Abdul Salam Pulimootil ... vs Assistant Commissioner
2021 Latest Caselaw 17513 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE A.M.BADAR
     THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
                       WP(C) NO. 16397 OF 2021
PETITIONER:

          ABDUL SALAM PULIMOOTIL JAMALUDHEEN
          AGED 64 YEARS
          PROPRIETOR, M/S. MAHDHOOM JEWELLERY,
          KM17/1388 MM ALI ROAD, KOZHIKODE-673 004
          BY ADVS.
          R.JAIKRISHNA
          C.S.ARUN SHANKAR
          NARAYANI HARIKRISHNAN

RESPONDENTS:

    1     ASSISTANT COMMISSIONER
          MOBILE SQUAD HOSDURG,
          OFFICE OF THE ASSISTANT COMMISSIONER,
          STATE GOODS AND SERVICE TAX DEPARTMENT, KANHANGAD,
          KASARAGOD-671 315
    2     STATE TAX OFFICER (INTELLIGENCE)
          MOBILE SQUAD HOSDURG,
          OFFICE OF THE STATE TAX OFFICER (INTELLIGENCE),
          STATE GOODS AND SERVICE TAX DEPARTMENT, KANHANGAD,
          KASARAGOD-671 315


          R1-2 BY SPL GOVERNMENT PLEADER,TAX.DR.THUSHARA JAMES



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.16397 OF 2021
                               2



                            JUDGMENT

Dated this the 26th day of August 2021

The learned counsel appearing for the

petitioner on instructions seeks permission to withdraw

the petition.

The writ petition is accordingly dismissed as

withdrawn.

Sd/-

A.M.BADAR JUDGE SSK/26/08 WP(C) NO.16397 OF 2021

APPENDIX

PETITIONER'S EXHIBITS:

Exhibit P1 TRUE COPY OF THE DELIVERY CHALLAN PREPARED BY THE PETITIONER DATED 19-07-2021. Exhibit P2 TRUE COPY OF THE FORM GST MOV-1 DATED 19-07-2021 Exhibit P3 TRUE COPY OF THE FORM GST MOV-2 DATED 19-07-2021 Exhibit P4 TRUE COPY OF THE FORM GST MOV-4 DATED 19-07-2021 Exhibit P5 TRUE COPY OF THE FORM GST MOV-6 DATED 19-07-2021 Exhibit P6 TRUE COPY NOTICE OF CONFISCATION OF GOODS IN FORM GST MOV 10 ISSUED BY THE 2ND RESPONDENT 19.7.2021 Exhibit P7 TRUE COPY OF CIRCULAR NO.41/15/2018-GST ISSUED BY THE MINISTRY OF FINANCE, GOVERNMENT OF INDIA DATED 13-04-2018.

Exhibit P8 TRUE COPY NOTICE OF ORDER NO.FNO.GST/IV/FAKEINVOICE/18-19 DATED 12-05-2019 Exhibit P9 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT IN WPC 21907/2020 AND CONNECTED CASES DATED 06-11- 2020.

Exhibit P10 TRUE COPY OF THE REPLY FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 04-08-2020.

RESPONDENT'S EXHIBITS:NIL

SSK //TRUE COPY// PA TO JUDGE