P.K.Jiby vs State Of Kerala
2021 Latest Caselaw 17492 Ker

w.p(c).17287/2021
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                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                    THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
                            WP(C) NO. 17287 OF 2021
PETITIONERS:

1             P.K.JIBY, AGED 49 YEARS, S/O.KUNJANPILLAI, WORKING AS
              LIVE STOCK INSPECTOR GRADE I, VETERINARY SUB CENTRE,
              VEIYACHAL, ERNAKULAM DISTRICT RESIDING AT
              PAINAKKUDYIL HOUSE, IIANGAVAM, VARAPPETTI P O,
              KOTHAMANGALAM, ERNAKULAM DISTRICT- 686691

2             SHERLY P, AGED 53 YEARS, W/O.V A PAULOSE, WORKING AS
              LIVE STOCK INSPECTOR GRADE I, VETERINARY DISPENSARY,
              MANJAPRA, ERNAKULAM DISTRICT 683581 RESIDING AT
              VARAYILAN HOUSE, PIRAROOR P O, KALADY ERNAKULAM
              DISTRICT - 683574

3             JOLY P C , AGED 49 YEARS W/O.SIBI MATHEW, WORKING AS
              LIVE STOCK INSPECTOR GRADE I, VETERINARY DISPENSARY,
              KODANAD, ERNAKULAM DISTRICT 683581 RESIDING AT
              CHITTAYAM VEEDU, KURICHILAKKODE P O, ERNAKULAM
              DISTRICT - 683544

              BY ADVS.
              ANOOP.V.NAIR
              DEVI P.
              A.K.ANANDA KRISHNAN



RESPONDENT/S:

1             STATE OF KERALA, REP. BY THE SECRETARY TO GOVERNMENT,
              DEPARTMENT OF ANIMAL HUSBANDRY, GOVERNMENT
              SECRETARIRAT, THIRUVANANTHAPURAM 695001

2             THE DIRECTOR OF ANIMAL HUSBANDRY DEPARTMENT,
              DIRECTORATE OF ANIMAL HUSBANDRY, VIKAS BHAVAN,
              THIRUVANANTHAPURAM 695001
 w.p(c).17287/2021
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3             TEH DISTRICT ANIMAL HUSBANDY OFFICER, DEPARTMENT OF
              ANIMAL HUSBANDRY, OFFICE OF THE DISTRICT ANIMAL
              HUSBANDRY OFFICER, KOTTAYAM DISTRICT 686002

4             THE DISTRICT ANIMAL HUSBANDRY OFFICER, DEPARTMENT OF
              ANIMAL HUSBANDRY, OFFICE OF THE DISTRICT ANIMAL
              HUSBANDRY OFFICER, NEAR TDM HALL, ERNAKULAM DISTRICT
              682011


OTHER PRESENT:

              GP SUNIL KURIAKOSE




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 w.p(c).17287/2021
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                               JUDGMENT

The matter is moved before this Court since the Kerala

Administrative Tribunal is not sitting due to Onam vacation.

2. The grievance of the petitioner is that, all the three

petitioners have worked in Kannur and Palakkad districts for long, have

now been transferred from their present station Ernakulam, to other

stations, whereas, all other persons who have been promoted along

with the petitioners, have been promoted and retained at their previous

districts itself. There are at present three retirement vacancies in

Ernakulam district itself, it is contended. Exts.P5 to P7 representations

have been submitted before the concerned authority, which are

pending.

3. Having considered this, I am inclined to direct that,

petitioners shall not be relieved, if by now, they have not been relieved,

till 03.09.2021, to enable the petitioners to move the KAT and to seek

appropriate orders.

Writ Petition is disposed of as above.

H/o.

Sd/-

SUNIL THOMAS JUDGE Sbna/ w.p(c).17287/2021

APPENDIX

PETITIONERS EXHIBITS:

EXT P1 : TRUE COPY OF THE TRANSFER ORDER BEARING NO.AHD/8375/2019/K4 DATED 25.07.2020 ISSUED BY TEH 2nd RESPONDENT EXT P2 : TRUE COPY OF THE JUDGMENT PASSED BY THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL IN O.A.(EKM) 856/2019, DATED 11.06.2019 EXT P3 : TRUE COPY OF THE ORDER DATED 31.05.2021 BEARING NO.AHD/1299/2021-K4 PASSED BY THE 2ND RESPONDENT EXT P4 : TRUE COPY OF THE PROMOTION AND TRANSFER ORDER DATED 20.08.2021 BAERING NO.AHD/1299/2021-K4 PASSED BY THE 2ND RESPONDENT EXT P5 : TRUE COPY OF THE REPRESENTATION DATED 24.08.2021 SUBMITTED BY THE 1st PETITIONER TO THE 2nd RESPONDENT THROUGH MAIL EXT P6 : TRUE COPY OF THE REPRESENTATION DATED 24.08.2021 SUBMITTED BY THE 2ND PETITIONER TO THE 2nd RESPONDENT THROUGH MAIL EXT P7 : TRUE COPY OF THE REPRESENTATION DATED 24.08.2021 SUBMITTED BY THE 3RD PETITIONER TO THE 2nd RESPONDENT THROUGH MAIL