Kerala High Court
Sachin George vs The Cochin Institute Of Science ... on 27 August, 2021
Con.Case(C) No.945/2020 1/5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Friday, the 27th day of August 2021 / 5th Bhadra, 1943
CONTEMPT CASE(C) NO. 945 OF 2020(S) IN WP(C) 14547/2019
PETITIONERS:
1. SACHIN GEORGE, AGED 20 YEARS, S/O.GEORGE ALEXANDER,
SHALOM VILLA, MENAMKULLOM, KAZHAKOOTOM P.O.,
THIRUVANANTHAPURAM.
2. BODHAN D'SILVA, AGED 20 YEARS, S/O.VICTOR D SILVA,
KRIPA, HOUSE NO.4, PARVATHY GARDENS, NEAR RAILWAY STATION,
KAZHAKOOTOM, THIRUVANANTHAPURAM.
3. GOWTHAM KRISHNAN. G., AGED 20 YEARS, S/O.GOPAKUMAR M.N.,
MOHASADANAM, UMPIDI P.O., THOTTACKADU.
4. BIBIN JAMES JOSEPH, AGED 20 YEARS, N.C.JOSEPH,
THEKKEKARA (H), THOTTAKAD P.O., KOTTAYAM.
5. ALEN ABRAHAM GEORGE, AGED 19 YEARS, S/O GEORGE ABRAHAM,
VALLIYARA PUTHENPURAYIL, KUMARAKOM P.O., KOTTAYAM.
6. K. ADARSH NAG, AGED 18 YEARS, S/O.S.S. SUBHA, MBRA 99B,
AMMA, BALAKRISHNA MENON ROAD, EDAPPALLY P.O., KOCHI.
7. ABI SEBASTIAN, AGED 19 YEARS, S/O. SEBASTIAN DANIEL,
PALUVILAYIL HOUSE, KOIVILA P.O, KOLLAM.
8. BADUSHA JALAL, AGED 19 YEARS, S/O. JALAL P.H,
PADINAREVATTOM (H), PERUMATTOM, PUTHUPADY P.O,
MUVATTUPUZHA.
9. JEEVAN C.PAUL, AGED 20 YEARS, S/O.C.C. PAULOSE,
CHELACHUVATTIL (H), THIRUVANIYOOR P.O,
PUTHENCRUZ, ERNAKULAM.
10. ANAGA S.ANAND, AGED 20 YEARS, D/O.N.B. SIVAND,
ANANDA BHAVAN (H), TAGORE NAGAR, MUVATTUPUZHA.
11. KISHORE KURIAKOSE, AGED 18 YEARS, S/O KURIAKOSE P.A,
PADINJAREKUDIYI (HOUSE), IDUKKI DISTRICT,
RAJAKUMARY P.O., RAJAKUMARY.
P.T.O.
Con.Case(C) No.945/2020 2/5
12. BERIN JOHN, AGED 20 YEARS, D/O P.A.JOHN,
PULIKKOTTIL (HOUSE), EZHAKKARANDHU (S.P.O),
PUTHENCRUZ (VIA), ERNAKULAM.
13. HASHIR BIN ABDUL AZEEZ, AGED 20 YEARS, D/O ABDUL AZEEZ,
CHETTIYANTHODIKA (H), MALAPPURAM DISTRICT,
AMARAMBALAM P.O., KOOTTAMPARA.
14. SYAMA SASIDHARAN, AGED 19 YEARS, D/O B.SASIDHARAN,
THOOMBIL SYAMA BHAVAN, EZHAMATTOOR P.O., EZHUMATTOOR.
15. SREEKUTTY RADHAKRISHNAN, AGED 19 YEARS,
D/O USHA RADHAKRISHNAN, PAPPANAMSSERIL (H),
EZHAKKANAD (PO), PUTHENCRUZ (VIA), ERNAKULAM.
16. ASHILY M.J., AGED 18 YEARS, S/O JOSEPH VARGHESE,
MUNDAPPALLY (HOUSE), MARAMPALLY P.O., ALUVA, ERNAKULAM.
17. NASHIDHA K.A., AGED 19 YEARS, D/O AYYOOB M.A,
KUZHIYIL (HOUSE), MAARAMPILLY P.O., ALUVA, ERNAKULAM.
18. ASHIKLAL K.L., AGED 18 YEARS, S/O. LALU K.S.,
KOTTANGANATTU (H), EZHUPUNNA P.O, CHERTHALA.
19. ABY P.SKARIAH, AGED 19 YEARS, S/O. SKARIAH P.M,
PATHIYIL HOUSE, KARIMUGAL P.O., PUTHENCRUZ, ERNAKULAM.
20. ATHULYA M.D., AGED 19 YEARS, D/O. DHARMAJI M.V,
MARUTHANIYIL (H), KONDOOR, AEUVITHURA P.O, ERATTUPETTA.
21. ANAKHA. G., AGED 19 YEARS, D/O. ASHOKAN T.S,
PADINJATHARAYIL (H), KARIPPADOM P.O, THALAYOLAPARAMBU.
22. HABEEB RAHMAN. S., AGED 20 YEARS, S/O SIDDIQUE P.O.,
ATTIYIL KAMBIVILAPPU, KAKKAXHOM P.O., AMBALAPUZHA, ALAPPUZHA.
23. ABIN BINOY, AGED 19 YEARS, S/O BINOY JOSEPH,
NADACKAL (H), PAZHAYARIKANDOM P.O, PAZHAYARIKANDOM, IDUKKI.
24. CHINDHU RAJENDRAN, AGED 21 YEARS, D/O N. RAJENDRAN,
MALLASSERIL (H), THE KUMBHAGUM, TRIPUNITHURA.
