Kerala High Court
Lena Rodrigues And Others vs Philip Neri Rodrigues And Others on 13 August, 2021
RFA No.793/2010 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
Friday, the 13th day of August 2021 / 22nd Sravana, 1943
RFA NO. 793 OF 2010
OS 47/2008 OF SUB COURT, KASARAGOD
APPELLANTS/DEFENDANTS 2,3,AND 5:
1. LENA RODRIGUES, W/O.FRANK J.RODRIGUES, RESIDING AT JOSE VILLA, FORT
ROAD, KASARAGOD,KASBA VILLAGE AND POST,KASARAGOD TALUK AND DISTRICT
- 671 121.
2. FANITA MISHRA, D/O.FRANK J.RODRIGUES, RESIDING AT JOSE VILLA, FORT
ROAD, KASARAGOD, KASBA VILLAGE AND POST, KASARAGOD TALUK AND
DISTRICT - 671 121.
3. BABITHA SAJI, D/O.FRANK J.RODRIGUES, RESIDING AT JOSE VILLA, FORT
ROAD, KASARAGOD, KASBA VILLAGE AND POST, KASARAGOD TALUK AND
DISTRICT - 671 121.
BY ADVS SRI.V.R.K. KAIMAL AND SRI.P.VISHNUPRASAD
RESPONDENTS(PLAINTIFF AND DEFENDANT 1, 4 AND 6 TO 18:
1. PHILIP NERI RODRIGUES,(DIED) S/O.LATE MR.JOSEPH RODRIGUES AND LATE
MRS.CHRISTINE JUAN SALDHANA,, JESS PHIL 22, C.K.GARDENS, ST.THOMAS
TOWN,, BANGALORE - 560 084, KARNATAKA.
2. ROSY CHRISTINE MADTHA, WIDOW OF ANDREW LIGORY RODRIVUES, NEW PADAVU,
KULASHEKAR, MANGALORE - 575 001.
3. LOVITA MENEZES, D/O.FRANK J.RODRIGUES, JOSE VILLA, FORT ROAD,,
KASARAGOD, KASBA VILLAGE AND POST,, KASARAGOD TALUK AND DISTRICT,
KASARAGOD - 671 121.
4. LENA ARANHA D/O.LATE JOSEPH RODRIGUES AND LATE CHRISTINE JUAN
SALDHANA, 201, ROSE MONICA, 62E KALINA, MUMBAI - 400 029,
MAHARASHTRA.
5. THEODORE LASRADO, S/O.LATE DENIS LASRADO AND LATE CELINE LASRADO,,
'DENBOON', KADJA HITHLU, DEREBAIL,, MANGALORE - 575 006, KARNATAKA.
6. TINA RENNY, D/O.LATE DENIS LASRADO AND LATE CELINE LASRADO,
FELLOWSHIP INDIA, DODDA GUBBI (VIA) BANGALORE, BANGALORE - 562 149.
7. OSCAR LASRADO ,S/O.LATE DENIS LASRADO AND LATE CELINE LASRADO,
'DENBOON', KADJA HITHLU, DEREBAIL, MANGALORE - 575 006, KARNATAKA.
8. NEENA B.AMIN, D/O.DENIS LASRADO AND LATE CELINE LASRADO, MANEE,
VILLA HOUSE NO.110, GANDHIPURAM, WHITE FIELD, BANGALORE - 560 066.
9. BEENA SIMPSON ,D/O.DENIS LASRADO AND LATE CELINE LASRADO, MANEE,
VILLA HOUSE NO.110, GANDHIPURAM, WHITE FIELD, BANGALORE - 560 066.
10. DULCINE NORONHA, D/O.LATE JOSEPH RODRIGUES AND LATE MRS.CHRISTINE
JUAN SALDHANA, 'EUCRESS', 6/C 2ND FLOOR, WADALA, MUMBAI - 400 037,
MAHARASHTRA.
