Kerala High Court
M/S.Next Retail India Ltd vs Kadooli Pokker Haji on 1 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.HARIPRASAD
&
THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942
RFA.No.138 OF 2017
AGAINST THE JUDGMENT IN OS 130/2015 DATED 31-10-2016 OF ADDITIONAL
SUB COURT, KOZHIKODE
APPELLANTS/DEFENDANTS:
1 M/S.NEXT RETAIL INDIA LTD.
TECH WEB CENTRE, GROUND FLOOR, NEW LINK ROAD,
BEHRANMBAUG, JOGESHWARI (WEST), MUMBAI-400102.
2 M/S.NEXT RETAIL INDIA LTD.
1/3704-E, KADOOLI TOWER, VANDIPETTA, WEST NADAKKAVU,
KACHERI AMSOM DESOM, KOZHIKODE TALUK.
BY ADVS.
SRI.C.R.SYAMKUMAR
SRI.K.ARJUN VENUGOPAL
SMT.V.A.HARITHA
SRI.P.A.MOHAMMED SHAH
SMT.P.M.MAZNA MANSOOR
SRI.SOORAJ T.ELENJICKAL
SMT.SANDHYA R.NAIR
RESPONDENTS/PLAINTIFF:
1 KADOOLI POKKER HAJI
AGED 56 YEARS, S/O.KANNADY AHAMED,
KADOOLI HOUSE, NADAPURAM P.O.,
VALLUR AMSOM, PERODE DESOM,
BADAGARA TALUK,PIN-673504.
2 KADOOLI KUNHIMARIYAM
AGED 53 YEARS, W/O.LATE KADOOLI KUNHABDULLA HAJI,
KADOOLI HOUSE, NADAPURAM P.O., VALLUR AMSOM,
PERODE DESOM, BADAGARA TALUK, PIN-673504.
3 KADOOLI ZUHARA
AGED 42 YEARS, D/O.LATE KADOOLI KUNHABDULLA HAJI,
KADOOLI HOUSE, NADAPURAM P.O., VALLUR AMSOM,
PERODE DESOM, BADAGARA TALUK, PIN-673504.
R.F.A.No.138/2017 & R.F.A.No.3/2018 2
4 KADOOLI AHAMED
AGED 39 YEARS, S/O.LATE KADOOLI KUNHABDULLA HAJI,
KADOOLI HOUSE, NADAPURAM P.O., VALLUR AMSOM,
PERODE DESOM, BADAGARA TALUK, PIN-673504.
5 KADOOLI ABOOBACKER
AGED 36 YEARS, S/O.LATE KADOOLI KUNHABDULLA HAJI,
KADOOLI HOUSE, NADAPURAM P.O., VALLUR AMSOM,
PERODE DESOM, BADAGARA TALUK, PIN-673504.
6 KADOOLI NASARATH
AGED 32 YEARS, D/O.LATE KADOOLI KUNHABDULLA HAJI,
KADOOLI HOUSE, NADAPURAM P.O., VALLUR AMSOM, PERODE
DESOM, BADAGARA TALUK, PIN-673504.
7 KADOOLI SALMA
AGED 28 YEARS, D/O.LATE KADOOLI KUNHABDULLA HAJI,
KADOOLI HOUSE, NADAPURAM P.O., VALLUR AMSOM,
PERODE DESOM, BADAGARA TALUK, PIN-673504.
8 KADOOLI ANWAR
AGED 26 YEARS, S/O.LATE KADOOLI KUNHABDULLA HAJI,
KADOOLI HOUSE, NADAPURAM P.O., VALLUR AMSOM,
PERODE DESOM, BADAGARA TALUK, PIN-673504.
9 KADOOLI KUNHAMY HAJJUMMA
AGED 68 YEARS, W/O.LATE KADOOLI KUNHABDULLA HAJI,
KADOOLI HOUSE, NADAPURAM P.O., VALLUR AMSOM,
PERODE DESOM,BADAGARA TALUK, PIN-673504.
R1 BY ADV. SRI.E.C.AHAMED FAZIL
R1 BY ADV. SRI.K.M.FIROZ
R1 BY ADV. SMT.M.SHAJNA
R1 BY ADV. SMT.UMMUL FIDA
THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
01.02.2021, ALONG WITH RFA.3/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
R.F.A.No.138/2017 & R.F.A.No.3/2018 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.HARIPRASAD
&
THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
MONDAY, THE 01ST DAY OF FEBRUARY 2021 / 12TH MAGHA,1942
RFA.No.3 OF 2018
AS 112/2017 OF PRINCIPAL DISTRICT COURT, KOZHIKODE
APPELLANTS/DEFENDANTS:
1 M/S.NEXT RETAIL INDIA LTD.
TECH WEB CENTRE,GROUND FLOOR,
NEW LINK ROAD,BEHRANMBAUG,
JOGESHWARI(WEST), MUMBAI-400102.
