Kerala High Court
Suhara Ellumparambil vs The State Of Kerala on 26 August, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
WP(C) NO. 15799 OF 2021
PETITIONER:
NISSAM ELLUMPARAMBIL
AGED 36 YEARS
S/O.MOHAMMEDALI, RESIDING AT ELLUMPARAMBIL HOSUE,
KOOLIMUTTAM P.O., KATHIKODE, THRISSUR DISTRICT-680691.
BY ADVS.
ANOOP.V.NAIR
DEVI P
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO REVENUE DEPARTMENT,
GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE REVENUE DIVISIONAL OFFICER,
OFFICE OF THE RDO, IRINJALAKKUDA, THRISSUR DISTRICT-
680125.
3 THE TAHSILDAR,
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680733.
4 THE VILLAGE OFFICER
EDATHIRINJI VILLAGE, THRISSUR DISTRICT-680122.
*ADDL.5 THE TAHSILDAR (LR)
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680733.
(ADDITIONAL 5TH RESPONDENT IS SUO MOTU IMPLEADED AS PER
ORDER DATED 26.08.2021).
OTHER PRESENT:
SRI. P.S.APPU-G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2021, ALONG WITH WP(C).15803/2021, 15860/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
WP(C) NO. 15803 OF 2021
PETITIONER:
HUSSAIN E.S.,
AGED 56 YEARS
S/O.SAIDUKUNJI, RESIDING AT ELLUMPARAMBIL HOUSE,
KOOLIMUTTAM P.O., KATHIKODE, THRISSUR DISTRICT-680691.
BY ADVS.
ANOOP.V.NAIR
DEVI P.
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO REVENUE DEPARTMENT,
GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE REVENUE DIVISIONAL OFFICER,
OFFICE OF THE RDO, IRINJALAKKUDA, THRISSUR DISTRICT-
680125.
3 THE TAHSILDAR,
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680733.
4 THE VILLAGE OFFICER
EDATHIRINJI VILLAGE, THRISSUR DISTRICT-680122.
*ADDL.5 THE TAHSILDAR (LR)
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680733.
(ADDITIONAL 5TH RESPONDENT IS SUO MOTU IMPLEADED AS
PER ORDER DATED 26.08.2021).
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2021, ALONG WITH WP(C).15799/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
WP(C) NO. 15860 OF 2021
PETITIONERS:
SUHARA ELLUMPARAMBIL
AGED 52 YEARS
AGED 52 YEARS, W/O MUHAMMADALI, RESIDING AT
ELLUMPARAMBIL HOUSE, KOOLIMUTTAM P.O., KATHIKODE,
THRISSUR DISTRICT - 680 691
BY ADVS.
ANOOP.V.NAIR
DEVI P.
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO REVENUE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001
2 THE REVENUE DIVISIONAL OFFICER
OFFICE OF THE RDO, IRINJALAKKUDA, THRISSUR DISTRICT -
680 125
3 THE TAHSILDAR
MUKUNDAPURAM TALUK, THRISSUR DISTRICT - 680733
4 THE VILLAGE OFFICER
EDATHIRINJI VILLAGE, THRISSUR DISTRICT-680122
*ADDL.5 THE TAHSILDAR (LR)
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680733.
(ADDITIONAL 5TH RESPONDENT IS SUO MOTU IMPLEADED AS
PER ORDER DATED 26.08.2021).
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2021, ALONG WITH WP(C).15799/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
WP(C) NO. 15887 OF 2021
PETITIONER:
MOHAMEDALI ELLUMPARAMBIL
AGED 60 YEARS, S/O SAIDHUKUNJI, RESIDING AT
ELLUMPARAMBIL HOUSE, KOOLIMUTTAM P.O., KATHIKODE,
THRISSUR DISTRICT-680691
BY ADVS.
ANOOP.V.NAIR
DEVI P.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO REVENUE DEPARTMENT
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001
2 THE REVENUE DIVISIONAL OFFICER
OFFICE OF THE RDO, IRINJALAKKUDA, THRISSUR DISTRICT-
680125
3 THE TAHSILDAR
MUKUNDAPURAM TALUK, THRISSUR DISTRICT - 680733
4 THE VILLAGE OFFICER
EDATHIRINJI VILLAGE, THRISSUR DISTRICT-680122
*ADDL.5 THE TAHSILDAR (LR)
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680733.
(ADDITIONAL 5TH RESPONDENT IS SUO MOTU IMPLEADED AS
PER ORDER DATED 26.08.2021).
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2021, ALONG WITH WP(C).15799/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 26TH DAY OF AUGUST 2021 / 4TH BHADRA, 1943
WP(C) NO. 15911 OF 2021
PETITIONER:
NISHAD ELLUPARAMBIL
AGED 32 YEARS, S/O MOHAMMEDALI, RESIDING AT
ELLUMPARAMBIL HOUSE, KOOLIMUTTAM P.O.,
KATHIKODE,THRISSUR DISTRICT- 680 691
BY ADVS.
ANOOP.V.NAIR
DEVI P.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO REVENUE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001
2 THE REVENUE DIVISIONAL OFFICER
OFFICE OF THE RDO, IRINJALAKKUDA, THRISSUR DISTRICT-
680 125
3 THE TAHSILDAR
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680733
4 THE VILLAGE OFFICER
EDATHIRINJI VILLAGE, THRISSUR DISTRICT-680122
*ADDL.5 THE TAHSILDAR (LR)
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680733.
