Citation : 2021 Latest Caselaw 3637 Ker
Judgement Date : 1 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942
WP(C).No.1624 OF 2021(C)
PETITIONER:
CICS COLLEGE OF TEACHER EDUCATION,
M G NAGAR,
GURUVAYURAPPAN COLLEGE P O, KOZHIKODE PIN-673014,
REPRESENTED BY THE MANAGER MOHAMMED BASHEER.
BY ADVS.
SRI.C.A.NAVAS
SRI.T.K.SASIKUMAR
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, HIGHER
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001.
2 THE REGISTRAR
UNIVERSITY OF CALICUT,
THENGIPPALAM P O, MALAPPURAM DISTRICT, PIN-673636.
OTHER PRESENT:
BIJOY CHANDRAN GP, P C SASIDHARAN SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).No.1624 OF 2021
2
JUDGMENT
Dated this the 1st day of February, 2021
It is submitted by the learned Standing Counsel appearing
for the 2nd respondent that the grievance of the petitioner in the
writ petition stands redressed. The writ petition is, accordingly,
closed.
Sd/-
ANU SIVARAMAN
JUDGE Bng/01.02.2021 W.P.(C).No.1624 OF 2021
APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ONLINE ADMISSION TO B.ED PROGRAMME 2020-2022 DATED 06.10.2020.
EXHIBIT P2 TRUE COPY OF THE GOVERNMENT ORDER NO, G O (RT) 1204/2020/HEDN DATED 29/09/2020.
EXHIBIT P3 TRUE COPY OF THE REQUEST DATED 11.01.2021.
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