2 M/S NEXT RETAIL INDIA LTD.,
1/3704-E,KADOOLI TOWER,VANDIPETTA,
WEST NADAKKAVU,KACHERI AMSOM DESOM,
KOZHIKODE TALUK
BY ADVS.
SRI.C.R.SYAMKUMAR
SRI.K.ARJUN VENUGOPAL
SMT.V.A.HARITHA
SRI.P.A.MOHAMMED SHAH
SRI.R.NANDAGOPAL
SRI.SOORAJ T.ELENJICKAL
SRI.SIDHARTH B PRASAD
RESPONDENTS/PLAINTIFFS:
1 KADOOLI POKKER HAJI
S/O.KANNADY AHAMED,AGED 67 YEARS,
KADOOLI HOUSE,NADAPURAM P.O, VALLUR AMSOM,
PERODE DESOM,BADAGARA TALUK,PIN 673504
2 KADOOLI KUNHIMARIYAM,
W/O.LATE KADOOLI KUNHABDULLA HAJI,AGED 64 YEARS,
KADOOLI HOUSE,NADAPURAM P.O,VALLUR AMSOM,
PERODE DESOM,BADAGARA TALUK,PIN 673504
R.F.A.No.138/2017 & R.F.A.No.3/2018 4
3 KADOOLI ZUHARA
D/O.LATE KADOOLI KUNHABDULLA HAJI, AGED 43 YEARS,
KADOOLI HOUSE,NADAPURAM P.O,VALLUR AMSOM,
PERODE DESOM,BADAGARA TALUK,PIN 673504
4 KADOOLI AHAMED,
S/O.LATE KADOOLI KUNHABDULLA HAJI,AGED 40 YEARS,
KADOOLI HOUSE, NADAPURAM P.O,VALLUR AMSOM,
PERODE DESOM,BADAGARA TALUK,PIN 673504
5 KADOOLI ABOOBACKER
S/O.LATE KADOOLI KUNHABDULLA HAJI,AGED 38 YEARS,
KADOOLI HOUSE,NADAPURAM P.O,VALLUR AMSOM,
PERODE DESOM,BADAGARA TALUK,PIN 673504
6 KADOOLI NASARATH
D/O.LATE KADOOLI KUNHABDULLA HAJI,AGED 33 YEARS,
KADOOLI HOUSE,NADAPURAM P.O,VALLUR AMSOM,
PERODE DESOM,BADAGARA TALUK,PIN 673504
7 KADOOLI SALMA
D/O.LATE KADOOLI KUNHABDULLA HAJI,AGED 29 YEARS,
KADOOLI HOUSE,NADAPURAM P.O,VALLUR AMSOM,PERODE
DESOM,BADAGARA TALUK,PIN 673504
8 KADOOLI ANWAR
S/O.LATE KADOOLI KUNHABDULLA HAJI,AGED 27 YEARS,
KADOOLI HOUSE,NADAPURAM P.O,VALLUR AMSOM,P
ERODE DESOM,BADAGARA TALUK,PIN 673504
9 KADOOLI KUNHAMY HAJJUMMA
W/O.LATE KADOOLI KUNHABDULLA HAJI,AGED 89 YEARS,
KADOOLI HOUSE,NADAPURAM P.O,VALLUR AMSOM,
PERODE DESOM,BADAGARA TALUK,PIN 673504
R1 BY ADV. SRI.K.M.FIROZ
R1 BY ADV. SMT.M.SHAJNA
THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
01.02.2021, ALONG WITH RFA.138/2017, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
R.F.A.No.138/2017 & R.F.A.No.3/2018 5
JUDGMENT
Dated this the 1st day of February 2021
Heard the learned counsel for appellants and respondents.
2. Learned counsel for the appellants submitted that
despite sending a registered notice to the appellant Company,
they did not contact him nor did they give him any instructions.
Hence both the appeals are dismissed for non prosecution.
We record the submission made by the learned counsel for
the contesting respondents that keys of the building involved in
the dispute were deposited by the appellants before the trial
court. The respondents' request to hand over keys was not
allowed due to the interim orders passed in these appeals.
Having dismissed the appeals by this Court, the respondents
may approach the court below for appropriate reliefs.
Sd/-
A.HARIPRASAD, JUDGE
Sd/-
T.V.ANILKUMAR, JUDGE
csl
