Kerala High Court
Kerala State Ex-Servicemen ... vs Bharat Sanchar Nigam Ltd on 27 August, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
WP(C) NO. 19081 OF 2019
PETITIONER/S:
KERALA STATE EX-SERVICEMEN DEVELOPMENT AND REHABILITATION
CORPORATION
A GOVERNMENT OF KERALA UNDERTAKING,
HAVING ITS REGISTERED OFFICE AT T.C.25/838,
VIMALA MANDIR, OPPOSITE AMRITHA HOTEL THYCAUD,
THIRUVANANTHAPURAM-695014,
REPRESENTED BY THE ADMINISTRATIVE OFFICER(DEPUTY
SECRETARY,
GOVERNMENT OF KERALA ON DEPUTATION).
BY ADVS.
R.S.KALKURA
SRI.M.S.KALESH
SRI.HARISH GOPINATH
SMT.R.BINDU
SMT.P.ANJANA
SMT.NEENU PAVITHRAN
SRI.R.HARIKRISHNAN (KAMBISSERIL)
SRI.NIKHEL K GOPINATH
RESPONDENT/S:
1 BHARAT SANCHAR NIGAM LTD.
CORPORATE OFFICE, BHARAT SANCHAR BHAVAN,
HARISH CHANDRA MATHUR LANE,
JANPATH ROAD,
JANPATH, DELHI-110001.
2 PRINCIPAL GENERAL MANAGER,
KERALA CIRCLE, BSNL LTD.,
PMG JUNCTION,
THIRUVANANTHAPURAM-695033.
WP(C) NO. 19081 OF 2019
2
3 ASSISTANT GENERAL MANAGER,
TELECOM ADMINISTRATION,
OFFICE OF THE GENERAL MANAGER,
TELECOM, BSNL, DPO ROAD, MALAPPURAM-676505.
BY ADV SRI.T.SANJAY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.08.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 19081 OF 2019
3
P.V.KUNHIKRISHNAN, J.
===================
WP(C) No. 19081 OF 2019
===================
Dated this the 27th day of August 2021
JUDGMENT
The learned counsel for the petitioner submitted that,
the matter is infructuous. Therefore, the writ petition is
dismissed as infructuous.
(Sd/-)
P.V.KUNHIKRISHNAN
JUDGE
LU
WP(C) NO. 19081 OF 2019
APPENDIX OF WP(C) 19081/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTIONS OF
THE TENDER NOTIFICATION BEARING NO.MLP
BA/ADMN/INFRA MTCE ZONE-6/TENDER/2018-
2019-1 DATED 24.11.2018.
EXHIBIT P2 TRUE COPY OF THE RELEVANT PORTIONS OF
THE TENDER NOTIFICATION BEARING NO.MLP
BA/ADMN/INFRA MTCE ZONE-2/TENDER/2018-
2019/1 DATED 24.11.2018.
EXHIBIT P3 TRUE COPY OF THE DEMAND DRAFT FOR
RS.1,13,135 DRAWN ON STATE BANK OF
INDIA, ALTHARA JUNCTION BEARING
NO.247662 DATED 20.12.2018.
EXHIBIT P4 TRUE COPY OF THE DEMAND DRAFT FOR
RS.1,42,466 DRAWN ON STATE BANK OF
INDIA, ALTHARA JUNCTION BEARING
NO.499264 DATED 20.12.2018.
EXHIBIT P5 TRUE COPY OF E-MAIL DATED 13.2.2019
ISSUED BY THE THIRD RESPONDENT TO THE
PETITIONER.
EXHIBIT P6 TRUE COPY OF THE RELEVANT PORTION OF
TENDER NOTIFICATION BEARING NO.MLP
BA/ADMN/INFRA/MTCE-ZONE 6/TENDER/2019-
2020/1 DATED 16.2.2019.
EXHIBIT P7 TRUE COPY OF THE RELEVANT PORTIONS OF
TENDER NOTIFICATION BEARING NO.MLP
BA/ADMN/INFRA/MTCE-ZONE 2/TENDER/2019-
2020/1 DATED 16.2.2019.
EXHIBIT P8 TRUE COPY OF THE DEMAND DRAFT FOR
RS.1,10,500 BEARING NO.894584 DATED
8.3.2019 DRAWN ON THE STATE BANK OF
INDIA, ALTHARA BRANCH,
WP(C) NO. 19081 OF 2019
THIRUVANANTHAPURAM.
EXHIBIT P9 TRUE COPY OF THE DEMAND DRAFT FOR
RS.1,50,600 BEARING NO.872661 DATED
8.3.2019 DRAWN ON THE STATE BANK OF
INDIA, ALTHARA BRANCH,
THIRUVANANTHAPURAM.
EXHIBIT P10 TRUE COPY OF THE EMAIL DATED 11.1.2019
SENT BY THE PETITIONER TO THE
RESPONDENTS.
EXHIBIT P11 TRUE COPY OF THE EMAIL DATED 30.1.2019
SENT BY THE PETITIONER TO THE
RESPONDENTS.
EXHIBIT P12 TRUE COPY OF THE EMAIL DATED 12.2.2019
SENT BY THE PETITIONER TO THE
RESPONDENTS.
EXHIBIT P13 TRUE COPY OF THE LETTER DATED 4.5.2019
SENT BY THE PETITIONER TO THE
RESPONDENTS.
// True Copy // PA To Judge
