Mohammed Hamdulla P.P vs The Amini Island Cooperative ...
2021 Latest Caselaw 17235 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 13TH DAY OF AUGUST 2021 / 22ND SRAVANA, 1943
                       WP(C) NO. 14838 OF 2020
PETITIONERS:

    1     MOHAMMED HAMDULLA P.P
          AGED 27 YEARS
          S/O. CHERIYA KOYA K.B., PUTHIYA PADIPURA, AMINI,
          LAKSHADWEEP, PIN-682 552.

    2     MOHAMMED SAYEEDI P.P.
          AGED 22 YEARS
          S/O. CHERIYA KOYA K.B., PUTHIYA PADIPURA, AMINI,
          LAKSHADWEEP, PIN-682 552.

    3     ABIL MASHOOD P.
          AGED 18 YEARS
          S/O. MUHAMMED KASIM P.P, PATAKAL HOUSE, AMINI,
          LAKSHADEEP, PIN-682 552.

    4     MOHAMMED ZAHEER D.S.
          AGED 19 YEARS
          S/O. ABDUL SALAM P.K., DARUL SAYEED, AMINI, LAKSHADEEP,
          PIN-682 552.

    5     MOHAMMED YASAR
          AGED 21 YEARS
          S/O. SAYED MOHAMMAD KOYA, PATTAKAL HOUSE, AMINI,
          LALSHADEEP, PIN-682 552.

    6     MOHAMMED ASIM P.
          AGED 22 YEARS
          S/O. SAYED MOHAMMAD KOYA, PATTAKAL HOUSE, AMINI,
          LAKSHADEEP, PIN-682 552.

    7     MOHAMMAD ABIL MURSHID P
          AGED 20 YEARS
          S/O. MOHAMMAD KASIM P.P., PATTAKAL HOUSE, AMINI,
          LAKSHADWEEP, PIN-682 552.

          BY ADVS.
          S.SREEKUMAR (SR.)
          SRI.P.MARTIN JOSE
          SRI.P.PRIJITH
          SRI.THOMAS P.KURUVILLA
          SRI.AJAY BEN JOSE
 WP(C) NO.14838/2020
                                 2

            SRI.MANJUNATH MENON
            SHRI.HARIKRISHNAN S.



RESPONDENTS:

    1       THE AMINI ISLAND COOPERATIVE SUPPLY AND
            MARKETING SOCIETY LTD.NO.LMA-3
            AMINI ISLAND, UNION TERRITORY OF LAKSHADWEEP,
            PIN-682 551 REPRESENTED BY ITS SECRETARY.

    2       THE SECRETARY
            THE AMINI ISLAND COOPERATIVE SUPPLY AND
            MARKETING SOCIETY LTD. NO.LMA-3 AMINI ISLAND,
            UNION TERRITORY OF LAKSHADWEEP, PIN-682 551.

    3       THE REGISTRAR
            CO-OPERATIVE SUPPLY AND MARKETING SOCIETY, UNION
            TERRITORY OF LAKSHADWEEP, KAVARATTI, PIN-682
            555.

    4       P.V.P. MOHAMMED KHALEEL
            THE RETURNING OFFICER, SUB DIVISIONAL OFFICER
            AND RETURNING OFFICER, OFFICE OF THE SUB
            DIVISIONAL OFFICER, AMINI ISLAND, UNION
            TERRITORY OF LAKSHADWEEP, PIN-682 551.

            BY ADVS.
            SRI.A.A.ZIYAD RAHMAN
            S.MANU, SCGC
            SRI.LAL K.JOSEPH
            SHRI.KOYA ARAFA MIRAGE
            SRI.SURESH SUKUMAR
            SRI.ANZIL SALIM




     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   13.08.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.14838/2020
                         3




                P.V.KUNHIKRISHNAN, J
          -------------------------------
              W.P.(C)No.14838 of 2020
         --------------------------------
       Dated this the 13th day of August 2021


                      JUDGMENT

The learned SCGC appearing for the respondents

submitted that the matter has become infructuous.

Therefore, the Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM WP(C) NO.14838/2020

APPENDIX OF WP(C) 14838/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COP[Y OF REGISTERED BYLAWS OF THE IST RESPONDENT.

EXHIBIT P2 TRUE COPY OF AMENDED CLAUSE 17A OF EXHIBIT P1 BYLAW.

EXHIBIT P3 TRUE COPY OF RECEIPT DATED 8.7.2020 FOR PAYMENT OF MEMBERSHIP FEES OF THE IST PETITIONER.

EXHIBIT P3(A) TRUE COPY OF RECEIPT DATED 8.7.2020 FOR PAYMENT OF MEMBERSHIP FEES OF THE 2ND PETITIONER.

EXHIBIT P3(B) TRUE COPY OF RECEIPT DATED 8.7.2020 FOR PAYMENT OF MEMBERSHIP FEES OF THE 3RD PETITIONER.

EXHIBIT P3(C) TRUE COPY OF RECEIPT DATED 8.7.2020 FOR PAYMENT OF MEMBERSHIP FEES OF THE 4TH PETITIONER.

EXHIBIT P3(D) TRUE COPY OF RECEIPT DATED 8.7.2020 FOR PAYMENT OF MEMBERSHIP FEES OF THE 5TH PETITIONER.

EXHIBIT P3(E) TRUE COPY OF RECEIPT DATED 8.7.2020 FOR PAYMENT OF MEMBERSHIP FEES OF THE 6TH PETITIONER.

EXHIBIT P3(F) TRUE COPY OF RECEIPT DATED 8.7.2020 FOR PAYMENT OF MEMBERSHIP FEES OF THE 7TH PETITIONER.

EXHIBIT P4 TRUE COPY OF LIST OF 365 PERSONS WHO APPLIED FOR MEMBERSHIP IN THE SOCIETY.

EXHIBIT P5 TRUE COPY OF NOTICE DATED 8.7.2020 ISSUED BY THE IST RESPONDENT.

EXHIBIT P6 TRUE COPY OF REPRESENTATION DATED WP(C) NO.14838/2020

10.7.2020 SUBMITTED BEFORE THE 3RD RESPONDENT ON BEHALF OF THE PETITIONERS AND OTHERS.

EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED 13.7.2020 SUBMITTED ON BEHALF OF THE PETITIONERS AND OTHERS BEFORE THE 3RD RESPONDENT.

EXHIBIT P8 TRUE COPY OF REPRESENTATION DATED 14.7.2020 SUBMITTED BY THE PETITIONERS AND OTHERS THROUGH E-MAIL TO THE 3RD RESPONDENT.

EXHIBIT P9 TRUE COPY OF REPRESENTATION DATED 15.7.2020 SUBMITTED BY THE PETITIONERS BEFORE THE RESPONDENTS 3 AND 4.

EXHIBIT P10 TRUE COPY OF REPRESENTATION DATED 17.7.2020 SUBMITTED BY THE PETITIONERS BEFORE THE 4TH RESPONDENT.

EXHIBIT P11 TRUE COPY OF NOTICE DATED 17.7.2020 PUBLISHED BY THE 4TH RESPONDENT FOR THE CONDUCT OF ELECTION ON 9.8.2020.

EXHIBIT P12 TRUE COPY OF ORDER DATED 17.9.2015 OF THE IST RESPONDENT.

//TRUE COPY//

PA TO JUDGE