Kerala School Counsellro ... vs State Of Kerala And Others
2021 Latest Caselaw 17783 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
                     WP(C) NO. 31196 OF 2010
PETITIONER:

            KERALA SCHOOL COUNSELLORS ASSOCIATION
            ALAPPUZHA, REPRESENTED BY SMT.AMRUTHAKALA S.,,
            AGED 31 YEARS, D/O. K.M.GOPALAKRISHNAN,, KOOMBAYIL
            HOUSE, PALLIPPURAM P.O., CHERTHALA,, ALAPPUZHA-688
            541.
            BY ADVS.
            SRI.P.S.SREEDHARAN PILLAI
            SRI.ARUN KRISHNA DHAN
            SRI.JOSEPH GEORGEMULLAKKARIYIL
            SMT.C.G.PREETHA
            SRI.T.K.SANDEEP

RESPONDENTS:

    1       STATE OF KERALA AND OTHERS
            THE SECRETARY TO SOCIAL WELFARE DEPARTMENT,,
            SECRETARIAT, THIRUVANANTHAPURAM-695001
    2       DIRECTOR
            DEPARTMENT OF SOCIAL WELFARE, THIRUVANANTHAPURAM-
            695001.
    3       DIRECTOR
            LOYOLA EXTENSION SERVICES, SREEKARIYAM,,
            THIRUVANANTHAPURAM-695001
            BY ADV SMT.DEEPA NARAYANAN, SR.GP.


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME   UP    FOR
ADMISSION     ON   27.08.2021,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.31196/2010

                                  2




                  P.V.KUNHIKRISHNAN, J.
                    -------------------------------
                  W.P.(C).No.31196 of 2010
            ----------------------------------------------
          Dated this the 27th day of August, 2021


                           JUDGMENT

The counsel for the petitioner submitted that he may

be allowed to withdraw this writ petition with liberty to

file it again, if there is any surviving grievance.

Therefore, this writ petition is dismissed as

withdrawn, with liberty to approach this Court again, if

there is any surviving grievance.

Sd/-

                                            P.V.KUNHIKRISHNAN
JV                                                 JUDGE