11. BONIFACE MATHIAS, S/O.LATE IRINE MATHIAS 'RAYVILLE', BENDORE ROAD,
UPPER BENDORE,MANGALORE - 575 002.
12. DINESH MATHIAS, S/O.IRENE MATHIAS, ENGLISH SECTION DIVINE, RETREAT
CENTRE, MURIGOOR,KERALA 680316.
13. DINSHA COLACO, D/O.IRENE MATHIAS COLACO AND ARANHA, BENDORE ROAD,
RFA No.793/2010 2/2
UPPER BENDORE, MANGALORE - 575 002.
14. MONICA LEWIS, D/O.LATE JOSEPH RODRIGUES AND LATE MRS CHRISTINE JUANA
SALDHANA, 201, CARLTON COURT, PERRY PALI JUNCTION, OPP.MERCANTILE
BANK, BANDRA WEST, MUMBAI - 400 050, MAHARASHTRA.
15. SHEELA RODRIGUES, D/O.LATE JOSEPH RODRIGUES AND LATE MRS CHRISTINE
JUANA SALDHANA, 201, CARLTON COURT, PERRY PALI JUNCTION,
OPP.MERCANTILE BANK, BANDRA WEST, MUMBAI - 400 050, MAHARASHTRA.
16. MRS.CLEVY MORAS, D/O.LATE JOSEPH RODRIGUES AND LATE MRS CHRISTINE
JUANA SALDHANA, SHIVABAGH ROAD, KADRI, MANGALORE - 575 002.
17. JOSEPHINE IDA RODRIGUES, W/O.PHILIP NERI RODRIGUES,RESIDING AT JESS
PHIL 22,C.K GARDENS,ST.THOMAS TOWN,BANGALORE-560084,KARNATAKA STATE.
18. NISHANT J RODRIGUES ,S/O.PHILIP NERI RODRIGUES,RESIDING AT JESS PHIL
22,C.K GARDENS,ST.THOMAS TOWN,BANGALORE-560084,KARNATAKA STATE.
19. NISCHAL J RODRIGUES,S/O.PHILIP NERI RODRIGUES,RESIDING AT JESS PHIL
22,C.K GARDENS,ST.THOMAS TOWN,BANGALORE-560084,KARNATAKA STATE.
20. NESTOR J RODRIGUES ,S/O.PHILIP NERI RODRIGUES,RESIDING AT JESS PHIL
22,C.K GARDENS,ST.THOMAS TOWN,BANGALORE-560084,KARNATAKA STATE.
LEGAL HEIRS OF DECEASED R1 ARE IMPLEADED AS ADDITIONAL R17 TO
ADDITIONAL R20 VIDE ORDER DATED 7.2.2020 IN IA 6/2011
BY ADVS. KODOTH PUSHPARAJAN, SRI.K.JAYESH MOHANKUMAR,SMT.VANDANA MENON,
FOR R17 TO R20 , BY ADV.SRI.SURESH KUMAR KODOTH, FOR R2
This Regular first appeal having come up for orders on 13.08.2021
upon perusing this Court's judgment dated 04/11/2020 in R.F.A.793 of 2010
and letter dated 22/06/2021 received from the Subordinate Judge's Court,
Kasaragod, the court on the same day passed the following:
ORDER
A letter is now received from Subordinate Judge's Court, Kasaragod stating
that the time limit prescribed for disposal of O.S.No.47/2008 is expired and
extension of time is needed. The reason was the declaration of lockdown
following the out break of Covid-19 pandemic. This Court is inclined to grant
three months time as sought by the learned Subordinate Judge, Kasaragode for
disposal of O.S.No.47/2008 .No further extension of time will be granted.
Registry shall communicate this order to the Judge concerned.
13/08/2021
Sd/-
MARY JOSEPH
JUDGE
13-08-2021 /True Copy/ Assistant Registrar
