Orange Mattresses Co vs The Authorized Officer
2021 Latest Caselaw 17425 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE A.M.BADAR
     WEDNESDAY, THE 25TH DAY OF AUGUST 2021 / 3RD BHADRA, 1943
                       WP(C) NO. 17142 OF 2021
PETITIONER:

          ORANGE MATTRESSES CO.,
          MELECHOVVA , KANNUR-6, REPRESENTED BY ITS MANAGING
          PARTNER, MR. SHYLAJ M.K, AGED 45 YEARS, S/O. SUKKUR,
          RESIDING AT UMMER VILLA, OPP.FCI GODOWN,
          MUZHAPPILANGAD, KANNUR-670 662

          BY ADVS.
          ABDUL RAOOF PALLIPATH
          K.R.AVINASH (KUNNATH)
          M.K.SUMOD



RESPONDENTS:

    1     THE AUTHORIZED OFFICER,
          TATA CAPITAL FINANCIAL SERVICES LTD., 1ST FLOOR, PLOT
          NO. 3 TO 6, AUTO PLAZA ROAD NO. 2, OPP. TIMES OF INDIA,
          BANJARA HILLS, HYDERABAD, 500034.

    2     THE BRANCH MANAGER,
          TATA CAPITAL FINANCIAL SERVICES LTD., DOOR NO. 6 1002A,
          GROUND FLOOR, CITY MALL, KANNUR ROAD, PALAYAM,
          KOZHIKODE-673 001


OTHER PRESENT:

          SRI.R.RENJITH AND SRI.MANZOOR.B.H. SC FOR RESPONDENTS




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17142 OF 2021
                                    2

                               JUDGMENT

Heard. Dismissed, in view of alternate and most efficacious

statutory remedy of approaching the DRT for challenging the impugned

notice in the light of judgment of the Hon'ble Apex Court in the matter of

Authorized Officer, State Bank of Travancore & Another Vs.

Mathew K.C. reported in ((2018) 3 Supreme Court Cases 85)

(DB).

Sd/-

A.M.BADAR

JUDGE Nsd WP(C) NO. 17142 OF 2021

APPENDIX OF WP(C) 17142/2021

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE JUDGMENT IN W.P.C NO.19082/2020 DATED 17.12.2020.

Exhibit P2 TRUE COPY OF THE STATEMENTS OF ACCOUNTS ISSUED BY THE 1ST RESPONDENT BANK.

Exhibit P3 TRUE COPY OF THE NOTICE ISSUED BY THE ADVOCATE COMMISSIONER.

//true copy//

PA to Judge