Abraham Mathew vs Amit Khare
2021 Latest Caselaw 17759 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
               CON.CASE(C) NO. 1178 OF 2021
 AGAINST THE JUDGMENT DATED 23.03.2021 IN WP(C) 7543/2021
            OF HIGH COURT OF KERALA, ERNAKULAM
PETITIONER/RESPONDENT NO.5 IN WP(C):

         ABRAHAM MATHEW,
         AGED 55 YEARS, S/O.K.M.MATHEW(LATE),
         M/S. ABAAM MOVIES, SOUTH BRIDGE AVENUE, B,
         KOCHI, 2ND CROSS ROAD, ERNAKULAM-682036.
         BY ADV M.G.KARTHIKEYAN

RESPONDENT/RESPONDENT NO.1 IN THE WP(C):

         AMIT KHARE,
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER), SECRETARY, MINISTRY OF INFORMATION
         AND BROADCASTING, ROOM NO.552, A-WING, SHASTRI
         BHAWAN, NEW DELHI-110001.
         BY ADV SRI.JAISHANKAR V.NAIR, CGC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME
UP FOR ADMISSION ON 27.08.2021, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
                                      2
CON.CASE(C) NO.1178 OF 2021




            Contempt Case (C) No.1178 of 2021
         --------------------------------------------------------


                             JUDGMENT

The learned counsel for the petitioner submits that

the direction contained in the judgment in W.P.(C) No.7543 of

2021 has been complied with. In the light of the submission

made by the learned counsel for the petitioner, this Contempt

of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

YKB

CON.CASE(C) NO.1178 OF 2021

APPENDIX OF CON.CASE(C) 1178/2021

PETITIONER ANNEXURE Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 23.03.2021 IN W.P(C)NO.7543/2021 PASSED BY THIS HON'BLE COURT.

Annexure B PHOTOCOPY OF THE COVERING LETTER 27.03.2021 SENT TO THE RESPONDENT. Annexure C PHOTOCOPY OF THE LETTER DATED 29.04.2021 ISSUED BY THE CHIEF EXECUTIVE OFFICER,CBFC,MUMBAI TO THE CENTRAL GOVT. STANDING COUNSEL.