Sidrathul Munthaha vs Tharik A.A
2021 Latest Caselaw 17602 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
                        RP NO. 388 OF 2021
 AGAINST THE JUDGMENT IN OP (FC) 240/2021 OF HIGH COURT OF
                        KERALA, ERNAKULAM
REVIEW PETITIONER/PETITIONER:

         SIDRATHUL MUNTHAHA, AGED 40 YEARS, D/O NEERULPPAN
         USMAN MADANI, EDAVANNA, PATHAPPIRIYAM, MALAPPURAM
         676123, NOW RESIDING AT ARAKKAL, MALIKAMPEEDIKA,
         ALANGAD P.O., PARAVOOR TALUK, ERNAKULAM 683511

         BY ADVS. V.RAJENDRAN (PERUMBAVOOR)
         N.RAJESH, GOPAKUMAR P.


RESPONDENT/RESPONDENT:

         THARIK A.A, S/O ABDUL KHADER, ARAKKA HOUSE,
         MALIKAMPEEDIKA, ALANGAD P.O., PARVOOR TALUK,
         ERNAKULAM 683511

         BY ADVS. BABU KARUKAPADATH, M.A.VAHEEDA BABU
         P.U.VINOD KUMAR, ARYA RAGHUNATH, VAISAKHI V.
         T.M.MUHAMMED MUSTHAQ
         MOHAMED HISHAM P


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
26.08.2021,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 R.P.No.388/2021 in
O.P.(FC).No.240/2021

                                    -:2:-

                                  ORDER

Dated this the 26th day of August, 2021

A.Muhamed Mustaque,J.

When the case was taken up, learned counsel for the review petitioner

seeks permission to withdraw the review petition. Hence, this review

petition is dismissed as withdrawn, with liberty to file an appeal against the

impugned order in the original petition.

Sd/-

A.MUHAMED MUSTAQUE JUDGE Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp True copy

P.A. To judge