Neenamani C.P vs Rajamani C.P
2021 Latest Caselaw 17500 Ker

FAO (RO) No.10/2021                        1/2


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE P.SOMARAJAN
             Thursday, the 26th day of August 2021 / 4th Bhadra, 1943
                     IA.NO.1/2021 IN FAO (RO) NO. 10 OF 2021
              AS 109/2013 OF ADDITIONAL DISTRICT COURT-I,THALASSERY.
   PETITIONER/APPELLANT:

          NEENAMANI C.P. AGED 61 YEARS D/O. KAUSALLYA,AGED 61 YEARS, SUKINA,
          NEAR STADIUM GROUND, PUTHIYARA , CALICUT-673 004

   RESPONDENTS/RESPONDENTS:

      1. RAJAMANI C.P. S/O. KAUSALLYA, AGED 68 YEARS, SUKINA, NEAR STADIUM
         GROUND, PUTHIYARA, CALICUT-673 004
      2. C.M. SUGUNAN., S/O. LATE C.M. CHIRUKANDAN, AGED 61 YEARS,
         PROPRIETOR, C.M. SERVICE STATION, KANNOTHUMCHAL ROAD, KANNUR-670
         006.
      3. PREMARAJI, D/O. CHIRUKANDAN, AGED 73 YEARS, NO OCCUPATION, C/5
         BRIGHT HAVEN SOCIETY, NEAR DIAMOND GARDEN, CHEMBOOR, MUMBAI-71.
      4. A.C. HAREESH KUMAR, S/O. LATE PRAMEELA, AGED 40 YEARS, NO
         OCCUPATION, SAPNAM, THANA, KAKKAD ROAD, KANNUR-6.
      5. SMIMMA RAVEENDRAN, D/O. LATE PRAMEELA, AGED 37 YEARS, NO OCCUPATION,
         B/17 GOVINDA NAGAR, CANARA BANK APARTMENTS, T. BANGLOW, VERSOVA,
         ANDERI (W), MUMBAI-400 061
      6. SAPNA SAJITH, D/O. LATE PRAMEELA, AGED 37 YEARS, NO OCCUPATION,
         GHATA PRABHA, BLOCK A1 209, NATIONAL GAMES VILLAGE, KORAMANGALA P.O,
         VIVEK NAGAR, BANGALORE 47.
      7. C.M. NARAYANAN, S/O. NARAYANI, AGED 70 YEARS, NO OCCUPATION, NAROTH
         HOUSE, THIRUVANGAD AMSOM, TEMPLE GATE, THALSSERY TALUK.
      8. MANGALESH MANI C.P, S/O. KOUSALLYA, AGED 60 YEARS, KERALA KOUMUDI,
         KANNUR 1.
      9. LATHIKA VINOD, W/O. VINODMANI, AGED 62 YEARS, RESIDING AT PRANAMAM,
         MADATHIL MUKKU, CHEVAYOOR POST, KOZHIKODE-673 001
     10. ABHILASH, S/O. VINODMANI, AGED 43 YEARS, RESIDING AT PRANAMAM,
         MADATHIL MUKKU, CHEVAYOOR POST, KOZHIKODE-673 001
     11. AMMINI, D/O. VINODMANI, AGED 40 YEARS, RESIDING AT PRANAMAM,
         MADATHIL MUKKU, CHEVAYOOR POST, KOZHIKODE-673 001
     12. KRISHNAKUMARI, W/O. BALAKRISHNAN, AGED 69 YEARS, RESIDING AT
         PREMALAYAM, THANA, KANNUR-1.
     13. BAVITHA, D/O. BALAKRISHNAN, AGED 40 YEARS, RESIDING AT VICTORIA,
         OPP. STATE BANK OF INDIA, POST KAKKAD, KANNUR.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and implementation of the decree and judgment in A.S.109/2013 before the
   1st Addl.District Court, Thalassery and all further proceedings in
   O.S.10/2012 on the files of the Subordinate Court, Kannur.
 FAO (RO) No.10/2021                           2/2




        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 08.03.2021 and upon hearing the arguments of SRI. NIRMAL. S,
   SMT.VEENA HARI, SMT.RIA ELIZABETH JOSEPH, SMT.IRENE ELZA SOJI, Advocates
   for the petitioner and of M/S R.SURENDRAN, S.MAYUKHA Advocates for the
   respondent NO.8, the court passed the following:
                                      ORDER

Post on 15.09.2021.

Interim order will stand extended till then

Sd/-

P.SOMARAJAN

JUDGE

26-08-2021 /True Copy/ Assistant Registrar