Eldho Mathew vs The District Collector
2021 Latest Caselaw 17045 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
  THURSDAY, THE 12TH DAY OF AUGUST 2021/21ST SRAVANA, 1943
                     WP(C) NO. 25963 OF 2020


PETITIONERS:

    1    ELDHO MATHEW, AGED 35 YEARS,
         S/O. MATHAYI, PUTHENPURACKEL HOUSE,
         PATTIMATTAM P.O., MUVATTUPUZHA,
         ERNAKULAM DISTRICT - 683 562.

    2    BINI ELDHO, W/O. ELDHO MATHEW,
         PUTHENPURACKEL HOUSE, PATTIMATTAM P.O.,
         MUVATTUPUZHA, ERNAKULAM DISTRICT - 683 562.

         BY ADVS.
         V.A.VINOD
         SMT.M.S.SHAMLA
RESPONDENTS:

    1    THE DISTRICT COLLECTOR, CIVIL STATION,
         KAKKANADU, ERNAKULAM DISTRICT - 683030.

    2    REVENUE DIVISIONAL OFFICER, GROUND FLOOR,
         PATTIMATTOM - MUVATTUPUZHA ROAD,
         MUVATTUPUZHA - 686673.

    3    THE TAHSILDAR, KUNNATHUNAD TALUK OFFICE,
         KUNNATHUNADU, ERNAKULAM DISTRICT - 682310.

    4    THE VILLAGE OFFICER,
         PATTIMATTOM VILLAGE OFFICE,
         PATTIMATTOM, ERNAKULAM DISTRICT - 683562.

         BY GOVT.PLEADER SRI.SYAMANTHAK B.S.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.08.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.25963/2020

                                    2




                             JUDGMENT

Dated this the 12th day of August, 2021

The learned counsel for the petitioner has filed a

memo seeking to withdraw the writ petitioner with liberty to

file fresh writ petition.

Accordingly, the writ petition is dismissed as withdrawn

granting liberty to the petitioner for filing fresh writ petition if

he is so advised.

Sd/-

N. NAGARESH JUDGE ncd/14.08.2021