M/S.Saras Engineering & Environ ... vs The Kerala State Pollution ...
2021 Latest Caselaw 3646 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

     MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942

              RP.No.514 OF 2014 IN WP(C). 7772/2014

  AGAINST THE JUDGMENT IN WPC 7772/2014 DATED 01-04-2014 OF HIGH
                         COURT OF KERALA


REVIEW PETITIONER/PETITIONER IN THE WP(C):

             M/S.SARAS ENGINEERING & ENVIRON CONSULTANTS
             MARADU, KOCHI-682034, REPRESENTED BY ITS PROPRIETOR,
             M M PRABHAKARAN, RESIDING AT MUTHANICKATTU HOUSE,
             KOLATHERI ROAD, P.O.MARADU, KOCHI - 68204,
             ERNAKULAM DISTRICT.

             BY ADV. SRI.P.CHANDRASEKHAR

RESPONDENTS/RESPONDENTS IN THE WP(C):

      1      THE KERALA STATE POLLUTION CONTROL BOARD
             PATTOM P.O., THIRUVANANTHAPURAM-695004, REPRESENTED
             BY ITS CHAIRMAN.

      2      THE CHAIRMAN
             KERALA STATE POLLUTION CONTROL BOARD, PATTOM P.O.,
             THIRUVANANTHAPURAM-695004.

      3      THE MEMBER SECRETARY
             KERALA STATE POLLUTION CONTROL BOARD, PATTOM P.O.,
             THIRUVANANTHAPURAM-695004.


             BY ADV.
             SRI. A.J. VARGHESE-SR.G.P.

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION             ON
01.02.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 R.P.NO.514 OF 2014

                                      2




                               O R D E R

Dated this the 01st day of February 2021

The learned counsel for the review petitioner submits

that the review petition is not pressed. This is recorded.

Therefore, this review petition is dismissed as not pressed.

Sd/-

A.M.SHAFFIQUE JUDGE

VPK