M/S. Euro Marine Products Limited vs Kerala Electricity Board
2021 Latest Caselaw 17353 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE A.M.BADAR
     WEDNESDAY, THE 25TH DAY OF AUGUST 2021 / 3RD BHADRA, 1943
                      WP(C) NO. 31741 OF 2015
PETITIONER:

          EURO MARINE PRODUCTS LIMITED
          P.B.NO.1243, PUTHENTHOPU, KANIYAPURAM,
          THIRUVANANTHAPURAM - 695 301,
          REPRESENTED BY ITS MANAGING DIRECTOR,
          M.R.JOHN GEORGE.
          BY ADVS.
          SRI.M.GOPIKRISHNAN NAMBIAR
          SRI.P.BENNY THOMAS
          SRI.P.GOPINATH
          SRI.K.JOHN MATHAI
          SRI.JOSON MANAVALAN
          SRI.KURYAN THOMAS


RESPONDENT:

          KERALA STATE ELECTRICITY BOARD
          VYDYUTHI BHAVANAM, PATTOM,
          THIRUVANANTHAPURAM - 695 004,
          REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR.
          BY ADVS.
          SRI.RAJU JOSEPH (SR.)
          SRI.GEORGEKUTTY MATHEW, STANDING COUNSEL, KSEB
          SRI.SUDHEER GANESH KUMAR,SC,KSEB



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31741 OF 2015
                              2



                          JUDGMENT

Dated this the 25th day of August 2021 The learned counsel for the petitioner has

drawn the attention of this Court to the withdrawal

memo. The petitioner wants to withdraw the writ

petition.

The writ petition is accordingly dismissed

as withdrawn.

Sd/-

A.M.BADAR JUDGE SSK/25/08 WP(C) NO. 31741 OF 2015

APPENDIX

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICE ALONG WITH THE REVISED INVOICE DATED 27.05.2006 ISSUED BY THE RESPONDENT TO THE PETITIONER. EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 19.11.2007 ISSUED BY RESPONDENT TO THE PETITIONER. EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 10.06.2015 ISSUED BY RESPONDENT TO THE PETITIONER. EXHIBIT P4 TRUE COPY OF THE NOTICE DATED 10.09.2015 ISSUED BY RESPONDENT TO THE PETITIONER. EXHIBIT P5 TRUE COPY OF THE TEMPORARY RECEIPT ISSUED BY THE RESPONDENT TO THE PETITIONER ON PAYMENT OF RS.1,00,000/- (DATED 13.10.2015).

EXHIBIT P6 TRUE COPY OF THE DEMAND NOTICE DATED 04.11.2013 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(A). TRUE COPY OF THE DEMAND NOTICE DATED 07.12.2013 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(B). TRUE COPY OF THE DEMAND NOTICE DATED 04.01.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(C). TRUE COPY OF THE DEMAND NOTICE DATED 10.02.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(D). TRUE COPY OF THE DEMAND NOTICE DATED 10.03.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(E). TRUE COPY OF THE DEMAND NOTICE DATED 03.04.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(F). TRUE COPY OF THE DEMAND NOTICE DATED 05.05.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(G). TRUE COPY OF THE DEMAND NOTICE DATED 04.06.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(H). TRUE COPY OF THE DEMAND NOTICE DATED 02.07.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(I). TRUE COPY OF THE DEMAND NOTICE DATED 05.08.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

WP(C) NO. 31741 OF 2015

EXHIBIT P6(J). TRUE COPY OF THE DEMAND NOTICE DATED 09.09.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(K). TRUE COPY OF THE DEMAND NOTICE DATED 04.10.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(L). TRUE COPY OF THE DEMAND NOTICE DATED 04.11.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(M). TRUE COPY OF THE DEMAND NOTICE DATED 02.12.2014 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(N). TRUE COPY OF THE DEMAND NOTICE DATED 05.01.2015 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(O). TRUE COPY OF THE DEMAND NOTICE DATED 03.02.2015 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(P). TRUE COPY OF THE DEMAND NOTICE DATED 03.03.2015 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(Q). TRUE COPY OF THE DEMAND NOTICE DATED 07.04.2015 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(R). TRUE COPY OF THE DEMAND NOTICE DATED 04.05.2015 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(S). TRUE COPY OF THE DEMAND NOTICE DATED 01.06.2015 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(T). TRUE COPY OF THE DEMAND NOTICE DATED 07.07.2015 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(U). TRUE COPY OF THE DEMAND NOTICE DATED 03.10.2015 ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P6(V). TRUE COPY OF THE DEMAND NOTICE DATED 03.09.2015 ISSUED BY THE RESPONDENT TO THE PETITIONER.

RESPONDENT'S EXHIBITS:NIL

SSK //TRUE COPY// PA TO JUDGE