P.B.Ravi vs The District Collector And Ors
2021 Latest Caselaw 17760 Ker

WP(C) NO. 6645 OF 2010            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
       FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
                          WP(C) NO. 6645 OF 2010
PETITIONER/S:

               P.B.RAVI
               PUTHUPARAMBIL HOUSE,
               KODIKUTHY, PERUVANTHANAM P.O., IDUKKI-685 532.

               BY ADV SMT.DHANYA CHANDRAN



RESPONDENT/S:

      1        THE DISTRICT COLLECTOR AND ORS.
               PAINAVU, IDUKKI DISTRICT.

      2        THE TAHSILDAR
               TALUK OFFICE, PEERUMEDU,, IDUKKI DISTRICT.

      3        THE VILLAGE OFFICER
               PERUVANTHANAM VILLAGE,, PERUVAMTHANAM P.O., IDUKKI
               DISTRICT.

      4        THE PERUVANTHANAM GRAMA PANCHAYATH
               REP. BY ITS SECRETARY,, PERUVANTHANAM P.O., IDUKKI-
               685 532.

               BY ADVS.
               SRI.GEO PAUL
               SRI.NOEL JOSEPH
               SRI.C.R.PRAMOD
               SRI.K.V.REJANISH
               SRI.SANU MATHEW
               SRI.M.B.SANDEEP
               SMT.RASHMI K.M., SR.GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6645 OF 2010              2




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                       W.P.(C.) No.6645 of 2010
                     --------------------------------------
               Dated this the 27th day of August, 2021


                               JUDGMENT

There is no representation for the petitioner. Therefore,

this writ petition is dismissed for default.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS