Vidya Pradeep vs Regional Manager
2021 Latest Caselaw 17439 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE SATHISH NINAN
         WEDNESDAY, THE 25TH DAY OF AUGUST 2021 / 3RD BHADRA, 1943
                         WP(C) NO. 14601 OF 2021
PETITIONER/S:

              VIDYA PRADEEP,
              AGED 46 YEARS
              W/O. T.V. PRADEEP KUMAR, VISHWAMANGALAM, ANGLO INDIAN
              SCHOOL CROSS ROAD, VADUTHALA, ERNAKULAM 682 023.

              BY ADV N.MAHESH



RESPONDENT/S:

     1        REGIONAL MANAGER,
              PEOPLES URBAN CO-OPERATIVE BANK LTD., NO. 51, REGIONAL
              OFFICE, TRIPUNITHURA, ERNAKULAM DISTRICT 682 301.

     2        THE BRANCH MANAGER
              PEOPLES URBAN CO-OPERATIVE BANK LTD, NO. 51, M.G. ROAD
              BRANCH ERNAKULAM DISTRICT 682 016.

              BY ADV T.A.RAJAN




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14601 OF 2021            2

                                 JUDGMENT

dated this the 25th day of August 2021

It is submitted by the learned counsel for the respondent bank

that on 24.08.2021 the loan account was closed by the petitioner and

that the pledged gold ornaments were released to her.

In view of the above submission, the Writ Petition is dismissed

as infructuous.

Sd/-

SATHISH NINAN JUDGE

sd