODE
PETITIONER:
T.C.KASIM
AGED 81 YEARS
S/O.SEEMANKUTTY HAJEE, AYISHA NIVAS, KADUKKA BAZAR,
CHALIYAM, KOZHIKODE-673 301.
BY ADVS.
SRI.C.S.MANU
SHRI.S.K.PREMRAJ
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM-682 031.
2 SHO
FEROKE POLICE STATION, KOZHIKODE
(NOTICE BEING SERVED ON THE STATE OF
KERALAREPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682 031).
BY ADV.SRI. E.C. BINEESH, PUBLIC PROSECUTOR
THIS OP (CRIMINAL) HAVING BEEN FINALLY HEARD ON 02.02.2021,
ALONG WITH OP(Crl.).360/2015(Q), OP(Crl.).362/2015(Q),
OP(Crl.).363/2015(Q), THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942
OP(Crl.).No.362 OF 2015
AGAINST THE ORDER/JUDGMENT IN CC 742/2014 DATED 23-03-2015 OF
SPECIAL JUDICICAL FIRST CLASS MAGISTRATE COURT(MARADU
CASES)KOZHIKODE
PETITIONER:
SABIRA
AGED 47 YEARS
W/O.K.M.NOUSHAD, MASALAYA HOUSE,
KANISANKANDY PARAMBIL, CHALIYAM,
KOZHIKODE 673 301.
BY ADVS.
SRI.C.S.MANU
SHRI.S.K.PREMRAJ
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM 682 031.
2 SHO
FEROKE POLICE STATION, KOZHIKODE
(NOTICE BEING SERVED ON THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM 682 031).
ADDL.R 3 NOORJAHAN
AGED 49 YEARS
W/O. MUHAMMED, K.S. VILLA, CHALIYAM P.O.,
KOZHIKODE-673 301
(IMPLEADED AS 3RD ADDITIONAL RESPONDENT VIDE ORDER
DATED 3/12/2019 IN IA 2/2019 IN OP(CRL)362/2015)
R1 & R2 BY ADV.SRI.RAMESH CHAND, PUBLIC PROSECUTOR
R3 BY ADV. SRI.K.M.FIROZ
R3 BY ADV. SMT.M.SHAJNA
THIS OP (CRIMINAL) HAVING BEEN FINALLY HEARD ON 02.02.2021,
ALONG WITH OP(Crl.).360/2015(Q), OP(Crl.).361/2015(Q),
OP(Crl.).363/2015(Q), THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942
OP(Crl.).No.363 OF 2015
AGAINST THE ORDER/JUDGMENT IN CC.NO.700/2014 OF SPECIAL JUDICICAL
FIRST CLASS MAGISTRATE COURT(MARADU CASES)KOZHIKODE
PETITIONER/S:
SUHARA
AGED 42 YEARS
W/O.IMBICHI MUHAMMED, CHAMAYIL HOUSE, CHALIYAM,
KOZHIKODE-673 301.
BY ADVS.
SRI.C.S.MANU
SHRI.S.K.PREMRAJ
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM-682 031.
2 SHO
NALLALAM POLICE STATION, KOZHIKODE (NOTICE SERVED ON
THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
ERNAKULAM-682 031.)
ADDL.R 3 NOORJAHAN ,
AGED 49 YEARS
W/O. MUHAMMED, K.S. VILLA, CHALIYAM P.O., KOZHIKODE-
673 301 (IMPLEADED AS ADDITIONAL 3RD RESPONDENT VIDE
ORDER DATED 3/12/2019 IN IA 2/2019 IN
OP(CRL)363/2015)
R1 & R2 BY ADV.SRI. E.C. BINEESH, PUBLIC PROSECUTOR
R3 BY ADV. SRI.K.M.FIROZ
R3 BY ADV. SMT.M.SHAJNA
THIS OP (CRIMINAL) HAVING BEEN FINALLY HEARD ON 02.02.2021,
ALONG WITH OP(Crl.).360/2015(Q), OP(Crl.).361/2015(Q),
OP(Crl.).362/2015(Q), THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(Crl.).360/2015 &
Connected Cases
5
JUDGMENT
The order refusing further investigation
under Section 173(8) Cr.P.C. by the Magistrate
confirmed in revision by the Sessions Judge is
under challenge. Section 173(8) Cr.P.C. can be
exercised only when there is revelation of a new
fact or detection of a new material relevant.
Nothing was brought to the notice of this Court
so as to attract Section 173(8) Cr.P.C. Hence,
the original petitions are hereby dismissed.
Sd/-
P.SOMARAJAN
JUDGE
SPV
OP(Crl.).360/2015 &
Connected Cases
APPENDIX OF OP(Crl.) 360/2015
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 23/3/2015
IN CMP NO.979/2015 IN CC 770/2014 ON THE
FILES OF THE SPL.JFCMC(MARAD CASES)
KOHIZKODE.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 10/8/2015
IN CR.R.P 82/2015 ON THE FILES OF THE
SPL.ADDL. SESSIONS COURT (MARAD CASES)
KOHIZKODE.
RESPONDENTS' EXHIBITS: NIL
//TRUE COPY//
PA TO JUDGE
OP(Crl.).360/2015 &
Connected Cases
APPENDIX OF OP(Crl.) 361/2015
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 23/3/2015 IN
CMP NO.78/2014 IN CC NO.636/2014 ON FILES
OF THE SPL. JFCM COURT(MARAD CASES)
KOZHIKODE.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 10/8/2015
IN CRL.R.P.NO.83/2015 ON THE FILES OF
THE SPL. ADDL. SESSIONS COURT,
KOZHIKODE.
RESPONDENTS' EXHIBITS: NIL
//TRUE COPY//
PA TO JUDGE
OP(Crl.).360/2015 &
Connected Cases
APPENDIX OF OP(Crl.) 362/2015
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 23.3.15 IN CMP
119/15 IN CC 742/14 ON FILES OF THE
SPL.JFCM (MARAD CASES) KOZHIKODE.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 10.8.15 IN
CRL.R.P. 84/15 ON FILES OF THE SPL. ADDL.
SESSIONS COURT (MARAD CASES) KOZHIKODE.
RESPONDENTS' EXHIBITS: NIL
//TRUE COPY//
PA TO JUDGE
OP(Crl.).360/2015 &
Connected Cases
APPENDIX OF OP(Crl.) 363/2015
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 23/3/2015 IN
CMP NO.269/2015 IN CC NO.700/2014 ON FILES
OF THE SPL. JFCMC(MARAD CASES) KOZHIKODE.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 10/8/2015 IN
CRL.R.P. NO.85/2015 ON FILES OF THE SPL.
ADDL. SESSIONS COURT(MARAD CASES)
KOZHIKODE.
RESPONDENTS' EXHIBITS: NIL
//TRUE COPY//
PA TO JUDGE
