Kerala High Court
A.Sankarankutty vs Biju Prabhakar on 25 August, 2021
CON.CASE(C) NO.1191 OF 2021 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 25TH DAY OF AUGUST 2021 / 3RD BHADRA, 1943
CON.CASE(C) NO. 1191 OF 2021
AGAINST THE JUDGMENT DATED 11.12.2020 IN WP(C)NO.27450/2020 OF
HIGH COURT OF KERALA, ERNAKULAM
PETITIONERS/PETITIONERS IN WRIT PETITION :
1 A.SANKARANKUTTY,
AGED 55 YEARS,
S/O.C.NARAYANAN NAIR, WORKING AS INSPECTOR, KSRTC,
THRISSUR, RESIDING AT KAPPUZHA HOUSE (PRASADAM),
VELAPPAYA, THRISSUR MEDICAL COLLEGE S.O.,
THRISSUR-680 596.
2 K.N.JAYADEVAN,
AGED 53 YEARS, S/O.NARAYANAN, WORKING AS INSPECTOR,
KSRTC, THRISSUR, RESIDING AT KATTIPARAMBIL HOUSE,
ARIMBUR, VELUTHOOR, THRISSUR-680 620.
3 NARAYANAN.K.A.,
AGED 52 YEARS, S/O.AANANTHAN K.N., WORKING AS
INSPECTOR, KSRTC, THRISSUR, RESIDING AT AKKITHAM MANA,
PURANATTUKARA, PEARL GARDEN, PURANATTUKARA P.O., ADAT,
THRISSUR-680 551.
4 K.MOHANDAS,
AGED 55 YEARS, S/O.RAMAKRISHNAN, WORKING AS INSPECTOR,
KSRTC, THRISSUR, RESIDING AT KADAVATH HOUSE,
CHENGAZHY, THRIKKOVIL TEMPLE, CHOOLISSERY, THRISSUR-
680 541.
5 A.V.RAJMOHAN,
AGED 51 YEARS, S/O.VELAYUDHAN A.K., WORKING AS
INSPECTOR, KSRTC, THRISSUR, RESIDING AT AINIKKATTIL
HOUSE, KANIMANGALAM, THRISSUR-680 027.
6 B.T.V.KRISHNAN,
AGED 53 YEARS, S/O.VASUDEVAN NAMBOOTHIRI, WORKING AS
INSPECTOR, KSRTC, THRISSUR, RESIDING AT THEKKEDATH
MANA, BHATTIMURI, KARIKKAD, THRISSUR-680 519.
CON.CASE(C) NO.1191 OF 2021 2
7 E.S.SREENIVASAN,
AGED 53 YEARS,S/O SUKUMARAN, WORKING AS INSPECTOR,
KSRTC, IRINJALAKUDA (CHALAKUDY), RESIDING AT
ERANGAYIL,
ALAPPAD P.O., THRISSUR-680 641.
8 DOMINIC PEREIRA,
AGED 51 YEARS, S/O.PHILIP PEREIRA, WORKING AS
INSPECTOR, KSRTC, CHALAKUDY, RESIDING AT
KALAVARAPARAMBIL HOUSE, KADUKUTTY P.O., OPP.LAIUP
SCHOOL, KALLUR, VADAKKUMMURI, KADUKUTTY,
THRISSUR-680 309.
9 P.V.JOSEPH,
AGED 51 YEARS, S/O.VARGHESE, WORKING AS INSPECTOR,
KSRTC, CHALAKUDY, RESIDING AT PANANGADAN VEEDU,
KUMBALANGAD, WADAKKANCHERY, THRISSUR-680 590.
10 P.AJITH KUMAR,
AGED 54 YEARS, S/O.SREEDARAKURUP, WORKING AS
INSPECTOR, KSRTC, KODUNGALLUR (MALA - W/A
IRINJALAKUDA), RESIDING AT SOUPARNIKA,
MATHILAKAM P.O., THRISSUR-680 685.
11 SUNIL JOSEPH,
AGED 51 YEARS, S/O.OUSEPH.M., WORKING AS INSPECTOR,
KSRTC, PERUMBAVOOR, RESIDING AT MUTHIRAKKALA, ALLAPRA,
VENGOLA, ERNAKULAM-683 556.
12 SHAJI V.M.,
AGED 50 YEARS, S/O.MATHACHAN, WORKING AS INSPECTOR,
KSRTC, THAMARASSERY, RESIDING AT VADAKKEDATH PUTHAN
PURAKKAL, PORUNNANNUR, VELLAMUNDA, WAYANAD-670 731.
