Arunima Joy vs Vinoi Victor George
2021 Latest Caselaw 17703 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
                     OP (FC) NO. 423 OF 2021
  AGAINST THE ORDER IN IA 3/2021 IN GOP 432/2021 OF FAMILY
                  COURT, KOTTAYAM AT ETTUMANOOR
PETITIONER/PETITIONER:

         ARUNIMA JOY, AGED 32 YEARS, D/O JOY VARGHESE,
         THAIVELIL HOUSE, KANJIRATHANAM P.O, KOTHANALLOOR
         VILLAGE, PIN-686603, REPRESENTED BY HER FATHER AND
         POWER OF ATTORNEY HOLDER JOY VARGHESE, AGED 62
         YEARS, SON OF VARGHESE, THAIVELIL HOUSE,
         ANJIRATHANAM P.O, KOTHANALLOOR VILLAGE,
         VAIKOM TALUK, KOTAYAM DISTRICT, PIN-686603.

         BY ADVS.ELIZABETH MATHAI IDICULLA
         MOHAN IDICULLA ABRAHAM, MARTIN D.ALUMKARA
         JEEVAN J. MATHEW, ROY GEORGE, SHYAMILIPRIYA P.P.
         NIKHITHA T.S.


RESPONDENT/RESPONDENT:

         VINOI VICTOR GEORGE, AGED 34 YEARS, S/O VICTOR
         GEORGE, PALUPARAMBIL HOUSE, ERATTAYAL, KODUMBU
         P.O, PALAKKAD DISTRICT, PIN-678551.

         BY ADV P.K.MOHANAN(PALAKKAD)


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
27.08.2021,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 OP(FC)No.423/2021

                                    -:2:-

                                JUDGMENT

Dated this the 27th day of August, 2021

A.Muhamed Mustaque,J.

This matter was posted yesterday. We interacted with the parties.

The parties decided to live together. In the light of the above, this original

petition has become infructuous. Leaving open all the issues, this original

petition is closed. All other interim orders in this case shall stand vacated.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE Sd/-

DR. KAUSER EDAPPAGATH, JUDGE

kp

True copy

P.A. To Judge OP(FC)No.423/2021

APPENDIX OF OP (FC) 423/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF DISCHARGE SUMMARY ISSUED FROM CARITAS HOSPITAL, DATED 18.03.2021.

Exhibit P2 TRUE PHOTOCOPY OF O.P (G&W) NO.432/2021 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, KOTTAYAM AT ETTUMANOOR, DATED 05.04.2021.

Exhibit P3 TRUE PHOTOCOPY OF I.A.NO.1/2021 IN EXHIBIT P2 FILED BY THE PETITIONER, BEFORE THE FAMILY COURT, KOTTAYAM AT ETTUMANOOR, DATED 05.04.2021.

Exhibit P4 TRUE PHOTOCOPY OF OBJECTION FILED BY THE RESPONDENT TO EXHIBIT P3, BEFORE THE FAMILY COURT, KOTTAYAM AT ETTUMANOOR, DATED 26.07.2021.

Exhibit P5 TRUE PHOTOCOPY OF I.A.NO.3/2021 FILED BY THE RESPONDENT IN EXHIBIT P2 BEFORE THE FAMILY COURT, KOTTAYAM AT ETTUMANOOR, DATED 19.07.2021.

Exhibit P6 TRUE PHOTOCOPY OF OBJECTION FILED THE PETITIONER TO EXHIBIT P5 BEFORE THE FAMILY COURT, KOTTAYAM AT ETTUMANOOR, DATED 28/07/2021.

Exhibit P7 TRUE PHOTOCOPY OF I.A.NO.6/2021 IN EXHIBIT P2 FILED BY THE PETITIONER, BEFORE THE FAMILY COURT, KOTTAYAM AT ETTUMANOOR, DATED 28/07/2021. OP(FC)No.423/2021

Exhibit P8 TRUE PHOTOCOPY OF THE TREATMENT RECORDS OF THE PETITIONER'S MOTHER DATED 30.07.2021 FILED BY THE PETITIONER IN EXHIBIT P2, BEFORE THE FAMILY COURT, KOTTAYAM AT ETTUMANOOR.

Exhibit P9 TRUE PHOTOCOPY OF THE ORDER OF THE FAMILY COURT, KOTTAYAM IN EXHIBIT P5 PETITION DATED 05.08.2021.

Exhibit P10 TRUE PHOTOCOPY OF THE COMPLAINT FILED BY THE PETITIONER'S FATHER TO THE CIRCLE INSPECTOR OF POLICE, KADUTHURUTHY, DATED 11.08.2021.

Exhibit P11 TRUE PHOTOCOPY OF THE RECEIPT OF EXHIBIT P11, ISSUED FROM THE POLICE STATION, KADUTHURUTHY DATED 11.08.2021.