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P.C.Arunachalam @ Thankappa vs Thatha
2021 Latest Caselaw 17739 Ker

Citation : 2021 Latest Caselaw 17739 Ker
Judgement Date : 27 August, 2021

Kerala High Court
P.C.Arunachalam @ Thankappa vs Thatha on 27 August, 2021
RFA No.521/2016                                  1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                          THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                   Friday, the 27th day of August 2021 / 5th Bhadra, 1943

                  IA.NO.1/2016(I.A.No.2010 of 2016) IN RFA NO. 521 OF 2016

                       OS 108/2006 OF SUB COURT, OTTAPPALAM
   APPLICANT/APPELLANT:

      1. P.C.ARUNACHALAM @ THANKAPPA, AGED 75 YEARS , S/O. LATE CHAMI,
         PALAKKAL HOUSE, POTTASSERI POST, MANNARKKAD TALUK, PALAKKAD
         DISTRICT.(DIED) ADDITIONAL APPELLANTS 2 TO 8 IMPLEADED
      2. JAYANTHI, AGED 54 YEARS, D/O.LATE P.C.ARUNACHALAM @ THANKAPPA AND
         W/O.BHASKARAN, MEPPATT HOUSE, THENKARA POST, MANNARKKAD TALUK.

    AND OTHERS

   RESPONDENTS/RESPONDENTS:

          THATHA, 64 YEARS, W/O. K SIVARAMAN, SREERAM NIVAS, KONGAPADAM,
          AKATHETHARA AMSOM AND POST, PALAKKAD TALUK AND DISTRICT, PIN- 678
          008

    AND OTHERS


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment and decree passed in O.S.No.108 /2006 of Sub Court,
   Ottapalam dated 30.03.2016 and all further proceedings pursuant to the
   said judgment and decree and to pass an ad interim order to that effect
   till the disposal of the above Regular First Appeal.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's order dated
   16/03/2021 upon hearing the arguments of SRI.R.SREEHARI, SRI.SACHIN VYAS,
   Advocates for the petitioners and of SRI.SANTHEEP ANKARATH, SRI.ARUN
   MATHEW VADAKKAN, Advocates for R1 to R5, SRI.K.RAVI PARIYARATH, Advocate
    for R6, SRI.P.JAYARAM, Advocates for R8,R10, R11, R16 to R22 , R24,
   SRI.RAJESH SUKUMARAN, Advocate for R12 to R14 in RFA the court passed the
   following:

                                            ORDER

Interim order is revived and extended till 29/09/2021.

Post on 29/09/2021.

Sd/- P.SOMARAJAN, JUDGE

27-08-2021 /True Copy/ Assistant Registrar

 
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