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Reena Lawrence vs Jose
2021 Latest Caselaw 17384 Ker

Citation : 2021 Latest Caselaw 17384 Ker
Judgement Date : 25 August, 2021

Kerala High Court
Reena Lawrence vs Jose on 25 August, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
                THE HONOURABLE MR.JUSTICE V.G.ARUN
     WEDNESDAY, THE 25TH DAY OF AUGUST 2021 / 3RD BHADRA, 1943
                      OP(C) NO. 742 OF 2021
  AGAINST E.P.NO.5/2020 IN O.S NO.39/2016 OF SUB COURT, SULTHAN
                         BATHERY, WAYANAD
PETITIONER/RESPONDENT NO.2/JUDGMENT DEBTOR NO.2:

          REENA LAWRENCE,
          W/O LAWERENCE, AGED 48 YEARS
          W/O. LAWWERENCE, METHICHERI VEEDU,
          RESIDING AT KALPETTA EMILY,
          KALPETTA AMSOM DESOM AND POST, VYTHIRI TALUK

          BY ADV CELINE JOSEPH




RESPONDENTS/PETITIONER/DECREE HOLDER/JUDGMENT DEBTORS 1&3 TO 10:

    1     JOSE,
          AGED 50 YEARS
          S/O.IPPE, MATHEKKAL VEEDU, RESIDING AT THURKKY,
          KALPETTA P.O & AMSOM DESOM, VYTHIRI TALUK,
          WAYANAD DISTRICT 673 576

    2     DALI PAUL,
          W/O. PAUL, AGED 51 YEARS
          KANNANANIKKAL VEEDU, RESIDING AT CHUNDAKARA,
          PALLIKKUNNU P.O, KANIYAMBETTA AMSOM DESOM,
          VYTHIRI TALUK 673 576

    3     REJI FRANCIS,
          AGED 47 YEARS
          W/O. FRANCIS, KUZHIKANDATHIL VEEDU,
          RESIDING AT KALPETTA, KALPETTA AMSOM DESOM & POST,
          VYTHIRI TALUK 673 576

    4     BIJI SHAJI,
          AGED 43 YEARS
          W/O. SHAJI, PULLAMBRA VEEDU, RESIDING AT AKKADVALAVIL,
          PADICHIRA P.O & AMSOM DESOM,
          SULTHANBATHERY TALUK 673 592
 OP(C) NO. 742 OF 2021
                                    2

    5        SIJI ROY,
             AGED 41 YEARS
             W/O. ROY, PULAYANPARAMBIL VEEDU,
             RESIDING AT PUTHUPPADI, KODANCHERI P.O,
             PUTHUPPADI AMSOM DESOM, THAMARASSERI TALUK,
             KOZHIKODE DISTRICT 673 573

    6        SINU K THOMAS,
             AGED 40 YEARS
             S/O. THOMAS, AVANI STREET, PLOT NO. 163,
             MAKKARDAM GARDEN , RESIDING AT KOLATHUUL,
             CHENNAI AMSOM DESOM, CHENNAI, TAMILNADU 600 006

    7        SUJAI T JACOB,
             AGED 37 YEARS
             THATTUPARAMBIL VEEDU, RESIDING AT KELAKAM,
             KELAKAM P.O, KELAKAM AMSOM DESOM, IRITTY TALUK,
             KANNUR DISTRICT 670 703

    8        K.I THOMAS,
             AGED 66 YEARS
             S/O. ISSA, ERANAD VEEDU, RESIDING AT THENERI,
             KAKKAVAYAL P.O & AMSOM DESOM,
             SULTHAN BATHERY TALUK 673 592

    9        P.J THANKACHAN,
             AGED 48 YEARS
             S/O. JOSEPH, KUNNATHARA VEEDU,
             RESIDING AT NEAR MUNDERI WAREHOUSE, KALPETTA P.O,
             KALPETTA P.O & AMSOM DESOM, VYTHIRI TALUK 673 576

    10       K.M DEVASSIA,
             AGED 65 YEARS
             S/O. MATHEW, CHEMPAKASSERY VEEDU, 16TH MILE,
             PADINHARATHARA, RESIDING AT OPPOSITE OF KRISHI
             BHAVAN, PADINHARATHARA P.O & AMSOM DESOM,
             VYTHIRI TALUK 673 576

            BY ADV SMT.M.R.JAYALATHA


     THIS     OP   (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
25.08.2021,     THE   COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 742 OF 2021
                              3




                          JUDGMENT

Learned counsel for the petitioner submits that the

dispute has been settled between the parties and the entire

amount due to the respondent has been paid. This is

recorded and the Original Petition is closed.

Sd/-

V.G.ARUN JUDGE scs OP(C) NO. 742 OF 2021

APPENDIX OF OP(C) 742/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF DECREE DATED 19-12-2018 OF THE SUB COURT , SULTHAN BATHERY IN O.S NO. 39/16

EXHIBIT P2 TRUE COPY OF THE PETITION OF E.P NO.

5/2020 IN O.S NO. 39/2016 OF THE SUB COURT, SULTHAN BATHERY FILED BY THE 1ST RESPONDENT AGAINST THE PETITIONER AND OTHER JUDGEMENT DEBTORS

EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY THE JUDGMENT DEBTORS IN EP 5/2020 IN O.S NO. 39/2016 OF THE SUB COURT, SULTHAN BATHERY

EXHIBIT P4 TRUE COPY OF FORM NO. 58(RULE 329) THE PROCLAMATION OF SALE OF IMMOVABLE PROPERTY DATED 16-11-2018

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 2-3-2021 OF THE SUB COURT SULTHAN BATHERY IN EP NO. 5/2020 IN O.S NO. 39/2016

EXHIBIT P6 TRUE COPY OF THE SALE ADJOURNMENT PETITION DATED 15.03.2021 BEFORE THE SUB COURT SULTHAN BATHERY IN EP NO.5/2020 IN O.S.NO.39/2016

 
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