Jaju Babu K vs Union Of India
2021 Latest Caselaw 23839 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
SATURDAY, THE 4TH DAY OF DECEMBER 2021/13TH AGRAHAYANA, 1943
                    WP(C) NO. 27655 OF 2021


PETITIONER:

         JAJU BABU K.,
         PASSPORT NO.L4175106,
         AADHAAR CARD NO.511840616903,
         ELECTION COMMISSION ID NO.NWK 0493833,
         RESIDING AT MAKAM,
         ST. ALBERT'S HIGH SCHOOL LANE,
         BAJERJI ROAD, COCHIN-682 035.

         BY ADV. SRI. BRIJESH MOHAN


RESPONDENT:

         UNION OF INDIA REPRESENTED BY
         SECRETARY TO GOVERNMENT OF INDIA,
         MINISTRY OF HEALTH AND FAMILY
         WELFARE DEPARTMENT,
         CENTRAL SECRETARIAT,
         NEW DELHI-110 001.

         BY SRI.S.MANU, ASGI.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 04.12.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)No.27655/2021

                                    2



                              JUDGMENT

Dated this the 4th day of December, 2021

The petitioner has approached this Court seeking to

direct the respondent to correct the wrong entry of 1 st dose

vaccine as 04.03.2021, in Ext.P3 as evident from Exts.P1

and P2 and to issue correct certificate for vaccination on

similar lines with Ext.P4, discarding/ignoring Ext.P6.

2. When this writ petition came up for admission

today, the learned counsel for the petitioner submitted that

the date on the Vaccination Certificate stands corrected as

per Ext.P7 COVID-19 Vaccination Certificate and accordingly

no more reliefs are required in this writ petition.

In the circumstances, the writ petition is disposed of

recording the correction of the date of vaccination as

evidenced by Ext.P7.

Sd/-

N. NAGARESH JUDGE ncd/04.12.2021 WP(C)No.27655/2021

APPENDIX OF WP(C) 27655/2021

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE SCHEDULE OF VACCINATION REGISTERED IN FAVOUR OF THE PETITIONER IN AROGYA SETTU WEBSITE.

Exhibit P2           TRUE COPY OF THE VACCINATED EMAIL
                     COMMUNICATION                       VIDE
                     REF.ID.NO.6111683918747    IN    CO-WIN
                     WEBSITE.
Exhibit P3           TRUE COPY OF THE CERTIFICATE OF COVID-

19 VACCINATION VIDE ID 90186075069 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER.

Exhibit P4 TRUE COPY OF THE CERTIFICATE OF COVID-

19 VACCINATION VIDE ID 69311882774 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER'S WIFE.

Exhibit P5 TRUE COPY OF THE ONLINE COMPLAINT AT [email protected] FILED BY THE PETITIONER ON 30.11.2021.

Exhibit P6 TRUE COY OF THE CERTIFICATE OF COVID-

19 VACCINATION VIDE ID 16839261086 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER.

Exhibit P7 TRUE COPY OF THE VACCINATION CERTIFICATE WITH CERTIFICATE ID NO. 90186075069 ISSUED BY THE RESPONDENT TO THE PETITIONER