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Neyathi Susan John vs Passport Officer
2021 Latest Caselaw 17063 Ker

Citation : 2021 Latest Caselaw 17063 Ker
Judgement Date : 12 August, 2021

Kerala High Court
Neyathi Susan John vs Passport Officer on 12 August, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     THURSDAY, THE 12TH DAY OF AUGUST 2021 / 21ST SRAVANA, 1943
                          WP(C) NO. 14308 OF 2021


PETITIONER:

              NEYATHI SUSAN JOHN, AGED 15 YEARS
              (MINOR), VALLIMARIYIL HOUSE, VELIYANADU P.O.,
              EDAKATTUVAYAL, ERNAKULAM-682313, REP. BY
              VALSAMMA MATHEW, AGED 67 YEARS, W/O. MATHACHAN,
              VALLIMARIYIL HOUSE, VELIYANADU P.O., ERNAKULAM-682313.

              BY ADVS.
              GHOSH YOHANNAN
              K.RAKESH ROSHAN



RESPONDENTS:

     1        PASSPORT OFFICER, REGIONAL PASSPORT OFFICE,
              GROUND FLOOR, HEERA ROYALE, AIRPORT SEA PORT ROAD,
              COCHIN PALACE P.O., TRIPUNITHURA, PIN-682309.

     2        UNION OF INDIA, REP. BY SECRETARY,
              MINISTRY OF EXTERNAL AFFAIRS, NEW DELHI-110001.

              BY ADVS.
              SHRI.P.VIJAYAKUMAR, ASG OF INDIA

              SRI. JAYASANKER NAIR - CGC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 14308/21
                                2



                         JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw this writ petition.

This request is granted; consequently, this

writ petition is dismissed as having been

withdrawn.

Sd/-

RR DEVAN RAMACHANDRAN JUDGE

 
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