13 V.P SHAJIL KUMAR,
AGED 51 YEARS, S/O.BALAN, WORKING AS INSPECTOR IN
CHARGE, SSQ 13, KSRTC, MALAPPURAM, RESIDING AT
VALPASERI PURAKKAT HOUSE, NAMBULAM SOUTH ROAD,
PARAPPANANGADI,
MALAPPURAM-676 303.
14 MADHU P.,
AGED 54 YEARS, S/O.RAVUNNIKUTTY, WORKING AS INSPECTOR,
NORTH ZONE OFFICE, KSRTC, KOZHIKODE, RESIDING AT
POTHAYI, SABARMATHI CHELARI, PANKKAD, MOONNIYUR,
VELIMUKKU, TIRURANGADI, MALAPPURAM-676 317.
15 SASEENDRAN V.P.,
AGED 53 YEARS, WORKING AS INSPECTOR, NORTH ZONE OFFICE
CON.CASE(C) NO.1191 OF 2021 3
KSRTC, KOZHIKODE, RESIDING AT PADAMBATH, BALUSSERY
P.O., KOZHIKODE-673 612.
16 JAYARAJAN T.,
AGED 52 YEARS, WORKING AS INSPECTOR IN CHARGE, SSQ11,
KSRTC, KOZHIKODE, RESIDING AT SREENANDANAM, POOLAKODE,
CHOOLUR, NIT CAMPUS P.O., KOZHIKODE-673 601.
17 K.RAMAN NAMBOODIRI,
AGED 53 YEARS, S/O.K.KRISHNAN NABOODIRI, WORKING AS
INSPECTOR, SSQ11, KSRTC, KOZHIKODE, RESIDING AT
CHITRA, MUKKILAPEEDIKA, MAILADUMPARA, NEAR
GURUVAYURAPPAN COLLEGE, KOZHIKODE-673 014.
18 JOY M.K.,
AGED 50 YEARS, S/O.KURIAN M.J., WORKING AS INSPECTOR,
KSRTC, THALASSERY, RESIDING AT MANIKKUTTIYIL HOUSE,
VENMANY, KAMPETTY P.O., TAVINHAL, WAYANAD-670 644.
19 MANOJ K.T.,
AGED 51 YEARS, S/O.KARIYATHAN K.T., WORKING AS
INSPECTOR, KSRTC,KOZHIKODE, KAKKATHODI, OTHAYAMANGALAM
PARAMBU, NALLALAM P.O., KOZHIKODE-673 027.
20 D.MOHAN KUMAR,
AGED 56 YEARS, INSPECTOR (RTD), KSRTC, RESIDING AT
"MOHANAM", ARUVAKKOTTU, OORUTTAMBALAM P.O.,
THIRUVANANTHAPURAM-695 507.
21 RADHAKRISHNAN NAIR K.S.,
AGED 58 YEARS, S/O.SHEKHARAN NAIR K., INSPECTOR (RTD),
KSRTC, RESIDING AT PORUNNANKOTTIL VEEDU,
MANIKKASHERRY P.O., KONGADU, PALAKKAD DISTRICT-678
631.
BY ADVS.
SREEDEVI KYLASANATH
ACHUTH KYLAS
JOSELAL GEORGE
R.MAHESH MENON
DEAGO JOHN K
RESPONDENT/1ST RESPONDENT :
BIJU PRABHAKAR,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT
CORPORATION, TRANSPORT BHAVAN, FORT P.O.,
THIRUVANANTHAPURAM-695 023.
CON.CASE(C) NO.1191 OF 2021 4
SRI. DEEPU THANKAN, SC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 25.08.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
CON.CASE(C) NO.1191 OF 2021 5
JUDGMENT
When this matter was taken up, Sri. Deepu Thankan, the learned Standing
Counsel appearing for the respondent submitted that an order has been passed
on 12.8.2021. A statement to that effect has been filed appending a copy of the
order dated 12.08.2021.
Sri.Achuth Kylas, the learned counsel appearing for the petitioners
submitted that the Contempt Case can be closed leaving open the rights of the
petitioners to challenge the order if so advised.
Reserving the right as prayed for, this Contempt Case is closed.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
NS
APPENDIX OF CON.CASE(C) 1191/2021
PETITIONER(S) ANNEXURES :
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 11.12.2020
IN WP(C0 NO.27450 OF 2020 PASSED BY THIS
HON'BLE COURT.
ANNEXURE A2 A TRUE COPY OF THE FORWARDING LETTER ISSUED BY
THE COUNSEL FOR THE PETITIONERS DATED
23.12.2020 WITH POSTAL RECEIPT.
ANNEXURE A3 A TRUE COPY OF THE REMINDER LETTER SENT BY THE
1ST PETITIONER DATED 26.07.2021 WITH POSTAL
RECEIPT.
RESPONDENT(S) ANNEXURES : NIL