25. NIRMAL GEORGE, AGED 20 YEARS, S/O. C.D. GEORGE,
CHULLIKKADU (H), VARAPPUZHA P.O., ERNAKULAM.
P.T.O.
Con.Case(C) No.945/2020 3/5
26. AARON STEFIN SAJEEV, AGED 18 YEARS,
S/O. SAJEEV KUMAR, CHIRAVILA (H), PERAYAM,
MULAVANA P.O, KOLLAM.
27. ANEETA SOLAMAN, AGED 20 YEARS, D/O. SOLAMAN P.R.,
PURATHEZHATHU (H), PAMBAIMOOLA, NORTH EDAKOCHI.
28. VINEETA SAMSON, AGED 20 YEARS, D/O.K.S. SAMSUN,
KAPPITHAN PARAMBIL (H), MUNDAMVELI, KOCHI.
29. ATHUL S.U, AGED 19 YEARS, S/O UNNIKRISHNAN S.P,
SNAKARAYIL (H), KEDAMANGALAM, NORTH PARAVUR, ERNAKULAM.
30. ALEENA BABY, AGED 20 YEARS, D/O. BABY, (PETITIONER NO.31 IN WPC)
THAGAKDIYIL (H), MAMALAKKANDAM P.O, KUTTAMPUZHA.
31. VISHNU K.A., AGED 19 YEARS, S/O. JIJA,(PETITIONER NO.33 IN WPC)
KEEZCHIRAKALAM (H), KARUMALLOOR P.O.
32. MAISA SALEEM, AGED 19 YEARS, (PETITIONER NO.35 IN WPC)
S/O. SALIM. A, M.S. VILLA, TKM CPO PEROOR, KARICODE, KOLLAM.
33. SHIFNA V.S., AGED 20 YEARS, (PETITIONER NO.36 IN WPC)
D/O. MOHAMMED SIYAD, VELAMPARAMBIL (H), KOCHUKADAV,
ERAVATHOOR P.O, MALA VIA., THRISSUR.
34. SAM SUNIL, AGED 19 YEARS, (PETITIONER NO.37 IN WPC)
S/O. SUNIL K.SAMUEL, KAKKRIYIL (H), ARTHUNKAL P.O,
CHERTHALA, ALAPPUZHA.
35. DON BOSCO, AGED 19 YEARS, (PETITIONER NO.38 IN WPC)
S/O SEBASTIAN P.C,PALLIKATHYIL (H), ARTHUNKAL P.O.,
CHERTHALA, ALAPUZHA.
36. ASWANI E.S., AGED 19 YEARS, (PETITIONER NO.39 IN WPC)
D/O. SREEKUMAR E.N, ADAPATTU (H), SOUTH VAZHAKKULAM P.O, ALUVA-5.
37. DAISE THANKACHAN, AGED 19 YEARS, (PETITIONER NO.41 IN WPC)
S/O. THANKACHA P.J, PUTHUPPARAMBIL (H), MOONILAVU P.O, VAKAKKADU.
38. SHEFIN TOMY M.T., AGED 19 YEARS, (PETITIONER NO.42 IN WPC)
S/O.TOMY M.A, MUTHUKAYIL HOUSE, ELAMKULAM, KALOOR P.O, ERNAKULAM.
P.T.O.
Con.Case(C) No.945/2020 4/5
39. NIJU SAM,AGED 20 YEARS, (PETITIONER NO.43 IN WPC)
S/O. SAMKUTTY. S, SAJIMANDIRAM, ODANAVATTOM P.O,
KOTTARAKARA, KOLLAM.
40. KRISHNAPRIYA P.R., AGED 19 YEARS, (PETITIONER NO.44 IN WPC)
D/O. RADHAKRISHNAN P.V, PALLATH (H), NEEHOOR P.O,
PIRAVOM, ERNAKULAM.
41. FEBINA NASAR, AGED 19 YEARS, (PETITIONER NO.46 IN WPC)
D/O. NASAR C.A, CHAMAKKADY (H), PONJASSERY P.O,
PERUMBAVOOR, ERNAKULAM.
42. FARSANA S.N., AGED 19 YEARS, (PETITIONER NO.48 IN WPC)
D/O. NOORUDHEEN S.A, SASIDUKUDY (H), MARMPILLY P.O,
KAIPOORIKARA, ERNAKULAM.
43. MATHEW A.KURIAN, AGED 20 YEARS, (PETITIONER NO.32 IN WPC)
S/O. KURIAN, AMBAZHABALIL (H), KRHIKAPPALLY P.O, ALAPPUZHA.
BY ADVOCATE SMT.SHERLY THOMAS.
RESPONDENTS:
MR.T.R. SHAMSUDHEEN, CHAIRMAN,
THE COCHIN INSTITUTE OF SCIENCE AND TECHNOLOGY,
ETTAPALLY, MANNATHOOR P.O., MUVATTUPUZHA, ERNAKULAM-686 723,
PRESENT ADDRESS, T.R. SHAMSUDEEN, AGED 30 YEARS, S/O.MR.K. RAHEEM,
1C7/24F, THOPPILTHODI HOUSE, CHERUR DESOM, VIYYUR VILLAGE,
THRISSUR TALUK, CHERUR P.O, THRISSUR-680 008.
ADVS. M/S.ANOOP.V.NAIR & NIKITHA ANTONY FOR RESPONDENT.
This Contempt of court case (civil) having come up for orders on
27.08.2021, the court on the same day passed the following:
P.T.O.
Con.Case(C) No.945/2020 5/5
ORDER
The respondent will appear in person before this Court on
13/09/2021. I make it clear that if the directions in the judgment is
already complied with, the appearance is not necessary.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
27-08-2021 /True Copy/ Assistant Registrar
