Bamboo Board Factory Employees ... vs Kerala State Bamboo Corporation
2021 Latest Caselaw 17580 Ker

WP(C) NO. 4020 OF 2015

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             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
                         WP(C) NO. 4020 OF 2015
PETITIONER/S:

           BAMBOO BOARD FACTORY EMPLOYEES ASSOCIATION
           (C.I.T.U)
           AGED 58 YEARS
           REPRRESENTED BY ITS GENERAL SECRETARY
           SRI.T.P.DEVASSYKUTTY ANGAMALY SOUTH ERNAKULAM
           DISTRICT PIN 683573.

            BY ADVS.
            SRI.JOHN K.GEORGE
            SRI.K.S.ARUN KUMAR
            SRI.M.S.DILEEP
            SMT.RESMI THOMAS



RESPONDENT/S:

      1     KERALA STATE BAMBOO CORPORATION
            REPRESENTED BY ITS THE MANAGING DIRECTOR,
            P.B.NO.20 ANGAMALY SOUTH ERNAKULAM DISTRICT PIN
            683573.

      2     THE MANAGING DIRECTOR
            THE KERALA BAMBOO CORPORATION , P.B.NO.20 ANGAMALY
            SOUTH ERNAKULAM DISTRICT PIN 683573.

            BY ADVS.
            SRI.K.ANAND (SR.)
            SMT.LATHA KRISHNAN




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    26.08.2021,   THE   COURT    ON    THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 4020 OF 2015

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                              JUDGMENT

The learned Counsel for the petitioner

seeks permission to withdraw the writ petition.

This writ petition is dismissed as withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

AJM WP(C) NO. 4020 OF 2015

APPENDIX OF WP(C) 4020/2015

PETITIONER EXHIBITS

EXT.P1: TRUE COPY OF THE NOTICE DATED 26/09/2014.

EXT.P2: TRUE COPY OF THE OF THE NOTICE DATED 30/12/2014.

EXT.P3; TRUE COPY OF THE NEWS PAPER ADVERTISEMENT DATED 22/12/2014.

EXT.P4: TRUE COPY OF THE REPRESENTATION DATED 02/02/2015.

AJM                        //TRUE COPY//