(ADDITIONAL 5TH RESPONDENT IS SUO MOTU IMPLEADED AS
PER ORDER DATED 26.08.2021).
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2021, ALONG WITH WP(C).15799/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
6
JUDGMENT
[WP(C) Nos.15799/2021, 15803/2021, 15860/2021, 15887/2021,
15911/2021]
These writ petitions are filed seeking directions to the
respondents to consider the entire action on the request made
by the petitioners for conversion of the land in the Basic Tax
Register. It is submitted by the learned counsel for the
petitioners that subsequent to the filing of these writ petitions,
Ext.P4 series of applications have been made by the petitioners
in these writ petitions before the Tahsildar and that the same
are liable to be considered, in accordance with law.
2. The learned Government Pleader submits that the
appropriate authority to consider the applications as evidenced
by Ext.P4 is the Tahsildar (LR), Mukundapuram Taluk.
3. In the above view of the matter, these writ petitions
are disposed of with a direction to the additionally impleaded 5 th
respondent in these writ petitions to take up, consider and pass
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
orders on Ext.P4 applications preferred by the petitioners and to
pass orders on the same, within a period of two months from
the date of receipt of a copy of this judgment. The petitioners
shall produce a copy of this judgment along with a copy of the
applications before the additional 5 th respondent for
compliance.
These writ petitions are ordered accordingly.
Sd/-
ANU SIVARAMAN
JUDGE
Bng/27.08.2021
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
APPENDIX OF WP(C) 15803/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BASIC TAX RECEIPT
NO.KL08035901962/2021, DATED 28.06.2021, IN
RESPECT OF PROPERTY OF THE PETITIONER.
Exhibit P2 TRUE COPY OF THE ORDER BEARING NO.B2-
656/18(2)D.DIS, DATED 16.12.2019 PASSED BY
THE 2ND RESPONDENT.
Exhibit P3 TRUE COPY OF THE APPLICATION DATED
05.07.2021 SUBMITTED BY THE PETITIONER TO
THE 3RD RESPONDENT.
Exhibit P4 TRUE COPY OF THE APPLICATION DATED
05/07/2021 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
APPENDIX OF WP(C) 15860/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BASIC TAX RECEIPT
NO.KL08035901965/2021, DATE 28.06.2021, IN
RESPECT OF PROPERTY OF THE PETITIONER
Exhibit P2 TRUE COPY OF THE ORDER BEARING NO.B2-
656/18(3)D.DIS, DATED 16.12.2019 PASSED BY
THE 2ND RESPONDENT
Exhibit P3 TRUE COPY OF THE APPLICATION DATED
05.07.2021 SUBMITTED BY THE PETITIONER TO
THE 3RD RESPONDENT
Exhibit P4 TRUE COPY OF THE APPLICATION DATED
05/07/2021 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
APPENDIX OF WP(C) 15887/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BASIC TAX RECEIPT
NO.KL08035901966/2021, DATED 28.06.2021, IN
RESPECT OF PROPERTY OF THE PETITIONER
Exhibit P2 TRUE COPY OF THE ORDER BEARING NO.B2-
656/18(1)D.DIS, DATED 16.12.2019 PASSED BY
THE 2ND RESPONDENT
Exhibit P3 TRUE COPY OF THE APPLICATION DATED
05.07.2021 SUBMITTED BY THE PETITIONER TO
THE 3RD RESPONDENT
Exhibit P4 TRUE COPY OF THE APPLICATION DATED 05-07-
2021 SUBMITTED BY THE PETITIONER BEFORE THE
3RD RESPONDENT.
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
APPENDIX OF WP(C) 15911/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BASIC TAX RECEIPT
NO.KL08035901963/2021, DATED 28.06.2021, IN
RESPECT OF PROPERTY OF THE PETITIONER
Exhibit P2 TRUE COPY OF THE ORDER BEARING NO.B2-
656/18(4)D.DIS, DATED 16.12.2019 PASSED BY
THE 2ND RESPONDENT
Exhibit P3 TRUE COPY OF THE APPLICATION DATED
05.07.2021 SUBMITTED BY THE PETITIONER TO
THE 3RD RESPONDENT
Exhibit P4 TRUE COPY OF THE APPLICATION DATED 05-07-
2021 SUBMITTED BY THE PETITIONER BEFORE THE
3RD RESPONDENT.
[WP(C) Nos.15799/2021, 15803/2021,
15860/2021, 15887/2021, 15911/2021]
APPENDIX OF WP(C) 15799/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BASIC TAX RECEIPT
NO.KL08035901964/2021, DATED 28.06.2021, IN
RESPECT OF PROPERTY OF THE PETITIONER.
Exhibit P2 TRUE COPY OF THE ORDER BEARING NO.B2-
656/18(5)D.DIS, DATED 16.12.2019 PASSED BY
THE 2ND RESPONDENT.
Exhibit P3 TRUE COPY OF THE APPLICATION DATED
05.07.2021 SUBMITTED BY THE PETITIONER TO
THE 3RD RESPONDENT.
Exhibit P4 TRUE COPY OF THE APPLICATION DATED
05/07/2021 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
