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Aravindaksha Menon vs Unnikrishnan C
2021 Latest Caselaw 24041 Ker

Citation : 2021 Latest Caselaw 24041 Ker
Judgement Date : 28 December, 2021

Kerala High Court
Aravindaksha Menon vs Unnikrishnan C on 28 December, 2021
RFA No.226/2021                               1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                             &
                         THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
             Tuesday, the 28th day of December 2021 / 7th Pousha, 1943
                        IA NO.1/2021 IN RFA NO. 226 OF 2021
                 OS 810/2007 OF I ADDITIONAL SUB COURT, ERNAKULAM
   PETITIONERS/APPELLANTS:

      1. ARAVINDAKSHA MENON, AGED 66 YEARS, S/O. KUNJIKUTTI AMMA, CHERULLI,
         KONATTU HOUSE, THIRUVANKULAM, KANAYANNUR TALUK, ERNAKULAM DISTRICT.
      2. CHANDRAN, AGED 59 YEARS, S/O. KUNJIKUTTI AMMA, CHERULLI, KONATTU
         HOUSE, THIRUVANKULAM, KANAYANNUR TALUK, ERNAKULAM DISTRICT.
      3. GOPI, AGED 72 YEARS, CHERULLI, KONATTU HOUSE, THIRUVANKULAM,
         KANAYANNUR TALUK,       ERNAKULAM DISTRICT.
      4. UNNIKRISHNAN, AGED 78 YEARS, S/O. LATE NARAYANAN NAIR & KUNJIKUTTI
         AMMA, CHERULLI, KONATTU HOUSE, THIRUVANKULAM, KANAYANNUR TALUK,
         ERNAKULAM DISTRICT.
      5. REGHUNATHA MENON, AGED 65 YEARS, S/O. LATE NARAYANAN NAIR &
         KUNJIKUTTI AMMA, CHERULLI, KONATTU HOUSE, THIRUVANKULAM, KANAYANNUR
         TALUK, ERNAKULAM DISTRICT.
      6. GOPALAKRISHNAN, AGED 56 YEARS, S/O. LATE NARAYANAN NAIR & KUNJIKUTTI
         AMMA, CHERULLI, KONATTU HOUSE, THIRUVANKULAM, KANAYANNUR TALUK,
         ERNAKULAM DISTRICT.
      7. SANTHA, AGED 69 YEARS, D/O. LATE NARAYANAN NAIR & KUNJIKUTTI AMMA,
         CHERULLI, KONATTU HOUSE, THIRUVANKULAM, KANAYANNUR TALUK, ERNAKULAM
         DISTRICT.
      8. SYAMALA, AGED 59 YEARS, D/O. LATE NARAYANAN NAIR & KUNJIKUTTI AMMA,
         CHERULLI, KONATTU HOUSE, THIRUVANKULAM, KANAYANNUR TALUK, ERNAKULAM
         DISTRICT.

   RESPONDENTS/RESPONDENTS:

      1. UNNIKRISHNAN C, S/O. LATE NARAYANA MENON, CHANDUVARATH, JAYAKRISHNA,
         OLLURKKARA P.O., THRISSUR DISTRICT , PIN- 680655
      2. SUDHAKARAN, S/O. LATE NARAYANA MENON, THEKKECHANDUVARATH HOUSE,
         METTISHERRY P.O., THRISSUR DISTRICT PIN- 680651.
      3. GEORGE, AGED 67 YEARS, S/O. LUCKOSE, THATTANATTU HOUSE,
         THIRUVANKULAM, KANAYANNUR TALUK, ERNAKULAM DISTRICT, PIN-682305.

                  Application praying that in the circumstances stated in the

    affidavit filed therewith the High Court be pleased to pass an order

    staying the execution of the judgment and decree in O.S.No.810/2007 dated

    30.03.2021 passedby the Addl. Subordinate Judge's Court-I, Ernakulam,

    pending disposal of the above R.F.A.
 RFA No.226/2021                               2/2


                  This application coming on for orders upon perusing the

    application and the affidavit filed in support thereof, and upon hearing

    the arguments of SRI. PRAJEESH N.P., Advocate for the petitioners, the

    court passed the following:

                                         ORDER

Status quo as on today shall be maintained for a period of two weeks.

List on 14.01.2022.

Sd/- ANU SIVARAMAN , JUDGE

Sd/- P.G. AJITHKUMAR , JUDGE

28-12-2021 /True Copy/ Assistant Registrar

 
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